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Gauhati High Court judgments, 2022

621 judgments · page 29 of 32

High Courts24 Jan 2022Allowed

Ali Ahmed Laskar @ Bablu Mulla Vs State Of Assam And 6 Ors

Gauhati High Court · (2022) 01 GAU CK 0065

Constitution Of India, 1950 — Article 14, 19, 21, 22Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(a), 21(b)Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988 — Section 3, 3(2), 9, 9(f)
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High Courts21 Jan 2022Disposed Of

Chandan Patowary Vs XXX

Gauhati High Court · (2022) 01 GAU CK 0056

Motor Vehicles Act, 1988 — Section 140, 166, 166(2)Motor Vehicles Act, 2019 — Section 1, 1(2), 53, 50, 53, 57
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High Courts21 Jan 2022Dismissed

Mukti Nath Gogoi Vs State Of Assam And 8 Ors

Gauhati High Court · (2022) 01 GAU CK 0053

Constitution Of India, 1950 — Article 12, 14, 30(1), 226Girijananda Chowdhury Institute Of Management & Technology, Guwahati Service& Conduct Rules, 2014 — Rule 9(a)Assam Venture Educational Institutions (Provincialisation of Services) Act, 2011 — Section 2(s)
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High Courts20 Jan 2022Allowed

Ajay Haldia Vs State Of Assam And Anr

Gauhati High Court · (2022) 01 GAU CK 0051

Code Of Criminal Procedure, 1973 — Section 41A, 50, 482Indian Penal Code, 1860 — Section 34, 120B, 143, 323, 341, 386, 405, 406, 408, 415, 420, 506Arbitration and Conciliation Act, 1996 — Section 11
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High Courts19 Jan 2022Disposed Of

Jay Shankar Ray Vs Union Of India

Gauhati High Court · (2022) 01 GAU CK 0045

Code Of Criminal Procedure, 1973 — Section 161, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18, 21(C), 29, 37(1)(b)(ii), 67
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High Courts18 Jan 2022Dismissed

Najir Hussain Vs Nurul Huda And Ors

Gauhati High Court · (2022) 01 GAU CK 0043

Code Of Civil Procedure, 1908 — Section 151, Order 7 Rule 11, Order 6 Rule 15, Order 6 Rule 16, Order 6 Rule 17, Order 6 Rule 18Conduct Of Election Rules, 1961 — Section 94ARepresentation of the People Act, 1951 — Section 81, 83, 86, 86(7)
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High Courts18 Jan 2022Dismissed

Nurul Huda Vs Najir Hussain And 12 Ors

Gauhati High Court · (2022) 01 GAU CK 0042

Limitation Act, 1963 — Article 54Code Of Civil Procedure, 1908 — Section 151, Order 7 Rule 11, Order 7 Rule 14, Order 7 Rule 14(1), Order 7 Rule 14(2), Order 6 Rule 16, Order 6 Rule 17Conduct of Election Rules, 1961 — Rule 94A
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