High Courts24 Nov 2011

Smti Duter Padu Vs Sri Gadam Ete.

Gauhati High Court · (2012) 1 GLD 79

Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, Order 16 Rule 1(2), Order 16 Rule 1A, Order 16 Rule 2, Order 18 Rule 4Representation of the People Act, 1951 — Section 100(1), 123(7), 87