High Courts31 Dec 1960
Khomdram Ibomcha Singh Vs Manipur Administration
Gauhati High Court · (1961) CriLJ 502
Penal Code, 1860 (IPC) — Section 188
COURT ARCHIVE
Gauhati High Court judgments, 1960
65 judgments · page 1 of 4
High Courts30 Dec 1960
Thangjam Irabot Singh Vs The State
Gauhati High Court · (1961) CriLJ 583
Penal Code, 1860 (IPC) — Section 143, 188Probation of Offenders Act, 1958 — Section 4, 6
High Courts23 Dec 1960Allowed
Ram Prasad Kanu and Another Vs Kripesh Kumar Chowdhury and Others
Gauhati High Court · (1960) 12 GAU CK 0006
High Courts21 Dec 1960
Jagneshwar Sen Gupta Vs Bimal Kanti Paul
Gauhati High Court · (1961) CriLJ 807
Prevention of Food Adulteration Act, 1954 — Section 16, 2, 20, 7
High Courts21 Dec 1960
C.B. Sarma and Others Vs The State
Gauhati High Court · (1961) CriLJ 810
Industrial Disputes Act, 1947 — Section 22, 27
High Courts19 Dec 1960
Md. Monohar Khan Vs Tripura Administration
Gauhati High Court · AIR 1961 Guw 32 : (1961) CriLJ 288
Penal Code, 1860 (IPC) — Section 324
High Courts13 Dec 1960Allowed
Mahendralal Barooah Vs Ramprasad
Gauhati High Court · AIR 1961 Guw 80
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115Limitation Act, 1963 — Article 164
High Courts09 Dec 1960Dismissed
Kshiroda Sundari Bhattacharyya Vs Bhupendra Mohan Deb and Others
Gauhati High Court · AIR 1961 Guw 70
Transfer of Property Act, 1882 — Section 108, 111(j), 114, 114A, 115
High Courts09 Dec 1960
Khwairakpara Hingthemjao Singh and Others Vs Loupu Kom and Others
Gauhati High Court · (1961) CriLJ 650
Criminal Procedure Code, 1898 (CrPC) — Section 134, 144, 145, 147, 69
High Courts08 Dec 1960
James Edwin Badshah Vs State of Assam and Others
Gauhati High Court · AIR 1962 Guw 74 : (1963) 2 LLJ 3
Constitution of India, 1950 — Article 226, 309, 310, 311Government of India Act, 1935 — Section 241
High Courts08 Dec 1960
Deity Laipakhangba Khoubomba Vs Taorem Khomdonjao Singh
Gauhati High Court · AIR 1961 Manipur 52
Limitation Act, 1908 — Section 5, 5Succession Act, 1925 — Section 383, 383, 384, 384, 387
High Courts29 Nov 1960
Ramesh Ch. Choudhury Vs Mokheswar Khataniar
Gauhati High Court · AIR 1961 Guw 53 : (1961) CriLJ 464
Hindu Marriage Act, 1955 — Section 17Penal Code, 1860 (IPC) — Section 493, 494, 495, 496
High Courts16 Nov 1960Allowed
Abdul Khaleque Vs The State of Assam and Another
Gauhati High Court · (1960) 11 GAU CK 0002
Citizenship Act, 1955 — Section 9Citizenship Rules, 2009 — Rule 30Constitution of India, 1950 — Article 226, 227
High Courts09 Sept 1960Dismissed
Dhananjoy Das and Another Vs The Chairman, Appellate Board constituted under the Motor Vehicles Act, 1939 and Another
Gauhati High Court · (1960) 09 GAU CK 0001
Constitution of India, 1950 — Article 154, 160, 161, 162, 166General Clauses Act, 1897 — Section 3(60)Motor Vehicles Act, 1988 — Section 44, 57, 64
High Courts31 Aug 1960
Tansukhrai Bodulal Vs Income Tax Officer and Others
Gauhati High Court · AIR 1961 Guw 35 : (1962) 46 ITR 325
High Courts31 Aug 1960
MESSRS. TANSUKHRAI BODULAL Vs Income Tax OFFICER, NOWGONG, AND OTHERS.
Gauhati High Court · AIR 1961 Guw 35 : (1962) 46 ITR 325
Constitution of India, 1950 — Article 14, 226
High Courts28 Aug 1960
Bengal United Tea Company Ltd. Vs Ram Labhaya and Others
Gauhati High Court · AIR 1962 Guw 30 : (1962) 2 LLJ 37
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 18, 2, 33, 33A
High Courts20 Aug 1960
Mahammed Ismail Vs Tripura Administration
Gauhati High Court · (1961) CriLJ 156
Penal Code, 1860 (IPC) — Section 120B, 193, 467
High Courts19 Aug 1960
Manu Mian and Others Vs Union Territory of Tirpura
Gauhati High Court · (1964) CriLJ 72
Constitution of India, 1950 — Article 15
High Courts10 Aug 1960
Wahengbam Tomchou Singh and Others Vs Chingakham Amusna Singh
Gauhati High Court · AIR 1961 Guw 34 : (1961) CriLJ 352
Penal Code, 1860 (IPC) — Section 430