High Courts25 Nov 2016Disposed Off
Jahanara Begum Vs State of Assam
Gauhati High Court · (2017) 1 Crimes 691 : (2017) 1 DMC 121 : (2017) 1 GauLR 772 : (2016) 5 NEJ 591 : (2017) 3 RCRCriminal 65
Criminal Procedure Code, 1973 (CrPC) - Section 127
COURT ARCHIVE
Gauhati High Court judgments, 2016
913 judgments · page 5 of 46
High Courts25 Nov 2016Dismissed
Sabita Barma Vs State of Assam
Gauhati High Court · (2017) 1 GauLT 174
High Courts24 Nov 2016Disposed Off
Anup Chakraborty Vs State of Assam
Gauhati High Court · (2016) 5 GauLT 486
High Courts24 Nov 2016Disposed Off
Ranjana Roy Talukdar Vs State of Assam
Gauhati High Court · (2016) 6 GauLJ 743 : (2016) 5 GauLT 227
Constitution of India, 1950 - Article 226
High Courts24 Nov 2016Dismissed
ESI Corp. Vs Satyanarayan Prasad
Gauhati High Court · (2017) 1 GauLT 249
Employees State Insurance Act, 1948 - Section 2(14AA), Section 78Factories Act, 1948 - Section 2(g), Section 2(k)
High Courts24 Nov 2016Allowed
Shri Nityananda Mahanta Vs State of Assam
Gauhati High Court · (2016) 6 GauLJ 736 : (2016) 5 GauLT 224 : (2016) 5 NEJ 599
Constitution of India, 1950 - Article 226
High Courts24 Nov 2016Disposed Off
Modi Revlon Pvt. Ltd. Vs Commissioner of Income Tax
Gauhati High Court · (2017) 291 CurTR 420 : (2016) 5 NEJ 560
Income Tax Act, 1961 - Section 37(1)
High Courts24 Nov 2016Disposed Off
Khagen Mahanta Vs State of Assam
Gauhati High Court · (2016) 5 GauLT 416
High Courts23 Nov 2016Dismissed
Munindra Nath Konwar Vs State of Assam
Gauhati High Court · (2016) 6 GauLJ 729 : (2016) 5 GauLT 312
Constitution of India, 1950 - Article 226
High Courts23 Nov 2016Dismissed
Rajib Kr. Bhattacheryya (Dr.) Vs State of Assam
Gauhati High Court · (2017) 1 GauLT 234 : (2016) 5 NEJ 567
High Courts22 Nov 2016Dismissed
The Sub-Divisional Minorities Development Board Vs State of Assam
Gauhati High Court · (2016) 6 GauLJ 709 : (2016) 5 GauLT 199
Constitution of India, 1950 - Article 226
High Courts22 Nov 2016Dismissed
Jahid Ullah Vs State of Assam
Gauhati High Court · (2016) 5 GauLT 247
Criminal Procedure Code, 1973 (CrPC) - Section 378Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 302, Section 325
High Courts22 Nov 2016Dismissed
Md. Jakir Hussain Vs Union of India
Gauhati High Court · (2016) 5 GauLT 319
Foreigners Act, 1946 - Section 9
High Courts22 Nov 2016Dismissed
Rahim Ali @ Rahimuddin Vs Union of India
Gauhati High Court · (2016) 6 GauLJ 723 : (2016) 5 GauLT 315
Foreigners Act, 1946 - Section 9
High Courts22 Nov 2016Allowed
Marjina Bibi Vs State of Assam
Gauhati High Court · (2016) 5 GauLT 392
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 498A
High Courts22 Nov 2016Disposed Off
Maria Montessori House of Children Vs Union of India
Gauhati High Court · (2016) 5 GauLT 484
Employees State Insurance Act, 1948 - Section 1(5)
High Courts22 Nov 2016Allowed
Guwahati Metropolitan Development Authority Vs Commissioner of Income Tax
Gauhati High Court · (2017) 291 CurTR 297 : (2017) 1 GauLR 753 : (2016) 5 GauLT 705 : (2017) 390 ITR 137 : (2016) 5 NEJ 266
Income Tax Act, 1961 - Section 147, Section 147, Section 147, Section 148, Section 260A, Section 32, Section 43
High Courts22 Nov 2016Allowed
Nagaland Tribes Council (NTC) Vs State of Nagaland
Gauhati High Court · (2016) 5 GauLT 612
High Courts21 Nov 2016Disposed Off
Chandi Biswas Vs Narendra Kumar Rai
Gauhati High Court · (2017) 1 GauLT 58
Assam (Temporary Settled Areas) Act, 1971 - Section 55, Section 66
High Courts21 Nov 2016Allowed
Jamaluddin Majumdar @ Budul Mian Vs CBI
Gauhati High Court · (2017) 2 GauLR 1 : (2016) 5 NEJ 264
Criminal Procedure Code, 1973 (CrPC) - Section 432, Section 439Penal Code, 1860 (IPC) - Section 120-B, Section 364A, Section 395, Section 397