High Courts02 Dec 2022Allowed/Dismissed
United India Insurance Company Ltd. Vs Jayanti Gupta
Gauhati High Court · (2022) 12 GAU CK 0004
Motor Vehicle Act, 1988 — Section 110AA, 147, 147(2), 163A, 163A(1), 166
COURT ARCHIVE
Gauhati High Court judgments, 2022
621 judgments · page 3 of 32
High Courts02 Dec 2022
Gautam Mondal Vs State Of Assam
Gauhati High Court · (2022) 12 GAU CK 0001
Indian Penal Code, 1860 — Section 201, 207, 302, 326Code Of Criminal Procedure, 1973 — Section 161, 162Arms Act, 1959 — Section 7, 25(1A), 27, 27(2)
High Courts01 Dec 2022Disposed Of
Kandarpa Kumar Baruah Vs State Of Assam And Anr.
Gauhati High Court · (2022) 12 GAU CK 0003
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 109, 120B, 167, 193, 201, 218, 279, 304A, 406, 409, 420Code Of Criminal Procedure, 1973 — Section 173(2), 173(8), 438, 482
High Courts01 Dec 2022Allowed
Abdul Haque Choudhury Vs State Of Assam And 3 Ors
Gauhati High Court · (2022) 12 GAU CK 0002
High Courts30 Nov 2022Dismissed
Oriental Insurance Co. Ltd. Vs Aimoni Hazarika And 5 Ors.
Gauhati High Court · (2022) 11 GAU CK 0046
Motor Vehicle Act, 1988 — Section 166, 173
High Courts30 Nov 2022Dismissed
Bandish Enterprise Vs Numaligarh Refinery Ltd. And 7 Ors.
Gauhati High Court · (2022) 11 GAU CK 0045
High Courts30 Nov 2022Disposed Of
Monsur Ahmed Vs State Of Assam And 6 Ors
Gauhati High Court · (2022) 11 GAU CK 0044
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 193, 195
High Courts29 Nov 2022Allowed
United India Insurance Co. Ltd. Vs Tilak Das
Gauhati High Court · (2022) 11 GAU CK 0048
Motor Vehicle Act, 1988 — Section 166, 173
High Courts29 Nov 2022Dismissed
Mantu Roy Vs Gopal Chakrabarty And 6 Ors
Gauhati High Court · (2022) 11 GAU CK 0047
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 15 Rule 1, Order 14 Rule 1, Order 14 Rule 1(3), Order 41 Rule 5, Order 14 Rule 5, Order 20 Rule 7, Order 14 Rule 13
High Courts28 Nov 2022Disposed Of
Rockland Media And Communication Pvt Ltd Vs Union Of India And 6 Ors
Gauhati High Court · (2022) 11 GAU CK 0050
High Courts28 Nov 2022Disposed Of
Dipen Kumar Singha And 2 Ors. Vs State Of Assam And 5 Ors
Gauhati High Court · (2022) 11 GAU CK 0049
Constitution Of India, 1950 — Article 14
High Courts25 Nov 2022Dismissed
Sudipta Nath Vs Mrinalini Sarkar
Gauhati High Court · (2022) 11 GAU CK 0038
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13(1)(ia), 28(1)
High Courts24 Nov 2022Disposed Of
Birendra Nath Vs State Of Assam And Anr
Gauhati High Court · (2022) 11 GAU CK 0039
Indian Penal Code, 1860 — Section 376Code Of Criminal Procedure, 1973 — Section 232, 233, 313, 397
High Courts23 Nov 2022Dismissed
Ajit Chandra Kalita Vs North Eastern Regional Institute Of Water And Land Management AND 2 Ors
Gauhati High Court · (2022) 11 GAU CK 0041
High Courts23 Nov 2022Disposed Of
Md Sahad Ali And Anr Vs Md Faizur Rahman And Anr
Gauhati High Court · (2022) 11 GAU CK 0040
Indian Penal Code, 1860 — Section 302, 366, 415, 417, 447Code Of Criminal Procedure, 1973 — Section 164, 313, 378
High Courts22 Nov 2022Partly Allowed
Kolamanu Doley Vs State Of Assam
Gauhati High Court · (2022) 11 GAU CK 0043
Indian Penal Code, 1860 — Section 300, 302, 304II, 326Code Of Criminal Procedure, 1973 — Section 313
High Courts21 Nov 2022Disposed Of
Assam Fort Vs State Of Assam And Anr
Gauhati High Court · (2022) 11 GAU CK 0042
Constitution Of India, 1950 — Article 14Assam Public Procurement Act, 2017 — Section 6(1)
High Courts17 Nov 2022Dismissed
Ayub Hussain @ Ayub Ali Vs State Of Assam
Gauhati High Court · (2022) 11 GAU CK 0026
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 161, 164, 313Evidence Act, 1872 — Section 25, 26
High Courts17 Nov 2022Dismissed
Mandira Paul And Anr Vs Maya Rani Dev And Anr
Gauhati High Court · (2022) 11 GAU CK 0025
Indian Succession Act, 1925 — Section 63, 63(c)Evidence Act, 1872 — Section 68Indian Penal Code, 1860 — Section 34, 379, 420, 468
High Courts17 Nov 2022Disposed Of
Nareswar Dangiari Vs State Of Assam
Gauhati High Court · (2022) 11 GAU CK 0024
Assam Panchayat Act, 1994 — Section 105, 109(6)