COURT ARCHIVE

Gauhati High Court judgments, 2010

873 judgments · page 3 of 44

High Courts03 Dec 2010Dismissed

Sri Bram Chand Vs The Union of India (UOI) and Others

Gauhati High Court · (2011) 2 GLR 191 : (2011) 1 GLT 340

Army Act, 1950 — Section 4(1), 46(A), 63, 69Army Rules, 1954 — Rule 125, 129, 149, 34Constitution of India, 1950 — Article 226, 227

Read judgment

High Courts03 Dec 2010

Watseng Marak and Others Vs State of Meghalaya

Gauhati High Court · (2011) 1 GLT 619

Criminal Procedure Code, 1973 (CrPC) — Section 164Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2(1), 2K, 7AJuvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 22

Read judgment

High Courts02 Dec 2010

Stafford Bidiman Sohmat & Ors. Vs Khasi Hills Autonomous District Council & Ors.

Gauhati High Court · (2010) 5 GLT 728

Civil Procedure Code, 1908 — Section 11Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226, 226

Read judgment

High Courts02 Dec 2010

Ruby Sharma Vs Union of India & Ors.

Gauhati High Court · (2010) 5 GLT 787

Read judgment

High Courts02 Dec 2010Allowed

Sh. V. Malsawma and Another Vs Lai Autonomous District Council and Others

Gauhati High Court · (2011) 5 GLR 682

Lai Autonomous District (Village Councils) Act, 2007 — Section 8, 8(3)Lai Autonomous District (Village Councils) Act, 2010 — Section 27

Read judgment

High Courts01 Dec 2010Dismissed

Nani Grayu Vs State of Arunachal Pradesh and Others

Gauhati High Court · (2011) 3 GLR 236

Arunachal Pradesh Police (Discipline and Appeal) Rules, 1999 — Rule 26(1), 7

Read judgment

High Courts30 Nov 2010

Lalla Ryntathiang Vs Josimuddin Ahmed

Gauhati High Court · (2011) 2 GLT 1014

Criminal Procedure Code, 1973 — Section 482Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 — Section 500

Read judgment

High Courts30 Nov 2010Allowed

Prabin ch. Das Vs Ashimgosal

Gauhati High Court · (2011) 4 GLR 72 : (2011) 1 GLT 347

Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 145(4), 146, 397(3)

Read judgment

High Courts30 Nov 2010Dismissed

Manoj Kumar Das Vs State of Assam and Others

Gauhati High Court · (2011) 128 FLR 455

Read judgment

High Courts30 Nov 2010

Subhash Debnath and Others Vs ONGC Ltd. and Others

Gauhati High Court · (2011) 1 GLT 748 : (2010) 4 SLR 325

Constitution of India, 1950 — Article 136, 14, 15, 16, 17

Read judgment

High Courts30 Nov 2010Dismissed

New India Assurance Co. Ltd. Vs Rupali Regon and Others

Gauhati High Court · (2011) 2 GLT 199 : (2011) 2 TAC 860

Motor Vehicles Act, 1988 — Section 149, 149(2), 170, 173

Read judgment

High Courts29 Nov 2010

Timothy Hanse (Das) Vs State of Assam and Ors.

Gauhati High Court · (2013) 1 GLR 752

Assam Agriculture Service Rules, 1980 — Rule 8, 8

Read judgment

High Courts29 Nov 2010Allowed

Smt. Dewin Gabil Momin Vs Shri Gonoth Manda Sangma, Smt. Tunila Gabil Ganjet Marak, The Garo Hills Autonomous and The Executive Member

Gauhati High Court · (2010) 11 GAU CK 0031

Civil Procedure Code, 1908 (CPC) — Section 11Garo Hills Autonomous District (Social Customs and Usages) Validating Act, 1958 — Section 4(8), 6, 7, 8(1)

Read judgment

High Courts26 Nov 2010Dismissed

Sri Benoy Bhusan Paul Vs Smti. Jyotsna Paul and Others Smti. Jyotsna Paul and Others Vs Sri Benoy Bhusan Paul

Gauhati High Court · (2011) 1 GLT 269

Criminal Procedure Code, 1973 (CrPC) — Section 145

Read judgment

High Courts26 Nov 2010Allowed

Deva Prasad Sharma Vs Central Bureau of Investigation State of Meghalaya Vs D.P. Sharma, Chief Engineer (Civil)

Gauhati High Court · (2010) 11 GAU CK 0056

Criminal Procedure Code, 1973 (CrPC) — Section 235(2), 313, 313(4)Penal Code, 1860 (IPC) — Section 107, 120B, 420Prevention of Corruption Act, 1947 — Section 5(1), 5(2)

Read judgment

High Courts26 Nov 2010Dismissed