High Courts27 Oct 2022Allowed
Ananta Borgohain Vs State Of Assam And 4 Ors
Gauhati High Court · (2022) 10 GAU CK 0018
COURT ARCHIVE
Gauhati High Court judgments, 2022
621 judgments · page 6 of 32
High Courts27 Oct 2022Disposed Of
M/S Golden Tea House Exports And Anr Vs Union Of India And 4 Ors
Gauhati High Court · (2022) 10 GAU CK 0017
Constitution Of India, 1950 — Article 12, 14, 19(1)(g)Guwahati Tea Auction Rule, 1970 — Rule 2(a), 23Tea Act, 1953 — Section 2(2), 4, 10, 30, 30(3), 30(5), 33, 48
High Courts21 Oct 2022Allowed
Gitika Barman Vs Sanjeev Barman
Gauhati High Court · (2022) 10 GAU CK 0015
Code Of Criminal Procedure, 1973 — Section 107, 125, 397, 401, 482Protection of Women from Domestic Violence Act, 2005 — Section 3, 3(d), 12, 18, 19, 20, 20(3), 21, 22, 23
High Courts21 Oct 2022Allowed
Barun Gogoi And 2 Ors. Vs Gunin Buragohain And Anr
Gauhati High Court · (2022) 10 GAU CK 0014
Constitution Of India, 1950 — Article 20(3)Code Of Criminal Procedure, 1973 — Section 294, 294(1), 316, 482Indian Penal Code, 1860 — Section 34, 120B, 420, 468, 471
High Courts21 Oct 2022Disposed Of
Akesh Karwa Vs State Of Assam And Anr
Gauhati High Court · (2022) 10 GAU CK 0013
Code Of Criminal Procedure, 1973 — Section 161, 227, 228, 309(1), 482Indian Penal Code, 1860 — Section 34, 467, 468, 471
High Courts21 Oct 2022Dismissed
Subhashis Kar Vs State Of Assam And Anr
Gauhati High Court · (2022) 10 GAU CK 0012
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 160, 173, 438, 482Indian Penal Code, 1860 — Section 120B, 420, 468, 471
High Courts20 Oct 2022Allowed
G Akanito Assumi @ G Akanito Sumi Vs Sikander Rongpi
Gauhati High Court · (2022) 10 GAU CK 0006
Code Of Criminal Procedure, 1973 — Section 145, 397, 401, 482
High Courts20 Oct 2022Disposed Of
Md. Sirajul Islam Vs State Of Assam
Gauhati High Court · (2022) 10 GAU CK 0005
Preservation of Cruelty to Animal (Care and Maintenance of Case property Animal) Rules, 2017 — Rule 3(a)Code Of Criminal Procedure, 1973 — Section 200, 397, 401, 451, 457, 482Assam Cattle Preservation Act, 2021 — Section 4, 5, 6, 7, 8, 11(5), 11(9), 13
High Courts20 Oct 2022Partly Allowed
M/S. Kamakhya Tea Co. Pvt. Ltd. And Anr Vs M/S. Chitra Chemicals
Gauhati High Court · (2022) 10 GAU CK 0004
Code Of Criminal Procedure, 1973 — Section 200, 397, 401, 482Negotiable Instruments Act, 1881 — Section 138, 141
High Courts20 Oct 2022Dismissed
Norbodia Gour Vs State Of Assam And Anr
Gauhati High Court · (2022) 10 GAU CK 0003
Code Of Criminal Procedure, 1973 — Section 145, 145(2), 145(4), 146, 397, 401Indian Penal Code, 1860 — Section 406, 420, 468
High Courts20 Oct 2022Disposed Of
On The Death Of Appellant Munindra Singha Lahkar His Legal Heirs Renushree Lahkar And 3 Ors Vs Pradip Kumar Lahkar And Anr
Gauhati High Court · (2022) 10 GAU CK 0002
Constitution Of India, 1950 — Article 226Code Of Civil Procedure, 1908 — Section 96, 111A, 114, Order 41, Order 42, Order 43, Order 44, Order 45, Order 47, Order 47 Rule 1
High Courts19 Oct 2022Dismissed
Anil Pantati And 16 Ors Vs Upen Kumar Saikia
Gauhati High Court · (2022) 10 GAU CK 0011
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 80, 80(1), 151, Order 7 Rule 11
High Courts19 Oct 2022Dismissed
Anjan Kr. Manjhi Vs State Of Assam And Anr
Gauhati High Court · (2022) 10 GAU CK 0010
Code Of Criminal Procedure, 1973 — Section 164, 313, 374Protection Of Children From Sexual Offences Act, 2012 — Section 2(1)(d), 3, 4, 30Indian Penal Code, 1860 — Section 361, 363, 366A
High Courts19 Oct 2022Dismissed
Ismail Uddin Vs Union Of India And Anr
Gauhati High Court · (2022) 10 GAU CK 0009
Code Of Criminal Procedure, 1973 — Section 313, 374(2)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 8(C), 21, 21(C), 29, 42, 43, 52A, 54, 57, 67
High Courts19 Oct 2022Partly Allowed
Ujjal Jyoti Borah @ Babu Vs State Of Assam
Gauhati High Court · (2022) 10 GAU CK 0008
Code Of Criminal Procedure, 1973 — Section 164, 313, 378Protection of Children from Sexual Offences Act, 2012 — Section 2(1)(d), 3, 4Indian Penal Code, 1860 — Section 319, 323, 363, 366, 366A
High Courts19 Oct 2022Dismissed
Surjya Barman Vs State Of Assam
Gauhati High Court · (2022) 10 GAU CK 0007
Code Of Criminal Procedure, 1973 — Section 161, 164, 313, 374(2)Protection of Children from Sexual Offences Act, 2012 — Section 4, 7, 8Evidence Act, 1872 — Section 145, 157
High Courts14 Oct 2022
Pankaj Das Vs State Of Assam And Anr
Gauhati High Court · (2022) 10 GAU CK 0016
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 302
High Courts07 Oct 2022Disposed Of
Samsun Noor @ Samsul Noor Vs State Of Assam
Gauhati High Court · (2022) 10 GAU CK 0001
Constitution Of India, 1950 — Article 21, 22(1), 227Assam Police Manual Part-IV, — Rule 38, 69 Assam Police Manual Part-V, — Rule 188Code Of Criminal Procedure, 1973 — Section 57, 167, 167(1), 167(a)(ii), 167(2), 167(2)(a)(i), 172(2), 173(2), 173(2)(i) , 439
High Courts30 Sept 2022Allowed
Mary Jerang Vs National Insurance Company Limited
Gauhati High Court · (2022) 09 GAU CK 0053
Indian Penal Code, 1860 — Section 302Motor Vehicles Act, 1988 — Section 165, 166
High Courts30 Sept 2022Dismissed
Ariful Islam Vs State Of Assam
Gauhati High Court · (2022) 09 GAU CK 0052
Transport of Animals Rules, 1978 — Rule 56(c)Indian Penal Code, 1860 — Section 120B, 379Code Of Criminal Procedure, 1973 — Section 397, 401, 457, 482