COURT ARCHIVE

Gauhati High Court judgments, 2011

975 judgments · page 46 of 49

High Courts01 Feb 2011Dismissed

Rubyious Thubru @ Ruby Thubru Vs Kongka Lamare and Others

Gauhati High Court · (2011) 2 GLT 605

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, Order 21 Rule 22, Order 21 Rule 22(1), Order 21 Rule 22(2), Order 21 Rule 22(3)

High Courts01 Feb 2011Allowed

Anima Sinha Vs Ranjit Kr. Sinha

Gauhati High Court · AIR 2011 Guw 87 : (2011) 129 FLR 454

Hindu Marriage Act, 1955 — Section 13

High Courts01 Feb 2011

State of Manipur and Ors. Vs Asem Bimola Devi and Ors.

Gauhati High Court · AIR 2011 Guw 59 : (2011) 3 GLR 763 : (2011) 4 GLT 694

Constitution of India, 1950 — Article 166, 166, 226, 226

High Courts01 Feb 2011Allowed

Shri Dhananjoy Narzary Vs The Food Corporation of India and The Union of India (UOI), Ministry of Agriculture (Department of Food)

Gauhati High Court · (2011) 2 GLR 457 : (2011) 2 GLT 172

Food Corporation of India Staff Regulations, 1971 — Regulation 31, 32, 32A, 32A(30), 32A(5)

High Courts01 Feb 2011

Binoy Biswas Vs State of Assam

Gauhati High Court · (2011) 02 GAU CK 0020

Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 15(1)Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12

High Courts01 Feb 2011Dismissed

Ripu Biswas Vs Badal Biswas and Others

Gauhati High Court · (2011) 3 GLR 802

Criminal Procedure Code, 1973 (CrPC) — Section 313Dowry Prohibition Act, 1961 — Section 2Penal Code, 1860 (IPC) — Section 304B, 306, 378(4), 406, 498A

High Courts31 Jan 2011Allowed

Abdul Malik Vs The State of Assam and Others

Gauhati High Court · (2011) 3 GLT 409

Assam Panchayat Act, 1994 — Section 43, 43(1)

High Courts31 Jan 2011Dismissed

Shri Nishi Kanta Das Vs The State of Tripura and Others

Gauhati High Court · (2011) 01 GAU CK 0055

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 148, 149, 436

High Courts31 Jan 2011Allowed

Prabhat Marak and Another Vs State of Tripura

Gauhati High Court · (2011) CriLJ 1844 : (2011) 4 GLR 247

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 342Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 7Penal Code, 1860 (IPC) — Section 148, 149, 392, 447, 448

High Courts31 Jan 2011

Ashok Kumar Saboo (HUF) & Anr. Vs Hindustan Paper Corporation Limited (HPCL) & Ors.

Gauhati High Court · (2012) 3 GLT 724

Constitution of India, 1950 — Article 19(1)(g), 19(1)(g)

High Courts31 Jan 2011

Smt. Junali Doley (Borah) and Others Vs The State of Assam and Others

Gauhati High Court · (2011) 2 GLT 459

Assam Panchayat (Constitution) Rules, 1995 — Rule 6Assam Panchayat Act, 1994 — Section 43, 43(1)Assam Panchayati Raj Act, 1959 — Section 17(1)

High Courts31 Jan 2011

L.Chongji Phom Vs State of Nagaland & Ors.

Gauhati High Court · (2011) 5 GLT 296

High Courts28 Jan 2011Allowed

Smti Mita Bhattacharjee Vs The State of Tripura

Gauhati High Court · (2011) 01 GAU CK 0037

High Courts28 Jan 2011Dismissed

Jai Balaji Industries Ltd. and Another and Ajay Kumar Tantia Vs The Union of India (UOI) and Others

Gauhati High Court · AIR 2011 Guw 109 : (2011) 3 GLR 43 : (2011) 1 GLT 457

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Companies Act, 2002 — Section 3, 4Competition Act, 2002 — Section 16, 16(1), 18, 19, 26(1)

High Courts28 Jan 2011Dismissed

Shri Ranjit Kumar Dey, Office Superintendent in the Office of the Principal Chief Conservator of Forests Vs The State of Tripura, Shri Bimal Ranjan Saha and Shri Bimal Kumar Chakraborty

Gauhati High Court · (2011) 2 GLT 547

High Courts28 Jan 2011

Managing Director-Cum-Chairman, D.L.F.Power Ltd., Gurgaon & Ors. Vs Amiya Kantidhar Choudhury

Gauhati High Court · (2011) 5 GLT 408

Criminal Procedure Code, 1973 — Section 482Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 — Section 34, 406, 420

High Courts27 Jan 2011Dismissed

Ram Singh @ Robindra Vs State of Assam

Gauhati High Court · (2011) CriLJ 1952 : (2011) 5 GLR 529 : (2011) 2 GLT 196

Criminal Procedure Code, 1973 (CrPC) — Section 164, 313

High Courts25 Jan 2011

State of Tripura and Others Vs Dr. Bishnupada Biswas and Another

Gauhati High Court · (2012) 1 GLD 823

Constitution of India, 1950 — Article 226

High Courts25 Jan 2011Allowed

Milan Acharjee (Kar) and Others Vs Jaya Barua and Others

Gauhati High Court · (2011) 1 GLT 789 : (2011) 2 TAC 29

Motor Vehicles Act, 1988 — Section 163A, 166

High Courts25 Jan 2011Allowed

Tafar Tappo and Milkush Lekra Vs The State of Assam

Gauhati High Court · (2011) 01 GAU CK 0058

Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 201, 302