COURT ARCHIVE

Gauhati High Court judgments, 2016

913 judgments · page 38 of 46

High Courts11 Mar 2016Allowed

Tarakeswar Mazumdar Vs Banshilal Gupta and Others

Gauhati High Court · (2016) 162 AIC 751 : (2016) 4 GauLJ 575 : (2016) 5 GauLR 420 : (2016) 3 GauLT 65

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Evidence Act, 1872 - Section 68, Section 73Registration Act, 1908 - Section 18 (e)

High Courts10 Mar 2016Disposed Off

Renu Devi Kucheria (Oswal) & Another Vs Travini Devi Tewari & Others

Gauhati High Court · (2016) 3 GauLJ 642 : (2016) 3 GauLR 656

Civil Procedure Code, 1908 (CPC) - Section 115

High Courts10 Mar 2016Allowed

Oil India Ltd. Vs Swapan Gogoi

Gauhati High Court · (2016) 3 GauLJ 285 : (2016) 3 GauLR 810 : (2016) 3 GauLT 293

Constitution of India, 1950 - Article 226

High Courts10 Mar 2016Dismissed

Gyamar Yakum Vs State of Arunachal Pradesh and Others

Gauhati High Court · (2016) AIR(Gauhati) 104

Arunachal Pradesh Local Authorities (Prohibition of Defection) Act, 2003 - Section 3(1)(a)(b)Constitution of India, 1950 - Para 2

High Courts10 Mar 2016Disposed off

Arup Talukdar and others Vs State of Assam and others

Gauhati High Court · (2016) 4 GauLJ 204 : (2016) 2 GauLT 788

Assam Elementary Education (Provincialisation) Rules, 1977 — Rule 3(iv)

High Courts10 Mar 2016Allowed

Bijon Chakraborty Vs State of Assam and others

Gauhati High Court · (2016) 4 GauLJ 116 : (2016) 2 GauLT 730

High Courts10 Mar 2016Allowed

Shri Zaithanmawia Vs Shri Zaithanmawia

Gauhati High Court · (2016) 4 GauLJ 592 : (2016) 3 GauLT 57

Constitution of India, 1950 - Article 226

High Courts10 Mar 2016Disposed off

The Union of India and Anr. Vs Mrs. Fulerunnessa & Ors.

Gauhati High Court · (2016) 2 AnWR 551 : (2016) 149 FLR 697 : (2016) 3 GauLJ 571 : (2016) 3 GauLR 569 : (2016) 3 GauLT 297 : (2016) LabLR 499 : (2016) 2 LLJ 517 : (2016) 2 NEJ 507 : (2016) 3 TAC 18

Workmens Compensation Act, 1923 — Schedule III

High Courts10 Mar 2016Dismissed

DHTC Logistics Ltd. Vs State of Assam and Ors.

Gauhati High Court · (2016) 4 GauLJ 683 : (2016) 3 GauLT 291

Assam Value Added Tax Act, 2003 - Section 75(6)

High Courts10 Mar 2016Dismissed

Md. Anowar Hussain Vs Legal Heirs of Late Surja Bhanu

Gauhati High Court · (2017) 1 CivilLJ 757 : (2016) 4 GauLJ 661 : (2016) 6 GauLR 815 : (2016) 4 GauLT 308

Civil Procedure Code, 1908 (CPC) - Section 100

High Courts10 Mar 2016Allowed

Watilemba Dist. Commandant, Mokokchugn, Nagaland Vs State Of Nagaland & 3 Ors, Represented Through The Chief Secy. To The Govt.Of Nagaland, Kohima, Nagaland

Gauhati High Court · (2016) 3 GauLJ 390 : (2016) 2 GauLT 961 : (2016) 3 NEJ 242

Nagaland Police Service (Class I and Class II) Rules, 1977 — Rule 20

High Courts10 Mar 2016Disposed Off

Arun Das (Minor) Vs United India Insurance Co. Ltd. and Ors.

Gauhati High Court · (2016) AAC 1831 : (2016) 2 AnWR 311 : (2016) 4 CivilLJ 186 : (2016) 4 GauLJ 287 : (2016) 4 GauLR 360 : (2016) 4 GauLT 673 : (2016) 3 TAC 550

Motor Vehicles Act, 1988 - Section 168

High Courts10 Mar 2016Disposed Off

Bhabesh Das and Ors. Vs Dilip KR. Das

Gauhati High Court · (2016) 4 GauLJ 354 : (2016) 5 GauLR 444 : (2016) 3 GauLT 135

Civil Procedure Code, 1908 (CPC) - Section 30

High Courts09 Mar 2016Allowed

Smt. Vanlalhmangaihi Vs State of Mizoram

Gauhati High Court · (2016) 4 GauLJ 656 : (2016) 5 GauLR 394 : (2016) 3 GauLT 16

Constitution of India, 1950 - Article 226

High Courts09 Mar 2016Dismissed

Sh. Nor Bahadur Pradhan Vs State of Mizoram & Anr.

Gauhati High Court · (2016) CriLJ 2704

Penal Code, 1860 (IPC) - Section 376(2)(f), 377

High Courts08 Mar 2016Allowed

Smt. Champa Sahu Vs Chandra Mala Devi & Ors.

Gauhati High Court · (2016) 2 AnWR 600 : (2016) 5 GauLJ 79 : (2016) 3 GauLT 215

Workmens Compensation Act, 1923 - Section 3

High Courts08 Mar 2016Dismissed

Sh. Hrangchhawna Vs State of Mizoram

Gauhati High Court · (2016) CriLJ 3012 : (2016) 3 GauLJ 39 : (2016) 3 GauLR 817 : (2016) 4 GauLT 172

Penal Code, 1860 (IPC) - Section 375

High Courts08 Mar 2016Disposed Off

Samsul Hussain Vs State of Assam & Others

Gauhati High Court · (2016) 3 GauLJ 537 : (2016) 3 GauLR 546 : (2016) 2 NEJ 515

Constitution of India, 1950 - Article 226

High Courts04 Mar 2016Dismissed

Balaji Water and Power Engineer Pvt. Ltd. Vs S.B. of Sikkim

Gauhati High Court · (2017) 1 GauLT 435

Constitution of India, 1950 - Article 226Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 19

High Courts04 Mar 2016Partly Allowed

Sri Boby Gogoi @ Lohit Vs State of Assam

Gauhati High Court · (2016) 161 AIC 773 : (2016) 3 GauLJ 165 : (2016) 3 GauLR 460 : (2016) 2 NEJ 510

Penal Code, 1860 (IPC) — Section 302