COURT ARCHIVE

Gauhati High Court judgments, 2022

621 judgments · page 2 of 32

High Courts13 Dec 2022Dismissed

Tayeb Uddin Ahmed @ Tayeb Ali And Anr Vs Kazimuddin And 10 Ors.

Gauhati High Court · (2022) 12 GAU CK 0015

Code Of Civil Procedure, 1908 — Order 42, Order 42 Rule 1, Order 41 Rule 1, Section 100, 100(1), 100(4), 100(5), 109, 110, 115

High Courts13 Dec 2022Dismissed

Unisa Roy Vs On The Death Of Haji Md. Jahurul Hoque Majumder

Gauhati High Court · (2022) 12 GAU CK 0014

Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 115Transfer of Property Act, 1882 — Section 53A

High Courts13 Dec 2022Disposed Of

Roll No.SHI/NG/ST/260715/39535 Hanif Sikdar Vs Union Of India And 2 Ors

Gauhati High Court · (2022) 12 GAU CK 0013

High Courts13 Dec 2022Disposed Of

Dhiren Das Vs State Of Assam And 3 Ors

Gauhati High Court · (2022) 12 GAU CK 0012

Constitution Of India, 1950 — Article 226Assam Services (Discipline & Appeal) Rules, 1964 — Rule 6, 32(1)(iii)(i)Assam District and Sessions Judge Establishment (Ministerial) Service Rules, 1987 — Rule 3(1), 3(2), 6, 6(1), 6(2), 6(3), 12(i), 12(ii), 12(iii), 16

High Courts13 Dec 2022Disposed Of

Paban Chetry Vs State Of Assam And 4 Ors

Gauhati High Court · (2022) 12 GAU CK 0011

High Courts13 Dec 2022Allowed

Nripen Kumer Dutta Vs National Insurance Co. Ltd And Anr

Gauhati High Court · (2022) 12 GAU CK 0010

Motor Vehicles Act, 1988 — Section 173

High Courts13 Dec 2022Dismissed

Jogoi Teli Vs State Of Assam

Gauhati High Court · (2022) 12 GAU CK 0009

Indian Penal Code, 1860 — Section 147, 148, 149, 302, 341Code Of Criminal Procedure, 1973 — Section 313

High Courts13 Dec 2022Dismissed

Pankaj Nath Vs State Of Assam

Gauhati High Court · (2022) 12 GAU CK 0008

Indian Penal Code, 1860 — Section 302, 304BCode Of Criminal Procedure, 1973 — Section 313

High Courts12 Dec 2022Disposed Of

Shashadhar Mahanta Vs State Of Assam And 4 Ors

Gauhati High Court · (2022) 12 GAU CK 0007

High Courts12 Dec 2022Dismissed

Kanchan Mazumdar Vs Union Of India

Gauhati High Court · (2022) 12 GAU CK 0006

High Courts12 Dec 2022Dismissed

Rupam Patir Vs Union Of India

Gauhati High Court · (2022) 12 GAU CK 0005

High Courts09 Dec 2022Disposed Of

John Millik Vs Union Of India And 6 Ors

Gauhati High Court · (2022) 12 GAU CK 0022

National Highways Act, 1956 — Section 3A, 3A(1), 3C, 3D, 3H, 3H(3), 3H(4)

High Courts09 Dec 2022Dismissed

Parmeswar Ray Vs State Of Assam And 3 Ors.

Gauhati High Court · (2022) 12 GAU CK 0021

Constitution Of India, 1950 — Article 226

High Courts09 Dec 2022Dismissed

Abdus Shohid Choudhury Vs State Of Assam And 4 Ors.

Gauhati High Court · (2022) 12 GAU CK 0020

Constitution Of India, 1950 — Article 14, 16

High Courts09 Dec 2022Disposed Of

Jonah Terang Vs Union Of India And 6 Ors

Gauhati High Court · (2022) 12 GAU CK 0019

National Highways Act, 1956 — Section 3A, 3A(1), 3C, 3D, 3H, 3H(3), 3H(4)

High Courts09 Dec 2022Allowed

Md. Hafazuddin Ahmed Vs State Of Assam And 5 Ors

Gauhati High Court · (2022) 12 GAU CK 0018

High Courts08 Dec 2022Disposed Of

Mamoni Baro And Anr. Vs Union Of India And 3 Ors

Gauhati High Court · (2022) 12 GAU CK 0026

High Courts08 Dec 2022Disposed Of

UBC 1332 Hanif Choudhury Vs State Of Assam And 2 Ors

Gauhati High Court · (2022) 12 GAU CK 0025

Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 34, 420, 468

High Courts08 Dec 2022Disposed Of

Deben Chandra Medhi Vs Assam Electricity Grid Corporation Ltd. And 2 Ors

Gauhati High Court · (2022) 12 GAU CK 0024

High Courts08 Dec 2022Disposed Of

Nitiraj Brahma Vs State Of Asam And 6 Ors

Gauhati High Court · (2022) 12 GAU CK 0023