High Courts22 Dec 1976
The State of Tripura Vs Seshimohan Malakar and Others
Gauhati High Court · (1977) CriLJ 1663
Forest Act, 1927 — Section 41, 42, 64Penal Code, 1860 (IPC) — Section 323, 353
COURT ARCHIVE
Gauhati High Court judgments, 1976
86 judgments · page 1 of 5
High Courts15 Dec 1976
JATINDRA NATH SARMAH Vs Income Tax OFFICER, "A" WARD, DIBRUGARH, AND ANOTHER.
Gauhati High Court · (1978) 113 ITR 898
Income Tax Act, 1961 — Section 139, 142, 146, 147, 148
High Courts15 Dec 1976
Jatindra Nath Sarmah Vs Income Tax Officer, "A" Ward and Another
Gauhati High Court · (1978) 113 ITR 898
Income Tax Act, 1961 — Section 147, 148, 69
High Courts14 Dec 1976Dismissed
The Assam State Road Transport Corporation Vs Smt. Mahamaya Das and Others
Gauhati High Court · (1977) ACJ 404 : AIR 1977 Guw 55
Motor Vehicles Act, 1988 — Section 110A, 110D
High Courts10 Dec 1976
Tezpur Municipal Board Vs Mohanlal Tibriwal and Another
Gauhati High Court · (1977) CriLJ 1353
Criminal Procedure Code, 1973 (CrPC) — Section 417Evidence Act, 1872 — Section 114Prevention of Food Adulteration Act, 1954 — Section 10, 13, 14A, 16, 17
High Courts09 Dec 1976
HANUTRAM RAMPRASAD Vs COMMISSIONER OF Income Tax, ASSAM.
Gauhati High Court · (1978) 114 ITR 19
Income Tax Act, 1961 — Section 250, 251, 256, 271
High Courts09 Dec 1976
Commissioner of Income Tax Vs Ramniwas Karwa
Gauhati High Court · (1976) 12 GAU CK 0005
Income Tax Act, 1961 — Section 88
High Courts09 Dec 1976
Hanutram Ramprasad Vs Commissioner of Income Tax
Gauhati High Court · (1978) 114 ITR 19
Income Tax Act, 1961 — Section 250, 250(4)Income Tax Rules, 1962 — Rule 46A
High Courts08 Dec 1976Dismissed
The Assistant Commissioner of Taxes and Another Vs Ranglal Rameswar Saraugi
Gauhati High Court · (1978) 41 STC 408
Constitution of India, 1950 — Article 226, 227
High Courts22 Nov 1976
Shyam Sundar Tea Co. (Pvt.) Ltd. Vs Agricultural Income Tax Officer and Others
Gauhati High Court · (1978) 114 ITR 424
Assam Agricultural Income Tax Act, 1939 — Section 36
High Courts22 Nov 1976
SHYAM SUNDAR TEA CO. (PVT.) LTD. Vs AGRICULTURAL Income Tax OFFICER, SHILLONG, AND OTHERS.
Gauhati High Court · (1978) 114 ITR 424
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 154, 31
High Courts12 Nov 1976
Socklatings Tea Co.(P.) Ltd Vs Collector of Sibsagar
Gauhati High Court · AIR 1977 Guw 61
Land Acquisition Act, 1894 — Section 23(1), 23(1), 28, 28
High Courts10 Nov 1976
Muhib Ali Vs Basan Ali and Others
Gauhati High Court · (1977) CriLJ 914
Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 323, 325, 326, 379
High Courts05 Nov 1976
P. K. SYAM Vs STATE OF ASSAM AND OTHERS.
Gauhati High Court · (1978) 112 ITR 447
Constitution of India, 1950 — Article 226
High Courts05 Nov 1976
Commissioner of Income Tax Vs Madhab Ram Bora
Gauhati High Court · (1977) 110 ITR 532
Income Tax Act, 1961 — Section 271(1)
High Courts05 Nov 1976
P.K. Syam Vs State of Assam and Others
Gauhati High Court · (1978) 112 ITR 447
Assam Agricultural Income Tax Act, 1939 — Section 2, 20(4), 21, 8Assam Agricultural Income Tax Rules, 1939 — Rule 5Constitution of India, 1950 — Article 366
High Courts04 Nov 1976Dismissed
Paresh Chandra Kar and Others Vs The Bakijai Officer and Others
Gauhati High Court · (1978) 41 STC 247
Constitution of India, 1950 — Article 226, 227Partnership Act, 1932 — Section 32
High Courts03 Nov 1976Dismissed
Mrs. Hira Devi Vs Smt. Bhaba Kanti Das and Others etc. etc.
Gauhati High Court · AIR 1977 Guw 31
Civil Procedure Code, 1908 (CPC) — Section 151Motor Vehicles Act, 1988 — Section 110, 95, 96
High Courts17 Sept 1976Allowed
Bharat Brick Works Vs The Assam Board of Revenue and Others
Gauhati High Court · (1978) 42 STC 84
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 246, 251, 253, 254
High Courts17 Sept 1976
Manindra Narayan Sen Gupta and Another Vs The State of Assam
Gauhati High Court · (1977) CriLJ 1102
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i), 7