COURT ARCHIVE
Gauhati High Court judgments, 2016
913 judgments · page 37 of 46
Sri Anil Kumar Mahanta Vs State of Assam & Others
Gauhati High Court · (2016) 3 GauLJ 606 : (2016) 3 GauLR 637
Smti. L. Chongji Phom Vs State of Nagaland
Gauhati High Court · (2016) 4 GauLR 334
Commissioner of Income Tax Vs Jajodia Engineering (P.) Ltd.
Gauhati High Court · (2016) 289 CurTR 208 : (2016) 3 GauLJ 420 : (2016) 3 GauLR 478 : (2016) 3 GauLT 49 : (2016) 384 ITR 364
Md. Harun Ali Vs Mrs. Afia Begum
Gauhati High Court · (2016) 3 ACC 195 : (2016) 168 AIC 691 : (2016) 2 AnWR 300 : (2016) 3 CivilLJ 657 : (2016) 4 GauLJ 645 : (2016) 4 GauLR 432 : (2016) 2 TAC 724
P.L. Liandinga & Others Vs State of Mizoram & Others
Gauhati High Court · (2016) 3 GauLJ 586 : (2016) 3 GauLR 549 : (2016) 3 GauLT 1
Shri Kali Das, Son of Late Abhinash Das, Resident of Village- Padmapur, P.S. Dhaligaon, District- Chirang, BTAD, Assam Vs United India Insurance Company Limited
Gauhati High Court · (2016) 4 ACC 67 : (2016) 162 AIC 748 : (2016) 3 TAC 427
Shyam Kakati and Ors. Vs State of Assam and Ors.
Gauhati High Court · (2016) 4 GauLJ 630 : (2016) 3 GauLT 39
Oriental Insurance Co. Ltd. Vs Niren Kalita and Others
Gauhati High Court · (2017) AAC 234 : (2016) 4 ACC 3 : (2016) 2 AnWR 606 : (2016) 149 FLR 843 : (2016) 4 GauLJ 237 : (2016) 4 GauLR 352 : (2016) 3 GauLT 101 : (2016) LabLR 857 : (2016) 3 LLN 621 : (2016) 3 TAC 408
Mrinal Kanti Dey Vs Manas Prasun Dey and another
Gauhati High Court · (2016) 162 AIC 730 : (2016) 4 GauLJ 558 : (2016) 4 GauLR 383
Panihati Rubber Limited Vs Principal Chief Engineer
Gauhati High Court · (2016) 168 AIC 670 : (2016) 6 GauLJ 327 : (2016) 6 GauLR 423
Sh. J. Lalchhanhima Vs State of Mizoram
Gauhati High Court · (2016) 5 GauLJ 424 : (2016) 5 GauLR 381
Prafulla Hazarika Vs State of Assam
Gauhati High Court · (2016) 3 GauLT 528
Union of India and others Vs Amalgamated Plantations Pvt. Ltd.
Gauhati High Court · (2016) 340 ELT 310 : (2016) 4 GauLJ 92 : (2016) 5 GauLR 403 : (2016) 2 GauLT 709
Lachit Gogoi Vs State of Assam
Gauhati High Court · (2016) 162 AIC 727 : (2016) 3 GauLJ 515 : (2016) 3 GauLR 529 : (2016) 2 GauLT 727
Mrs. Deba Lata Devi and another Vs Kandru Orang and another
Gauhati High Court · (2016) 162 AIC 742 : (2016) 2 AnWR 352 : (2016) 4 GauLJ 688 : (2016) 4 GauLR 743 : (2016) 3 TAC 438 : (2016) 2 TNMAC 309
Anil Chandra Das Vs Central Bank of India
Gauhati High Court · (2016) 6 GauLJ 389 : (2016) 6 GauLR 501
Moktab Ali Vs Musstt. Majima Begum
Gauhati High Court · (2016) 4 GauLJ 686 : (2017) 1 GauLR 182 : (2016) 4 GauLT 294 : (2016) 4 NEJ 252
Debashish Chakrabarty & Anr. Vs State of Assam and Ors.
Gauhati High Court · (2016) 3 GauLT 455
Sanoi Uddin@ Salam@Abdul - Appellant @HASH State of Assam and anr
Gauhati High Court · (2016) 6 GauLJ 213 : (2016) 4 GauLT 1108