COURT ARCHIVE

Gauhati High Court judgments, 1976

86 judgments · page 5 of 5

High Courts04 Feb 1976Dismissed

Mahmad Ali and others Vs Akram Ali and others

Gauhati High Court · AIR 1976 Guw 106

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 10, Order 41 Rule 22, Order 41 Rule 27, Order 41 Rule 33

High Courts04 Feb 1976

Gauhati High Court · (1976) CriLJ 1416

Penal Code, 1860 (IPC) — Section 302, 84

High Courts29 Jan 1976Allowed

Gauhati High Court · AIR 1976 Guw 54

Civil Procedure Code, 1908 (CPC) — Section 47

High Courts23 Jan 1976

Gauhati High Court · (1977) 106 ITR 348

Income Tax Act, 1961 — Section 170, 184, 184(2), 184(4), 184(7)Income Tax Rules, 1962 — Rule 22, 24

High Courts07 Jan 1976

Gauhati High Court · (1976) CriLJ 1303

Criminal Procedure Code, 1973 (CrPC) — Section 41, 482, 50

High Courts02 Jan 1976

Gauhati High Court · (1976) CriLJ 1444

Criminal Procedure Code, 1973 (CrPC) — Section 145, 438