High Courts25 Jun 1976
Commissioner of Income Tax Vs Golaprai Hoonlal and Co.
Gauhati High Court · (1977) 110 ITR 896
Income Tax Act, 1961 — Section 139(1), 139(2), 271(1)
COURT ARCHIVE
Gauhati High Court judgments, 1976
86 judgments · page 3 of 5
High Courts23 Jun 1976
Kashiram Saraf, Saraf Motor Company Vs Commissioner of Income Tax, Etc.
Gauhati High Court · (1978) 115 ITR 716
Income Tax Act, 1961 — Section 139(1), 139(4), 256, 271(1)
High Courts23 Jun 1976
KASHIRAM SARAF, SARAF MOTOR COMPANY, GAUHATI Vs COMMISSIONER OF Income Tax, ASSAM, ETC. SHILLONG.
Gauhati High Court · (1978) 115 ITR 716
Income Tax Act, 1961 — Section 139(4), 256(1), 271(1)(a)
High Courts22 Jun 1976
Commissioner of Income Tax Vs Kamalpur (Assam) Tea Estate (P.) Ltd.
Gauhati High Court · (1977) 109 ITR 419
Income Tax Act, 1961 — Section 33, 34, 34(3)
High Courts22 Jun 1976
Commissioner of Income Tax, etc. Vs Assam Travels Shipping Service
Gauhati High Court · (1977) 110 ITR 359
Income Tax Act, 1961 — Section 271, 271(1), 271(2)
High Courts16 Jun 1976Allowed
Phongseh Misao Vs Collector of Land Acquisition and Others
Gauhati High Court · AIR 1977 Guw 47
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11, 18, 3, 30, 4
High Courts15 Jun 1976Allowed
Samir Ranjan Barman and Another Vs District Magistrate and Collector and Others
Gauhati High Court · (2009) 1 GLT 465
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151, 80, 92Constitution of India, 1950 — Article 14, 15, 17, 18, 19Evidence Act, 1872 — Section 108
High Courts07 Jun 1976
Joy Chandra Borkotoki Vs State of Assam
Gauhati High Court · (1977) CriLJ 101
Criminal Procedure Code, 1973 (CrPC) — Section 397, 399, 401, 484
High Courts02 Jun 1976
Tikam Chand Khatri Vs Kamaleswar Bora and Others
Gauhati High Court · (1976) CriLJ 1801
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482, 483Penal Code, 1860 (IPC) — Section 109, 340, 344
High Courts01 Jun 1976
Hiralal Prasad Vs State of Assam and Another
Gauhati High Court · (1977) CriLJ 290
Constitution of India, 1950 — Article 19, 31Essential Commodities Act, 1955 — Section 6A, 6B, 7
High Courts27 May 1976
Hema Kanta Bora Vs Dimbeswar Chaliha and Others
Gauhati High Court · (1977) CriLJ 102
Penal Code, 1860 (IPC) — Section 147, 341, 506
High Courts25 May 1976Allowed
Mangaldoi Tea Co. Ltd. Vs Md. Abdul Latif Munshi
Gauhati High Court · AIR 1977 Guw 51
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 3
High Courts24 May 1976
Sankha Ram Sahu and Others Vs Bura Takbi and Others
Gauhati High Court · (1976) CriLJ 1952
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 145, 401, 439
High Courts21 May 1976
Sanglakpam Ningol Adhikarimayum Ongbi Ibemcha Devi and another Vs Ningombam Mani Singh and others
Gauhati High Court · AIR 1977 Guw 1
Civil Procedure Code, 1908 — Section 100, 101Civil Procedure Code, 1908 (CPC) — Section 100, 101Government of India Act, 1935 — Section 99, 99
High Courts14 May 1976Dismissed
Suruchi Bala and others Vs Suruchi Bala Deb and others
Gauhati High Court · AIR 1976 Guw 92
Evidence Act, 1872 — Section 13, 40, 41, 42, 43
High Courts14 May 1976Allowed
Union of India (UOI) Vs Manipur Builders'' Association
Gauhati High Court · AIR 1977 Guw 5
Arbitration Act, 1940 — Section 16, 17, 20, 30, 39
High Courts07 May 1976
Life Insurance Corporation of India and Others (Unit: National Insurance Co. Ltd.) Vs Omprakash Agarwalla
Gauhati High Court · AIR 1977 Guw 11 : (1979) 49 CompCas 593
Insurance Act, 1938 — Section 50
High Courts03 May 1976
Benar Singh Tanti Vs The State of Assam
Gauhati High Court · (1977) CriLJ 296
Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 302, 326, 84
High Courts27 Apr 1976Dismissed
Pohumal T. Mardani Vs Tushar Kanti Paul Choudhury
Gauhati High Court · AIR 1977 Guw 17
High Courts27 Apr 1976Dismissed
Nur Mahamad and Another Vs Sher Khan and Another
Gauhati High Court · AIR 1977 Guw 15