High Courts07 Jan 2022Allowed
Meena Kumari Singh @ Meena Devi Singh Vs State Of Assam And 7 Ors
Gauhati High Court · (2022) 01 GAU CK 0012
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Gauhati High Court judgments, 2022
621 judgments · page 31 of 32
High Courts07 Jan 2022Allowed
Lutfur Rahman Choudhury Vs State Of Assam And 4 Ors
Gauhati High Court · (2022) 01 GAU CK 0010
High Courts06 Jan 2022Allowed
Mrinmoy Kumar Dawka Vs State Of Assam And 2 Ors
Gauhati High Court · (2022) 01 GAU CK 0016
Constitution Of India, 1950 — Article 226Assam Services (Discipline and Appeal) Rules, 1964 — Rule 6(2)Indian Penal Code, 1860 — Section 354A, 376C, 409
High Courts06 Jan 2022
Shahadat Ali And 6 Ors. Vs Union Of India And 6 Ors.
Gauhati High Court · (2022) 01 GAU CK 0015
Requisitioning and Acquisition of Immovable Property Act, 1952 — Section 8(i)(b), 18(1)(b)
High Courts06 Jan 2022Dismissed
Hafiz Uddin Ahmed And 2 Ors Vs State Of Assam And 4 Ors
Gauhati High Court · (2022) 01 GAU CK 0011
Indian Penal Code, 1860 — Section 143, 307, 341, 427, 506
High Courts05 Jan 2022Disposed Of
Marzina Begum @ Marzina Khatun Vs Union Of India And 5 Ors.
Gauhati High Court · (2022) 01 GAU CK 0030
High Courts05 Jan 2022Dismissed
Abdul Wahed And Anr Vs Gulbanu Bewa And 8 Ors
Gauhati High Court · (2022) 01 GAU CK 0029
Code Of Civil Procedure, 1908 — Section 113, 114, 115, Order 47 Rule 1
High Courts05 Jan 2022Disposed Of
Hafija Begum Vs National Insurance Co. Ltd
Gauhati High Court · (2022) 01 GAU CK 0017
Code Of Criminal Procedure, 1973 — Section 174Motor Vehicles Act, 1988 — Section 140, 166, 168
High Courts05 Jan 2022Disposed Of
Dinesh Debnath Vs Urmila Pathak And 3 Ors
Gauhati High Court · (2022) 01 GAU CK 0002
Evidence Act, 1872 — Section 45, 47, 61, 62, 63, 65, 66, 67, 68, 73, 79
High Courts05 Jan 2022Partly Allowed
Babul Konwar And 2 Ors Vs Oriental Insurance Co. Ltd. And Ors
Gauhati High Court · (2022) 01 GAU CK 0001
Motor Vehicles Act, 1988 — Section 140, 163A, 165, 166
High Courts04 Jan 2022Allowed
Biri Talin Vs State Of Arunachal Pradesh And Anr
Gauhati High Court · (2022) 01 GAU CK 0028
Indian Penal Code, 1860 — Section 201, 302Code Of Criminal Procedure, 1973 — Section 164
High Courts04 Jan 2022Dismissed
Raju Patowary Vs State Of Assam And 5 Ors
Gauhati High Court · (2022) 01 GAU CK 0019
High Courts04 Jan 2022Disposed Of
Union Of India And 4 Ors Vs Cholingso Kora And 4 Ors
Gauhati High Court · (2022) 01 GAU CK 0018
Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 3(e)(v), 40, 40(1), 51 69, 74
High Courts04 Jan 2022Disposed Of
Pramila Debnath Vs Union Of India And 8 Ors.
Gauhati High Court · (2022) 01 GAU CK 0009
High Courts04 Jan 2022Allowed
Nilima Haque And Anr Vs State Of Assam
Gauhati High Court · (2022) 01 GAU CK 0008
Indian Penal Code, 1860 — Section 494, 498A, 506Code Of Criminal Procedure, 1973 — Section 482
High Courts04 Jan 2022Allowed
Bipin Ch. Deka Vs State Of Assam And 5 Ors
Gauhati High Court · (2022) 01 GAU CK 0004
Assam Aided College Employees Rules, 1960 — Rule 4(3)Assam College Employees (Provincialisation) Rules, 2010 — Rule 7(a)Assam College Employees (Provincialisation) Act, 2005 — Section 12(1)
High Courts04 Jan 2022Dismissed
Anil Yadav Vs Union Of India And 4 Ors
Gauhati High Court · (2022) 01 GAU CK 0003
Constitution Of India, 1950 — Article 226
High Courts03 Jan 2022Allowed
Kizukala Jamir Vs State Of Nagaland
Gauhati High Court · (2022) 01 GAU CK 0031
Constitution Of India, 1950 — Article 14, 17
High Courts03 Jan 2022Disposed Of
Mozibar Rahman @ Gunbar And Anr Vs State Of Assam
Gauhati High Court · (2022) 01 GAU CK 0007
Indian Penal Code, 1860 — Section 120B, 121, 121A, 122, 123, 420, 489ACode Of Criminal Procedure, 1973 — Section 173, 173(8), 439Arms Act, 1959 — Section 25(1A)
High Courts03 Jan 2022
Sudipta Bhattacharjee Vs Assam Power Distribution Company Ltd. And 5 Ors
Gauhati High Court · (2022) 01 GAU CK 0006
Constitution Of India, 1950 — Article 21