Gauhati High Court Judgments 2022

High Courts27 Dec 2022Dismissed

Md. Rustam Ali @ Matu Vs State Of Assam

Gauhati High Court · (2022) 12 GAU CK 0044

Code Of Criminal Procedure, 1973 — Section 161, 164, 313Indian Penal Code, 1860 — Section 34, 302, 380, 396, 411, 412Code Of Criminal Procedure, 1973 — Section 137, 164, 173

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High Courts27 Dec 2022Dismissed/Allowed

Sanjib Talukdar Vs National Investigation Agency (NIA)

Gauhati High Court · (2022) 12 GAU CK 0043

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 137, 164, 173Indian Penal Code, 1860 — Section 120B, 121, 121A, 122, 123, 124A, 147, 307, 325, 326

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High Courts27 Dec 2022Partly Allowed

Jagadish Deori Vs State Of Assam

Gauhati High Court · (2022) 12 GAU CK 0042

Indian Penal Code, 1860 — Section 34, 302, 307, 323, 325, 342Code Of Criminal Procedure, 1973 — Section 161, 162, 164, 313, 357AEvidence Act, 1872 — Section 134, 145

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High Courts27 Dec 2022Disposed Of

M/S Sohum Shoppe Pvt Ltd, Vs United India Insurance Co. Ltd

Gauhati High Court · (2022) 12 GAU CK 0041

Arbitration And Conciliation Act, 1996 — Section 7, 11, 11(5), 12, 16

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High Courts22 Dec 2022Disposed Of

Bohagi Chutia Vs Union Of India

Gauhati High Court · (2022) 12 GAU CK 0040

Constitution Of India, 1950 — Article 21, 22(5), 226Code Of Criminal Procedure, 1973 — Section 357

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High Courts22 Dec 2022Dismissed

Debojit Panika Vs State Of Assam

Gauhati High Court · (2022) 12 GAU CK 0039

Indian Penal Code, 1860 — Section 201, 302Code Of Criminal Procedure, 1973 — Section 161, 164Evidence Act, 1872 — Section 3

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High Courts22 Dec 2022Disposed Of

Muminul Islam Mazumder Vs State Of Assam

Gauhati High Court · (2022) 12 GAU CK 0038

Indian Penal Code, 1860 — Section 120B, 379, 413, 416, 418, 420Code Of Criminal Procedure, 1973 — Section 397, 401, 451

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High Courts22 Dec 2022Dismissed

M/S Nuvoco Vistas Corporation Ltd Vs M/S S.M. Engineers (India) Pvt Ltd

Gauhati High Court · (2022) 12 GAU CK 0037

Arbitration and Conciliation Act, 1996 — Section 34, 34(2), 34(2)(b), 37(1)(c)Registration Act, 1908 — Section 17Arbitration Act, 1940 — Section 30, 33

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High Courts22 Dec 2022Dismissed

Beauty Gogoi Vs State Of Assam

Gauhati High Court · (2022) 12 GAU CK 0036

Code Of Civil Procedure, 1908 — Order 1 Rule 9

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High Courts22 Dec 2022Disposed Of

Mustt Junufa Bibi Vs Mustt Padma Begum @ Padma Bibi And 4 Ors

Gauhati High Court · (2022) 12 GAU CK 0035

Constitution Of India, 1950 — Article 25Assam Services (Pension) Rules, 1969 — Rule 143, 143(i), 143(ii)Assam Civil Services (Conduct) Rules, 1965 — Rule 26

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High Courts22 Dec 2022Dismissed

Rajkumar Kachari Vs State Of Assam

Gauhati High Court · (2022) 12 GAU CK 0034

Police Act, 1861 — Section 17Assam Tribal Development Authority Act, 1983 — Section 3(2), 4(1), 11, 12

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High Courts22 Dec 2022Allowed

Management Of North Eastern Regional Agricultural Marketing Corporation Limited, (Neramac) Vs Workmen Represented By The President, Neramac Workers� Union Tripura State Committee

Gauhati High Court · (2022) 12 GAU CK 0033

Constitution Of India, 1950 — Article 14, 16

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High Courts22 Dec 2022Allowed

M/S Bn Infraprojects Llp And 3 Ors. Vs Union Of India And 3 Ors

Gauhati High Court · (2022) 12 GAU CK 0032

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High Courts22 Dec 2022Allowed

Raja Borah Vs State Of Assam And 7 Ors

Gauhati High Court · (2022) 12 GAU CK 0031

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High Courts16 Dec 2022Disposed Of

Mansur Ali Ahmed Vs Santoshi Agarwalla And Anr.

Gauhati High Court · (2022) 12 GAU CK 0029

Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 43 Rule 1(r), Order 39 Rule 2

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High Courts16 Dec 2022Disposed Of

Banamali Das And Anr. Vs Deputy Commissioner Of Income Tax (BPU) And Ors.

Gauhati High Court · (2022) 12 GAU CK 0028

Constitution Of India, 1950 — Article 20(1)Prohibition of Benami Property Transactions Act, 1988 — Section 2(a), 3, 3(1), 4, 5, 19, 24, 24(1), 24(4)(6)(i), 24(3), 26(3)

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High Courts16 Dec 2022Allowed