High Courts25 Jan 1960
Keisam Ningol Lalsram Ongbi Asangbi Devi Vs Wahengbam Mera Singh
Gauhati High Court · AIR 1960 Manipur 51
Limitation Act, 1908 — Article 143, 143, 144, 144, 28, 28
COURT ARCHIVE
Gauhati High Court judgments, 1960
65 judgments · page 4 of 4
High Courts18 Jan 1960
Khagendra Nath Das and Others Vs The State of Assam and Others
Gauhati High Court · AIR 1961 Guw 26
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 64
High Courts14 Jan 1960
Amal Roy Choudhary Vs The State
Gauhati High Court · AIR 1960 Guw 44 : (1960) CriLJ 1666
Constitution of India, 1950 — Article 134Evidence Act, 1872 — Section 113, 137, 138, 142, 143Penal Code, 1860 (IPC) — Section 420
High Courts07 Jan 1960
Management of Assam Railway and Trading Co. Ltd., Margherita Vs Ram Labhaya, Presiding Officer, Industrial Tribunal Assam, Gauhati and others
Gauhati High Court · (1960) 01 GAU CK 0006
Constitution of India, 1950 — Article 226General Clauses Act, 1897 — Section 21
High Courts04 Jan 1960Dismissed
Jorhat Local Board Vs Ambika Charan Saikia
Gauhati High Court · (1960) 01 GAU CK 0004
Assam Local Self-Government Act, 1953 — Section 103Limitation Act, 1963 — Article 115, 120, 2, 36