High Courts03 May 1960Dismissed
Gerela Kalita and Another Vs Dharmeswar Saikia and Others
Gauhati High Court · (1960) 05 GAU CK 0006
Specific Relief Act, 1963 — Section 31
COURT ARCHIVE
Gauhati High Court judgments, 1960
65 judgments · page 3 of 4
High Courts02 May 1960
Abdul Motaleb Vs Garo Hills District Council and Another
Gauhati High Court · AIR 1962 Guw 69 : (1963) 2 LLJ 1
Constitution of India, 1950 — Article 226, 311Government of India Act, 1935 — Section 240
High Courts20 Apr 1960
Birendra Chandra Banik Vs Adhir Chandra De
Gauhati High Court · (1961) CriLJ 804
Constitution of India, 1950 — Article 19
High Courts19 Apr 1960
Hari Dayal Singha Vs Bhajan Chandra Saha
Gauhati High Court · AIR 1961 Guw 41 : (1961) CriLJ 296
Penal Code, 1860 (IPC) — Section 489
High Courts04 Apr 1960
Parbananda Das Vs Executive Engineer, Relif and Rebabilitation, Engineering Division and Others
Gauhati High Court · (1960) 04 GAU CK 0003
Constitution of India, 1950 — Article 10(1), 16, 16(1), 166, 226General Clauses Act, 1897 — Section 24Government of India Act, 1935 — Section 151, 49, 59, 59(3)
High Courts26 Mar 1960
Hamid Ali and Another Vs The State
Gauhati High Court · (1961) CriLJ 801
Penal Code, 1860 (IPC) — Section 26, 489B, 489C, 511
High Courts23 Mar 1960
Jagneswar Sen Gupta Vs Gopal Chandra Saha
Gauhati High Court · AIR 1961 Guw 18 : (1961) CriLJ 152
Prevention of Food Adulteration Act, 1954 — Section 16, 2, 20, 7
High Courts22 Mar 1960
Panbari Tea Co. Ltd. Vs Commissioner of Income Tax, Assam, Tripura and Amp; Manipur.
Gauhati High Court · AIR 1961 Guw 5 : (1961) 42 ITR 672
Transfer of Property Act, 1882 — Section 105
High Courts18 Mar 1960Allowed
Atorjan Bibi and Others Vs Sikandar Ali Chaudhuri and Others
Gauhati High Court · (1960) 03 GAU CK 0003
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts17 Mar 1960
Yumlembam Mohan Singh and Others Vs Thangjam Golap Singh and Another
Gauhati High Court · (1961) CriLJ 787
Evidence Act, 1872 — Section 14, 54Penal Code, 1860 (IPC) — Section 379
High Courts02 Mar 1960
Haobam Nongyai Singh Vs Thousiaojam Budha Singh
Gauhati High Court · (1961) CriLJ 256
Penal Code, 1860 (IPC) — Section 406
High Courts29 Feb 1960Allowed
Brojendra Kumar Sen Gupta Vs Jitendra Chandra Sen and Others
Gauhati High Court · (1960) 02 GAU CK 0003
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Criminal Procedure Code, 1898 (CrPC) — Section 144, 145, 145(4), 145(6), 146
High Courts29 Feb 1960
Thingujam Tona Singh and Others Vs Puyam Gulap Singh and Others
Gauhati High Court · (1961) CriLJ 507
Constitution of India, 1950 — Article 20Penal Code, 1860 (IPC) — Section 143, 147, 447, 506
High Courts26 Feb 1960Allowed
Mohanlal Malpani Vs The Loan Company of Assam Ltd.
Gauhati High Court · (1960) 02 GAU CK 0002
Banking Companies Act, 1949 — Section 37, 37(1), 56Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6Companies Act, 1913 — Section 153, 153(1), 153(5), 168, 186
High Courts18 Feb 1960
Chouthmal Kejriwal Vs Commissioner of Income Tax, Assam
Gauhati High Court · (1961) 41 ITR 570
Income Tax Act, 1961 — Section 13, 16, 23, 66
High Courts16 Feb 1960
Paltu Goswami Vs Ram Kumar Das
Gauhati High Court · (1960) CriLJ 1662
Penal Code, 1860 (IPC) — Section 23, 342, 379, 83
High Courts12 Feb 1960
Bishnuram Ruhidas and Others Vs Mahammed Majahar and Others
Gauhati High Court · (1960) CriLJ 1665
Penal Code, 1860 (IPC) — Section 147, 323, 447
High Courts11 Feb 1960Dismissed
Haragovinda Sarma Vs S.C. Kagti and Others
Gauhati High Court · (1960) 02 GAU CK 0008
Assam Government Servants Conduct Rules, 1937 — Rule 11, 7(11)Constitution of India, 1950 — Article 226, 310, 311, 311(2)
High Courts05 Feb 1960
Satyendra Kumar Pal and Another Vs Collector of Central Excise and land Customs and Others
Gauhati High Court · AIR 1960 Guw 150 : (1960) CriLJ 1307
Constitution of India, 1950 — Article 226, 228, 40
High Courts28 Jan 1960
Akham Amusakthi Singh and Another Vs Union Territory of Manipur
Gauhati High Court · (1961) CriLJ 104
Penal Code, 1860 (IPC) — Section 109, 323, 326, 34, 342