High Courts18 Jan 2022Dismissed
Union Of India Vs M/S Tenzing Construction
Gauhati High Court · (2022) 01 GAU CK 0041
Arbitration And Conciliation Act, 1996 — Section 34, 34(3), 37
COURT ARCHIVE
Gauhati High Court judgments, 2022
621 judgments · page 30 of 32
High Courts18 Jan 2022Disposed Of
Oriental Insurance Co Ltd Vs Prasanta Bora And Ors
Gauhati High Court · (2022) 01 GAU CK 0040
Motor Vehicles Act, 1988 — Section 173
High Courts18 Jan 2022Allowed
Nagaon District Federation Of Fishermen Coop. Socoety Ltd. Vs State Of Assam And 4 Ors.
Gauhati High Court · (2022) 01 GAU CK 0039
Constitution Of India, 1950 — Article 12, 226Evidence Act, 1872 — Section 114
High Courts18 Jan 2022Dismissed
Dr. Kandarpa Das Vs Chancellor And 5 Ors
Gauhati High Court · (2022) 01 GAU CK 0038
Constitution Of India, 1950 — Article 226Gauhati University Teacher�s Conduct Rules, 1984 — Rule 11Assam Services (Discipline And Appeal) Rules, 1964 — Rule 7, 9
High Courts17 Jan 2022Disposed Of
Manaj Kumar Brahma Vs State Of Assam And 5 Ors
Gauhati High Court · (2022) 01 GAU CK 0037
Constitution Of India, 1950 — Article 226
High Courts17 Jan 2022Disposed Of
Lapendra Lahary Vs State Of Assam And 5 Ors
Gauhati High Court · (2022) 01 GAU CK 0036
Constitution Of India, 1950 — Article 226
High Courts17 Jan 2022Allowed
Fabtech Projects And Engineers Ltd Vs Numaligarh Refinery Limited
Gauhati High Court · (2022) 01 GAU CK 0035
Insolvency And Bankruptcy Code, 2016 — Section 30, 30(4), 30(6), 31
High Courts17 Jan 2022Disposed Of
Shiv Chetry And 22 Ors Vs State Of Assam And 10 Ors
Gauhati High Court · (2022) 01 GAU CK 0034
Assam Education (Provincialisation Of Services Of Teachers And Re-Organisation Of Educational Institutions) Act, 2017 — Section 2(u), 6
High Courts13 Jan 2022
Monwara Begum Vs State Of Assam And 4 Ors
Gauhati High Court · (2022) 01 GAU CK 0033
Constitution Of India, 1950 — Article 226
High Courts13 Jan 2022Disposed Of
State Of Assamand 4 Ors. Vs Barapujia Samabai Samity Ltd And 27 Ors
Gauhati High Court · (2022) 01 GAU CK 0032
Food Security (Assistance To State Govt.) Rules, 2015 — Rule 5National Food Security Act, (NFSA) 2013 — Section 22(4)(d), 39(2)(e)
High Courts11 Jan 2022Disposed Of
Md Maynul @ Moinul Hoque @ Md. Moinul Vs Union Of India And 6 Ors
Gauhati High Court · (2022) 01 GAU CK 0024
High Courts11 Jan 2022Dismissed
Bhaben Ch Sarma Vs Union Of India And 4 Ors
Gauhati High Court · (2022) 01 GAU CK 0023
Constitution Of India, 1950 — Article 226Gramin Dak Sevak (Conduct & Employment) Rules, 2001 — Rule 21Gramin Dak Sevak (Conduct & Employment) Rules, 2011 — Rule 12(1)
High Courts11 Jan 2022Dismissed
Oil India Limited Vs Protim Patni Dey
Gauhati High Court · (2022) 01 GAU CK 0021
Constitution Of India, 1950 — Article 311, 311(1)Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 13
High Courts11 Jan 2022
M/S Anamika Motors Vs State Of Assam And 8 Ors
Gauhati High Court · (2022) 01 GAU CK 0020
Constitution Of India, 1950 — Article 226, 366, 366(12), 366(29A), 366(29A)(b)Assam Value Added Tax Act, 2003 — Section 2(15), 2(20), 2(20)(iii), 2(38), 2(38)(iv), 2(43), 2(43)(i), 2(43)(i)(ii), 2(44), 2(57)Finance Tax Act, 1994 — Section 65(9), 65(105)(zo)
High Courts10 Jan 2022Disposed Of
Faizul Haque Barbhuiya Vs Union Of India And 6 Ors.
Gauhati High Court · (2022) 01 GAU CK 0027
Constitution Of India, 1950 — Article 226
High Courts10 Jan 2022Disposed Of
Bakul Chandra Brahma Vs State Of Assam And 5 Ors
Gauhati High Court · (2022) 01 GAU CK 0026
Constitution Of India, 1950 — Article 226
High Courts10 Jan 2022
Urmila Devi And 6 Ors. Vs Assam Power Distribution Company Ltd And 12 Ors.
Gauhati High Court · (2022) 01 GAU CK 0025
Constitution Of India, 1950 — Article 21
High Courts10 Jan 2022Disposed Of
Quazi Atiqur Rahman And 4 Ors. Vs State Of Assam And 6 Ors.
Gauhati High Court · (2022) 01 GAU CK 0022
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 4(1), 5A, 6, 6(1), 11, 12, 16, 17, 34, 48, 48(2)Right to Fair Compensation & Transparency in Land Acquisition, Rehabilitation & Re-Settlement Act, 2013 — Section 24, 24(2), 101
High Courts07 Jan 2022Disposed Of
Noor Alam @ Nur Alom Vs Union Of India And 5 Ors
Gauhati High Court · (2022) 01 GAU CK 0014
High Courts07 Jan 2022Disposed Of
Khilikang Mashahary Vs State Of Assam And 5 Ors
Gauhati High Court · (2022) 01 GAU CK 0013
Constitution Of India, 1950 — Article 226