High Courts16 Jun 1949

Prahlad Chandra Roy Vs Rash Behari Roy

Gauhati High Court · AIR 1949 Guw 64

Civil Procedure Code, 1908 — Section 115Civil Procedure Code, 1908 (CPC) — Section 115Court Fees Act, 1870 — Section 12(i), 12(i), 7(v), 7(v), 7(xi)(cc)