High Courts26 Feb 2016Allowed
Tokugha Chishi Vs State of Nagaland
Gauhati High Court · (2016) CriLJ 4461 : (2017) 1 GauLR 630 : (2016) 4 GauLT 616
National Security Act, 1980 — Section 3(2)
COURT ARCHIVE
Gauhati High Court judgments, 2016
913 judgments · page 40 of 46
High Courts26 Feb 2016Disposed off
Fabtech Projects Engineers Ltd. Vs Oil India Limited and Others
Gauhati High Court · (2016) 4 GauLJ 129 : (2016) 2 GauLT 849
Constitution of India, 1950 - Article 226
High Courts26 Feb 2016Dismissed
Jonabala Goswami Vs Dr. Atul Ch. Patar
Gauhati High Court · (2016) 3 GauLJ 414 : (2017) 1 GauLR 547 : (2016) 2 GauLT 967
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 376
High Courts25 Feb 2016Dismissed
Mahendra Sabor Vs State of Assam and another
Gauhati High Court · (2016) 3 GauLJ 576 : (2016) 4 GauLR 649 : (2016) 2 GauLT 922
Companies Act, 1956 — Section 630Criminal Procedure Code, 1973 (CrPC) — Section 397
High Courts25 Feb 2016Disposed Off
Md. Abdul Kuddush Sk. Vs The State of Assam and another
Gauhati High Court · (2016) 3 GauLJ 618 : (2016) 3 GauLR 134 : (2016) 2 GauLT 1004
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 498A
High Courts25 Feb 2016Disposed Off
Shri Mul Chand Malu, Present Office Address: Care Of M/s Kuber Products (M/s S.M. Products), 1st Floor, Shyam Bazar, Guwahati 781001, P.S. Fancy Bazar, Dist. Kamurp (Metro), Assam. Present Residential Address: 3909, Gali Barna, Sadar Thana Road, Delhi 110
Gauhati High Court · (2016) 285 CurTR 89 : (2016) 3 GauLJ 360 : (2016) 3 GauLR 510 : (2016) 2 GauLT 756 : (2016) 383 ITR 367 : (2016) 2 NEJ 526
Income Tax Act, 1961 — Section 127 (2)
High Courts25 Feb 2016Dismissed
Bimala Khatun Vs Union of India and Others
Gauhati High Court · (2016) 162 AIC 723 : (2016) 161 AIC 751 : (2016) 3 GauLJ 250 : (2016) 3 GauLR 73 : (2016) 2 NEJ 583
High Courts25 Feb 2016Disposed Off
Vanlalpana @ Pana @ Pino Vs State of Mizoram and others
Gauhati High Court · (2016) 3 CriCC 773 : (2016) CriLJ 2650 : (2016) 3 GauLJ 381 : (2016) 3 GauLR 518 : (2016) 2 GauLT 739 : (2017) 2 NEJ 7
Criminal Procedure Code, 1973 (CrPC) — Section 241Penal Code, 1860 (IPC) — Section 380, 454
High Courts25 Feb 2016Allowed
Tarun Gogoi Vs State of Assam
Gauhati High Court · (2016) 3 GauLJ 402 : (2016) 4 GauLR 290 : (2016) 2 GauLT 616
Penal Code, 1860 (IPC) — Section 302
High Courts25 Feb 2016Disposed Off
Oriental Insurance Co. Ltd. Vs Anjana Sharma & Another
Gauhati High Court · (2017) ACJ 1161 : (2016) 3 GauLJ 498 : (2016) 3 GauLR 537 : (2016) 4 GauLT 31 : (2016) 4 NEJ 208 : (2016) 3 TAC 61
Motor Vehicles Act, 1988 - Section 147
High Courts24 Feb 2016Allowed
Abdul Salam, S/o Late Basir Ali, Vill. Batarashi, P.S. Karimganj, Dist.Karimganj, Assam Vs The State of Assam and another.
Gauhati High Court · (2016) 3 GauLJ 225 : (2016) 3 GauLR 79
Penal Code, 1860 (IPC) — Section 366A, 376
High Courts23 Feb 2016Dismissed
Mukul Borah Vs Union of India and Ors.
Gauhati High Court · (2016) 4 GauLJ 251 : (2016) 3 GauLT 171
Constitution of India, 1950 - Article 226
High Courts23 Feb 2016Allowed
Mukesh Carriers (M/S) and Another Vs State of Assam and Others
Gauhati High Court · (2016) 3 GauLJ 189 : (2016) 3 GauLR 468 : (2016) 2 GauLT 752
Assam General Sales Tax Act, 1993 — Section 46(15)(a)(d)
High Courts23 Feb 2016Disposed Off
Dr. Bhupen Lahon Vs State of Assam & Others
Gauhati High Court · (2016) 3 GauLJ 148 : (2016) 3 GauLR 453
Constitution of India, 1950 - Article 226
High Courts23 Feb 2016Dismissed
Suklahajowary Vs State of Assam
Gauhati High Court · (2016) 3 GauLJ 75 : (2016) 4 GauLR 276 : (2016) 2 GauLT 513
Penal Code, 1860 (IPC) — Section 302
High Courts23 Feb 2016Allowed
Dipamoni Kalita and Others Vs The State of Assam and Others
Gauhati High Court · (2016) 3 GauLJ 123 : (2016) 3 GauLR 444 : (2016) 4 NEJ 417
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 32, Section 33, Section 36
High Courts23 Feb 2016Dismissed
Sri Joyjit Saha Vs Monti Saha
Gauhati High Court · (2016) 161 AIC 770 : (2016) 3 GauLJ 555 : (2016) 3 GauLR 543
Hindu Marriage Act, 1955 — Section 13(1)(i-b)
High Courts22 Feb 2016Dismissed
Bishnu Momin & Others Vs Assam Public Service Commission & Others
Gauhati High Court · (2016) 3 GauLJ 108 : (2016) 3 GauLR 429
Constitution of India, 1950 - Article 226
High Courts19 Feb 2016Disposed Off
Khagendranath Buragohain and Ors Vs State of Assam and Others
Gauhati High Court · (2016) 3 GauLJ 268 : (2016) 2 GauLT 983 : (2016) 5 NEJ 368