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Gauhati High Court judgments, 2016

913 judgments · page 39 of 46

High Courts02 Mar 2016Disposed of

The State of Assam Vs Mamat Kalita

Gauhati High Court · (2016) 3 GauLJ 525 : (2016) 4 GauLR 339 : (2016) 2 GauLT 940 : (2016) 2 NEJ 10

Administrative Tribunals Act, 1985 — Section 19(4)Indian Forest Service (Cadre) Rules, 1966 — Rule 5(1)Assam Services (Confidential Rolls) Rules, 1990 — Rule 10
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High Courts29 Feb 2016Disposed Off

Vivek Agrawal & another Vs State of Assam

Gauhati High Court · (2016) 3 GauLJ 543 : (2016) 4 GauLR 624 : (2016) 2 GauLT 929

Criminal Procedure Code, 1973 (CrPC) — Section 4, 482Penal Code, 1860 (IPC) — Section 120(B), 287, 338
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High Courts29 Feb 2016Dismissed

Md. Jasim Uddin Laskar Vs Zia Uddin Ahmed Mazumder and Others

Gauhati High Court · (2016) 161 AIC 755 : (2016) AIR(Gauhati) 75 : (2016) 4 CivilLJ 160 : (2016) 4 GauLJ 396 : (2016) 4 GauLR 215 : (2016) 5 NEJ 417

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 105, Order 21 Rule 106, Order 21 Rule 106(3), Order 21 Rule 26, Order 21 Rule 97, Order 21 Rule XXI, Section 106, Section 151Constitution of India, 1950 - Article 227Limitation Act, 19
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High Courts26 Feb 2016Dismissed

State of Mizoram Vs Sh. K. Chhawnthuama

Gauhati High Court · (2016) 3 GauLJ 327 : (2016) 3 GauLR 499 : (2016) 2 GauLT 667 : (2017) 1 NEJ 577

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482Information Technology Act, 2000 — Section 66(b), 66A(a)Penal Code, 1860 (IPC) — Section 201
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