High Courts27 Apr 1976
Smt. Satyabati Goswami Vs Commissioner of Gift Tax
Gauhati High Court · (1978) 113 ITR 228
Income Tax Act, 1961 — Section 13, 13(2), 14, 15, 15(4)Transfer of Property Act, 1882 — Section 123
COURT ARCHIVE
Gauhati High Court judgments, 1976
86 judgments · page 4 of 5
High Courts27 Apr 1976
Smt. Satyabati Goswami and Others Vs Commissioner of Gift Tax, etc.
Gauhati High Court · (1978) 113 ITR 229
Gift Tax Act, 1958 — Section 13, 13(2), 19, 3
High Courts27 Apr 1976
Smt. Satyabati Goswami and others Vs Commissioner of Gift-Tax, Assam, Etc.
Gauhati High Court · (1978) 113 ITR 229
Transfer of Property Act, 1882 — Section 123
High Courts21 Apr 1976
Saharaj Tea Company Vs Commissioner of Income Tax
Gauhati High Court · (1978) 114 ITR 805
Income Tax Act, 1961 — Section 251, 254
High Courts19 Apr 1976
Sundaram Mahadeo Vs Commissioner of Income Tax
Gauhati High Court · (1977) 109 ITR 39
Income Tax Act, 1961 — Section 271(1)
High Courts09 Apr 1976
Dhanbar Ali and Others Vs Haripada Saha
Gauhati High Court · (1976) CriLJ 1924
Criminal Procedure Code, 1973 (CrPC) — Section 145, 438Penal Code, 1860 (IPC) — Section 427, 448
High Courts07 Apr 1976
Commissioner of Income Tax Vs Banshidhar Sewbhagawan and Co.
Gauhati High Court · (1977) 109 ITR 828
Income Tax Act, 1961 — Section 256(1)
High Courts22 Mar 1976Allowed
Mst. Saleha Khatun Bewa Vs The State of Assam and Others
Gauhati High Court · AIR 1977 Guw 18
Constitution of India, 1950 — Article 226Drugs and Cosmetics Act, 1940 — Section 19, 24, 34
High Courts15 Mar 1976
Konthoujam Ibocha Singh and Others Vs Konthoujam Ibobi Singh and Others
Gauhati High Court · (1976) CriLJ 1305
Criminal Procedure Code, 1973 (CrPC) — Section 145, 401, 407, 482, 49
High Courts08 Mar 1976Allowed
Quazi Talifiqur Rahman Vs Sital Prasad Das and Others
Gauhati High Court · AIR 1977 Guw 25
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227
High Courts08 Mar 1976Dismissed
Chandra Kanta Medhi and others Vs Lakheswar Nath and others
Gauhati High Court · AIR 1976 Guw 94
Evidence Act, 1872 — Section 68, 74Succession Act, 1925 — Section 15, 270, 276, 283, 283(1)(c)
High Courts05 Mar 1976
Monoranjan Sinha Vs Bishamborlal Saboo
Gauhati High Court · (1976) CriLJ 1622
Criminal Procedure Code, 1973 (CrPC) — Section 190, 200, 202, 439Penal Code, 1860 (IPC) — Section 415, 420
High Courts05 Mar 1976Dismissed
Prahlad Chandra De and others Vs Sirajul Haque Chowdhury and another
Gauhati High Court · AIR 1976 Guw 98
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts05 Mar 1976Dismissed
Suklal Deb Barman Vs Kalaram Malakar
Gauhati High Court · AIR 1976 Guw 103
Evidence Act, 1872 — Section 34, 66(1)Negotiable Instruments Act, 1881 (NI) — Section 118, 118(a)
High Courts02 Mar 1976
Sushil Kumar Doss and others Vs Mt. Rukia Khatoon
Gauhati High Court · AIR 1976 Guw 110
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts26 Feb 1976
Bhauram Jodhraj Properties (P.) Ltd. Vs Commissioner of Income Tax, Assam
Gauhati High Court · (1977) 108 ITR 305
Income Tax Act, 1961 — Section 139, 140A, 143, 144, 256
High Courts26 Feb 1976
Bhauram Jodhraj Properties (P.) Ltd. Vs Commissioner of Income Tax
Gauhati High Court · (1977) 108 ITR 305
Income Tax Act, 1961 — Section 140A, 140A(3)
High Courts26 Feb 1976
Commissioner of Income Tax Vs Maskara Tea Estate
Gauhati High Court · (1976) 02 GAU CK 0001
Income Tax Act, 1961 — Section 184
High Courts24 Feb 1976
Controller of Estate Duty Vs Bijoy Kumar Khandelwal
Gauhati High Court · (1976) 02 GAU CK 0002
Estate Duty Act, 1953 — Section 36
High Courts19 Feb 1976Dismissed
Bhanuwar Lal Tatar Vs Ahmed Khan and Another
Gauhati High Court · AIR 1977 Guw 27
Evidence Act, 1872 — Section 47, 67