High Courts16 Nov 2022Allowed
Biroza Hazarika Vs State Of Assam And 4 Ors
Gauhati High Court · (2022) 11 GAU CK 0031
COURT ARCHIVE
Gauhati High Court judgments, 2022
621 judgments · page 4 of 32
High Courts16 Nov 2022Disposed Of
United India Insurance Company Ltd Vs Md Aksed Ali And 4 Ors
Gauhati High Court · (2022) 11 GAU CK 0030
Motor Vehicle Act, 1988 — Section 95(2), 128, 147, 163A, 166, 173, 194CIndian Penal Code, 1860 — Section 279, 338, 427Insurance Act, 1938 — Section 46
High Courts16 Nov 2022Dismissed
Abdul Salam Vs Momin Hussain And Anr.
Gauhati High Court · (2022) 11 GAU CK 0029
High Courts16 Nov 2022Allowed
Pradeep Das Vs ICICI Lombard General Insurance Co. Ltd. And 2 Ors
Gauhati High Court · (2022) 11 GAU CK 0028
Constitution Of India, 1950 — Article 227Motor Vehicle Act, 1988 — Section 166, 173
High Courts16 Nov 2022Allowed
Abhishek Chakraborty Vs Bulbuli Borphukan And 2 Ors
Gauhati High Court · (2022) 11 GAU CK 0027
Motor Vehicle Act, 1988 — Section 166, 173
High Courts15 Nov 2022Disposed Of
Bijaylakhmi Laskar Dutta Vs Assam Power Distribution Company Limited
Gauhati High Court · (2022) 11 GAU CK 0033
Electricity Act, 2003 — Section 126Assam State Electricity Board (General Service) Regulations (for Officers), 1960 — Regulation 10(1), 10(1)(a), 10(1)(b), 10(1)(c), 10(2)(a), 10(2)(a)(iii)Assam State Electricity Board Officers� (Conduct) Regulations, 1982 — Regulation 3(1), 3(iii)
High Courts15 Nov 2022Dismissed
Ashit Chandra Dey And 2 Ors. Vs State Of Assam And 6 Ors.
Gauhati High Court · (2022) 11 GAU CK 0032
High Courts14 Nov 2022Dismissed
Mainajan Khatun Vs Hindustan Petroleum Corporation Ltd And 4 Ors.
Gauhati High Court · (2022) 11 GAU CK 0035
Constitution Of India, 1950 — Article 14, 226Transfer of Property Act, 1882 — Section 105Registration Act, 1908 — Section 17(1)(d), 49
High Courts14 Nov 2022Disposed Of
Rohini Phangchopi And 6 Ors. Vs Syedain Abbasi And 2 Ors.
Gauhati High Court · (2022) 11 GAU CK 0034
High Courts11 Nov 2022Disposed Of
Hifjur Rahman Laskar Vs State Of Assam And 14 Ors.
Gauhati High Court · (2022) 11 GAU CK 0037
Assam Panchayat(Financial) Rules, 2002 — Rule 5Assam Panchayat Act, 1994 — Section 15, 15(1), 24(4)
High Courts11 Nov 2022Dismissed
Rabi Ranjan Dutta Vs State Of Assam And 3 Ors
Gauhati High Court · (2022) 11 GAU CK 0036
Code Of Civil Procedure, 1908 — Section 115
High Courts10 Nov 2022Disposed Of
Jadumoni Nath Vs State Of Assam And 3 Ors.
Gauhati High Court · (2022) 11 GAU CK 0015
Constitution Of India, 1950 — Article 14, 16
High Courts10 Nov 2022Disposed Of
Imran Hussain Khan Vs State Of Assam And 2 Ors.
Gauhati High Court · (2022) 11 GAU CK 0014
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 325, 326, 341, 354, 371, 379, 447
High Courts10 Nov 2022Dismissed
Joluk Ninu Vs Ajay Agarwal
Gauhati High Court · (2022) 11 GAU CK 0013
Code Of Criminal Procedure, 1973 — Section 91, 397, 401Negotiable Instruments Act, 1881 — Section 5, 6, 20, 87, 118(a), 138, 139Evidence Act, 1872 — Section 114(g)
High Courts09 Nov 2022
Ajibor Rahman @ Azibar Ali Khandakar Vs State Of Assam
Gauhati High Court · (2022) 11 GAU CK 0016
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 420, 473
High Courts07 Nov 2022Allowed
Ranju Das Vs State Of Assam And 6 Ors
Gauhati High Court · (2022) 11 GAU CK 0021
High Courts07 Nov 2022Allowed
Jibon Bharali And 3 Ors. Vs State Of Assam And 2 Ors.
Gauhati High Court · (2022) 11 GAU CK 0020
High Courts07 Nov 2022Disposed Of
Dilip Langthasa Vs State Of Assam And 6 Ors
Gauhati High Court · (2022) 11 GAU CK 0019
High Courts07 Nov 2022Dismissed
Commissioner Of Excise Office Committee Vs Bishnu Deo Roy
Gauhati High Court · (2022) 11 GAU CK 0018
Constitution Of India, 1950 — Article 309Assam Directorate Establishment (Ministerial) Service Rules, 1973 — Rule 2(c), 2(e), 2(g), 3, 8Assam Ministerial District Establishment Service Rules, 1967 — Section 2, 2(4)
High Courts07 Nov 2022Dismissed
Joynal Bepari Vs State Of Assam
Gauhati High Court · (2022) 11 GAU CK 0017
Indian Penal Code, 1860 — Section 302, 326, 341Code Of Criminal Procedure, 1973 — Section 313