High Courts28 Mar 2016Disposed Off
Dr. S. James Gregory and another Vs M/s. Thakursidas Banwarilal and Company
Gauhati High Court · (2016) 162 AIC 739 : (2016) 5 GauLJ 147 : (2016) 5 GauLR 399
COURT ARCHIVE
Gauhati High Court judgments, 2016
913 judgments · page 36 of 46
High Courts28 Mar 2016Dismissed
New India Assurance Co. Ltd. Vs Purnima Singha and Others
Gauhati High Court · (2016) 2 AnWR 242 : (2016) 3 GauLJ 230 : (2016) 4 GauLR 734 : (2016) 2 GauLT 862 : (2016) 3 TAC 829
Motor Vehicles Act, 1988 - Section 158, Section 163 (A), Section 163(A), Section 163A, Section 163-A, Section 166, Section 167, Section 173Penal Code, 1860 (IPC) - Section 302Workmens Compensation Act, 1923 - Section 3
High Courts28 Mar 2016Allowed
Shri Jiten Kalita Vs Smt. Dipali Lahkar & 3 others
Gauhati High Court · (2016) 4 GauLJ 746 : (2016) 5 GauLR 93 : (2016) 3 GauLT 247
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 1
High Courts28 Mar 2016Dismissed
Assam Sanmilita Mahasangha Vs Union of India & Others
Gauhati High Court · (2016) 3 GauLJ 55 : (2016) 3 GauLR 815
Constitution of India, 1950 - Article 226
High Courts28 Mar 2016Allowed
Hiren Chandra Talukdar Vs State of Assam and Anr.
Gauhati High Court · (2016) 3 GauLJ 352 : (2016) 4 GauLR 170 : (2016) 3 GauLT 805
High Courts28 Mar 2016Dismissed
Sri Dambarudhar Barman Vs The Central Bank of India & 3 Ors.
Gauhati High Court · (2016) 150 FLR 76 : (2016) 149 FLR 832 : (2016) 4 GauLJ 714 : (2016) 5 GauLR 370 : (2016) 3 GauLT 416 : (2016) LabLR 574 : (2016) LabLR 556
High Courts28 Mar 2016Disposed Off
Sudarshan Paul Vs Pradip Kumar Roy
Gauhati High Court · (2016) 3 GauLJ 22 : (2016) 2 GauLT 1243 : (2016) 3 NEJ 198
Constitution of India, 1950 — Article 226, 227Specific Relief Act, 1963 — Section 28, 30
High Courts28 Mar 2016Disposed Off
Safiqul Islam (MD). Vs State of Assam
Gauhati High Court · (2016) 3 GauLT 539
High Courts28 Mar 2016Disposed Off
Jonali Baruah Vs State of Assam and Ors.
Gauhati High Court · (2016) 4 GauLJ 410 : (2016) 4 GauLR 188
High Courts28 Mar 2016Dismissed
Jogeshwar Baruah Vs State of Assam & Others
Gauhati High Court · (2016) 4 GauLJ 5 : (2016) 3 GauLR 812
High Courts23 Mar 2016Dismissed
Shri Zosangliana Vs Shri Vanlalrema
Gauhati High Court · (2017) 1 GauLR 14 : (2016) 3 GauLT 782
High Courts22 Mar 2016Disposed Off
Kiran Chandra Deka Vs State of Assam and Ors.
Gauhati High Court · (2016) 5 GauLJ 293 : (2016) 4 GauLR 162 : (2016) 3 GauLT 256
Assam Co-operative Apex Bank Limited Staff Rules 1980 - Rule 1980, 46
High Courts22 Mar 2016Partly Allowed
Sh. Biakkama Vs State of Mizoram
Gauhati High Court · (2016) 5 GauLJ 701 : (2016) 5 GauLR 385
Penal Code, 1860 (IPC) — Section 376
High Courts22 Mar 2016Disposed Off
Rumi Begum Vs State of Assam
Gauhati High Court · (2016) 4 GauLJ 595 : (2017) 1 GauLR 186 : (2016) 4 GauLT 349
Assam Venture Educational Institutions (Provincialisation of Services) Act, 2011 - Section 4(1), 4(2)Constitution of India, 1950 - Article 226
High Courts22 Mar 2016Allowed
Lakhya Hazarika Vs State of Assam
Gauhati High Court · (2016) 4 GauLJ 635 : (2017) 1 GauLR 429 : (2016) 4 GauLT 334
Assam Venture Educational Institutions (Provincialisation of Services) Act, 2011 - Section 4(1), 4(2)Constitution of India, 1950 - Article 226
High Courts22 Mar 2016Dismissed
Smti Tokhuli Vs Union of India and others
Gauhati High Court · (2016) 162 AIC 757 : (2016) AIR(Gauhati) 112
Constitution of India, 1950 - Article 226
High Courts22 Mar 2016Allowed
Arunima Pathak Vs State of Assam
Gauhati High Court · (2016) 4 GauLJ 604 : (2016) 4 GauLT 343
Constitution of India, 1950 - Article 226
High Courts22 Mar 2016Dismissed
Minishrang Basumatary Vs Bodoland Territorial Council & Others
Gauhati High Court · (2016) 3 GauLJ 626 : (2016) 3 GauLR 642 : (2016) 4 GauLT 481
Constitution of India, 1950 - Article 226
High Courts22 Mar 2016Disposed Off
Bhabesh Goswami Vs State of Assam
Gauhati High Court · (2016) 4 GauLJ 371 : (2016) 4 GauLT 355
Constitution of India, 1950 - Article 226
High Courts22 Mar 2016Disposed Off
Nalirpar Fishery Samabay Samitee and Others Vs State of Assam and Others
Gauhati High Court · (2016) 3 GauLJ 59 : (2016) 2 GauLT 1177 : (2016) 3 NEJ 290
Assam Fisheries Rules, 1953 — Rule 12