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Gauhati High Court judgments, 2022

621 judgments · page 7 of 32

High Courts27 Sept 2022Disposed Of

Pooja Lahon Vs Muktangshu Lahon

Gauhati High Court · (2022) 09 GAU CK 0062

Constitution Of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 2(2), 9, 26, 36, 38Guardians and Wards Act, 1890 — Section 7, 8, 9, 10, 11, 12, 19, 20, 42
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High Courts27 Sept 2022Allowed

Dimsiannem @ Pricilla Vs State Of Assam

Gauhati High Court · (2022) 09 GAU CK 0061

Constitution Of India, 1950 — Article 14, 20(3), 21Code Of Criminal Procedure, 1973 — Section 161, 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22C, 22(6), 29, 37, 37(1)(b), 37(1)(b)(ii), 37(2), 42, 53, 67
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High Courts27 Sept 2022Allowed

Prasanta Kumar Dutta Vs State Of Assam

Gauhati High Court · (2022) 09 GAU CK 0060

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 34, 119, 120, 120B, 201, 204, 212, 409, 420, 461, 506
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High Courts20 Sept 2022Dismissed

Nandan Medhi Vs State Of Assam

Gauhati High Court · (2022) 09 GAU CK 0045

Constitution Of India, 1950 — Article 226, 309Assam Public Services (Preferential Appointment) Rules, 1999 — Rule 2, 2(a), 2(f), 4, 4(2), 4(3), 4(4)
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