High Courts17 Sept 1976Dismissed
The State of Assam and Others Vs Garodia Brothers and Another
Gauhati High Court · (1978) 41 STC 402
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 256
COURT ARCHIVE
Gauhati High Court judgments, 1976
86 judgments · page 2 of 5
High Courts17 Sept 1976
Padma Ram Bharali Vs Commissioner of Income Tax
Gauhati High Court · (1977) 110 ITR 54
Income Tax Act, 1961 — Section 139(5), 271(1)
High Courts17 Sept 1976
Assam Forest Products (P.) Ltd. Vs Commissioner of Income Tax
Gauhati High Court · (1977) 110 ITR 558
Income Tax Act, 1961 — Section 142(3), 147
High Courts16 Sept 1976
The State of Assam Vs Podoram Rajkhowa
Gauhati High Court · (1977) CriLJ 917
Penal Code, 1860 (IPC) — Section 392
High Courts15 Sept 1976
Madan Chandra Dutta Vs The State of Assam
Gauhati High Court · (1977) CriLJ 506
Penal Code, 1860 (IPC) — Section 100, 302, 304, 96
High Courts15 Sept 1976
Rajat Ali Vs The State of Assam
Gauhati High Court · (1977) CriLJ 508
Penal Code, 1860 (IPC) — Section 114, 302, 34, 447
High Courts18 Aug 1976
ASSAM CO-OPERATIVE APEX BANK LTD. Vs COMMISSIONER OF Income Tax, ASSAM.
Gauhati High Court · (1978) 112 ITR 257
Banking Regulation Act, 1949 — Section 24Income Tax Act, 1961 — Section 143, 18, 2, 245, 251Trusts Act, 1882 — Section 20, 80P
High Courts18 Aug 1976
Assam Co-operative Apex Bank Ltd. Vs Commissioner of Income Tax
Gauhati High Court · (1978) 112 ITR 257
Income Tax Act, 1922 — Section 33(4)Income Tax Act, 1961 — Section 254(1), 254(2), 80P(2)
High Courts13 Aug 1976
Commissioner of Income Tax Vs J.S. Serwarey
Gauhati High Court · (1977) 107 ITR 566
Income Tax Act, 1961 — Section 256(1)
High Courts12 Aug 1976
Kaul Ram Brahma Vs The State of Assam
Gauhati High Court · (1977) CriLJ 98
Penal Code, 1860 (IPC) — Section 307, 323, 324, 326
High Courts28 Jul 1976Dismissed
Thangba Kom Vs The State of Manipur and Others
Gauhati High Court · AIR 1977 Guw 40
Constitution of India, 1950 — Article 226Land Acquisition (Mines) Act, 1885 — Section 11Land Acquisition Act, 1894 — Section 12, 18, 3, 30
High Courts27 Jul 1976
W Priyokumar Singh and others Vs Wangkheimayum Ongbi Rani Devi and others
Gauhati High Court · AIR 1977 Guw 65
High Courts13 Jul 1976
Assam Co-operative Apex Marketing Society Ltd. Vs Addl. Commissioner of Income Tax
Gauhati High Court · (1977) 110 ITR 33
Income Tax Act, 1961 — Section 81
High Courts07 Jul 1976Dismissed
M. Gulap Singh and Others Vs The Union of India (UOI) and Others
Gauhati High Court · AIR 1977 Guw 41
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts02 Jul 1976
Manik Malakar Vs State of Assam
Gauhati High Court · (1976) CriLJ 1921
Criminal Procedure Code, 1973 (CrPC) — Section 164Evidence Act, 1872 — Section 11Penal Code, 1860 (IPC) — Section 302
High Courts02 Jul 1976Allowed
Muralidhar Barua etc. Vs The State of Assam and Others
Gauhati High Court · AIR 1977 Guw 44
Constitution of India, 1950 — Article 226, 227
High Courts02 Jul 1976
Steelsworth Pvt. Limited Vs Commissioner of Taxes
Gauhati High Court · (1977) 39 STC 199
Assam Sales Tax Act, 1947 — Section 15(1)(b)(i)(c), 32(4)
High Courts29 Jun 1976
N. R. SIRKER Vs COMMISSIONER OF Income Tax, ASSAM.
Gauhati High Court · (1978) 111 ITR 281
Income Tax Act, 1961 — Section 256
High Courts29 Jun 1976
N.R. Sirker Vs Commissioner of Income Tax
Gauhati High Court · (1978) 111 ITR 281
Income Tax Act, 1961 — Section 256(1)
High Courts28 Jun 1976
Commissioner of Income Tax Vs Gajanand Shyamlal
Gauhati High Court · (1976) 06 GAU CK 0013
Income Tax Act, 1961 — Section 271(1)