High Courts23 Feb 2011Allowed

Madhab Deori Vs State of Assam

Gauhati High Court · (2011) 3 GLR 39

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 299, 302, 304A, 320, 326
High Courts17 Feb 2011Allowed

Bulu Ali Vs State of Assam

Gauhati High Court · (2011) 3 GLR 859 : (2011) 3 GLT 78

Criminal Procedure Code, 1973 (CrPC) — Section 164, 311, 313Evidence Act, 1872 — Section 24Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 1, 2, 2(1), 20, 49
High Courts15 Feb 2011

Pranab Saikia Vs State Of Assam

Gauhati High Court · (2011) 4 GLR 433

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Evidence Act, 1872 — Section 134, 60Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 34
High Courts15 Feb 2011Allowed

Milan Baidya Vs The State of Assam

Gauhati High Court · (2011) 3 GLR 150

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 3, 313Evidence Act, 1872 — Section 11, 142, 154, 155, 8Penal Code, 1860 (IPC) — Section 302, 32, 449