High Courts01 Mar 2011Dismissed
Shujata Barman Vs The State of Assam and Others
Gauhati High Court · (2011) 3 GLR 881
Constitution of India, 1950 — Article 14
COURT ARCHIVE
Gauhati High Court judgments, 2011
975 judgments · page 42 of 49
High Courts01 Mar 2011Allowed
Ngultuolien Vs State of Manipur and Others
Gauhati High Court · (2011) 2 GLT 587
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 10(1)
High Courts01 Mar 2011Allowed
Bhuyankhat Tea Company Private Limited Vs Union of India (UOI) and Others
Gauhati High Court · (2011) 105 CLA 240 : (2011) 163 CompCas 316 : (2011) 3 CompLJ 647 : (2011) 5 GLR 677 : (2011) 2 GLT 533
Companies Act, 1956 — Section 17, 211(3A), 391, 391(1), 391(2)
High Courts01 Mar 2011Allowed
Dilip Singh Vs State of Assam
Gauhati High Court · (2011) 2 DMC 721 : (2011) 2 GLT 225
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 401Penal Code, 1860 (IPC) — Section 34, 498A
High Courts28 Feb 2011Allowed
Starline Agency Vs Nabajit Das and Others
Gauhati High Court · (2011) 40 VST 452
Assam Value Added Tax Act, 2003 — Section 2(56), 2(57), 20, 20(2)Constitution of India, 1950 — Article 226, 3General Clauses Act, 1897 — Section 8
High Courts25 Feb 2011Dismissed
Tilendra Sonowal Vs Md Alauddin Laskar
Gauhati High Court · (2011) 02 GAU CK 0067
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 197, 319, 397Penal Code, 1860 (IPC) — Section 34, 419, 420, 427, 465
High Courts25 Feb 2011Dismissed
Abdul Latif Vs State of Assam
Gauhati High Court · (2011) 3 GLR 201 : (2011) 2 GLT 220
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 25, 26, 27Penal Code, 1860 (IPC) — Section 302, 448
High Courts25 Feb 2011Allowed
Limatola Vs State of Nagaland and Others
Gauhati High Court · (2011) 5 GLR 512 : (2011) 2 GLT 554
High Courts25 Feb 2011
Smt. Tagar Hazarika Vs Smt. Monmi Hazarika and Sri Sonpona Hazarika
Gauhati High Court · (2011) 02 GAU CK 0024
Hindu Marriage Act, 1955 — Section 13(1), 28
High Courts25 Feb 2011Dismissed
Kartik Chandra Dutta and Others Vs State Of Assam
Gauhati High Court · (2011) 02 GAU CK 0019
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 10(7), 13(2), 16, 17, 2Prevention of Food Adulteration Rules, 1955 — Rule 5
High Courts25 Feb 2011
State of Meghalaya Vs Rajkhowa Commission of Inquiry and Anr.
Gauhati High Court · (2011) 6 GLR 284
Constitution of India, 1950 — Article 226, 226
High Courts24 Feb 2011Allowed
Oil and Natural Gas Corporation Ltd. Vs Bansidhar Badridas Modi (P.) Ltd.
Gauhati High Court · (2011) 4 GLR 237
Land Acquisition Act, 1894 — Section 11, 12, 17, 18, 23
High Courts24 Feb 2011Allowed
Starline Agency, A Proprietorship Firm of Smt. Subhashree Deka Das Vs Sri Nabajit Das, Proprietor of N.D. Enterprise, The State of Assam and The Purchase Board /Departmental Purchase Committee
Gauhati High Court · (2011) 1 GLT 710 : (2011) 40 VST 452
Assam Value Added Tax Rules, 2005 — Rule 13(13)Constitution of India, 1950 — Article 226, 3General Clauses Act, 1897 — Section 8
High Courts24 Feb 2011
K.H. Robuanga (now deceased) represented by his wife Tumsangi, K.H. Rohlua and Challianngura Vs Zoram Industrial Development Corporation Limited (ZIDCO)
Gauhati High Court · (2011) 02 GAU CK 0051
High Courts24 Feb 2011
Jaswant Singh Vs Union of India and Others
Gauhati High Court · (2011) 4 GLT 748
High Courts24 Feb 2011Allowed
Dr. (Mrs.) Tulika Dey Vs The State of Assam
Gauhati High Court · (2011) 02 GAU CK 0027
Assam Non-Government College Management Rules, 2001 — Rule 18
High Courts24 Feb 2011Allowed
Tiatoshi Jamir (Dr.) Vs Nagaland University and Others
Gauhati High Court · (2011) 4 GLR 232
High Courts24 Feb 2011
Sh. Ralliankima Vs The State of Mizoram and Others
Gauhati High Court · (2011) 02 GAU CK 0005
Constitution of India, 1950 — Article 14, 16
High Courts23 Feb 2011Allowed
Oriental Insurance Co. Ltd. Vs Juti Bala Das and Others
Gauhati High Court · (2012) ACJ 2554
Motor Vehicles Act, 1988 — Section 146, 146(1), 147, 147(1), 147(1)(b)
High Courts23 Feb 2011
Nehru Lochung Vs State of Arunachal Pradesh & Ors.
Gauhati High Court · (2011) 5 GLT 368