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Gauhati High Court judgments, 2011

975 judgments · page 45 of 49

High Courts04 Feb 2011

Shiv Kumar Agarwala Vs State of Meghalaya and Others

Gauhati High Court · (2011) CriLJ 1999 : (2011) 2 GLT 205 : (2011) 3 RCR(Criminal) 880

Constitution of India, 1950 — Article 14Criminal Procedure Code, 1973 (CrPC) — Section 196, 196(1A), 196(2), 468, 468(2)(C)Penal Code, 1860 (IPC) — Section 294, 323, 500, 505(2), 505(3)
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High Courts03 Feb 2011Allowed

Keshav Rava Vs State of Assam

Gauhati High Court · (2011) 3 GLR 814 : (2011) 2 GLT 151

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Penal Code, 1860 (IPC) — Section 302
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High Courts03 Feb 2011Allowed

Ram Bin Vs State of Assam

Gauhati High Court · (2011) 02 GAU CK 0037

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 323, 325, 34
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High Courts02 Feb 2011Dismissed

Mita Guha Vs State of Tripura

Gauhati High Court · (2011) CriLJ 1849 : (2011) 4 GLR 864 : (2011) 2 GLT 353

Constitution of India, 1950 — Article 21Penal Code, 1860 (IPC) — Section 109, 120B, 366A, 376(2)
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