High Courts16 Nov 2016Allowed
Abdul Rahman Kaji Vs State Of Assam
Gauhati High Court · (2016) 5 NEJ 302
Evidence Act, 1872 - Section 24Penal Code, 1860 (IPC) - Section 302
COURT ARCHIVE
Gauhati High Court judgments, 2016
913 judgments · page 7 of 46
High Courts16 Nov 2016Dismissed
Shri. Manoj Kr. Narzary Vs Shri. Haradhan Das
Gauhati High Court · (2016) 5 NEJ 307
Negotiable Instruments Act, 1881 (NI) - Section 138(b)
High Courts16 Nov 2016Allowed
Jyotish Kalita Vs State of Assam
Gauhati High Court · (2017) 1 GauLT 47
Assam Non-Government Educational Institution (Regulation and Management) Rules, 2007 - Rule 21
High Courts16 Nov 2016Dismissed
Smti. Punyada Deori Vs State Of Assam
Gauhati High Court · (2017) 1 GauLT 1 : (2016) 5 NEJ 294
Constitution of India, 1950 - Article 226
High Courts16 Nov 2016Dismissed
Satya Ranjan Chutia Vs State of Assam
Gauhati High Court · (2017) 1 GauLT 79
High Courts11 Nov 2016Dismissed
Sri Ajay Kr. Agarwal Vs Guwahati Municipal Corporation
Gauhati High Court · (2017) 170 AIC 553 : (2016) 6 GauLJ 669 : (2016) 5 GauLT 214 : (2016) 5 NEJ 310
Constitution of India, 1950 - Article 226Gauhati Municipal Act, 1973 - Section 342(2)
High Courts10 Nov 2016Partly Allowed
Md. Kafiluddin Seikh Vs State of Assam
Gauhati High Court · (2017) 2 GauLR 70
Penal Code, 1860 (IPC) - Section 302
High Courts10 Nov 2016Dismissed
Oriental Insurance Co. Ltd. Vs Sajala Begum Barbhuiya
Gauhati High Court · (2017) 1 GauLT 111
Workmens Compensation Act, 1923 - Section 2(m)
High Courts10 Nov 2016Dismissed
Bajaj Allianz General Insurance Co. Ltd. Vs Smt. Mustt. Nurunnessa, wife of Late Abdul Hoque
Gauhati High Court · (2017) 2 ACC 679 : (2017) 169 AIC 836 : (2017) 1 AnWR 164 : (2017) 1 GauLT 734 : (2016) 5 NEJ 572 : (2017) 1 TAC 280
Motor Vehicles Act, 1988 - Section 173
High Courts10 Nov 2016Dismissed
Shri Ranjit Bhowmik Vs Hindustan Paper Corporation Limited
Gauhati High Court · (2017) 1 CLR 368 : (2017) 152 FLR 161 : (2017) 1 GauLT 384 : (2017) 1 LLN 395 : (2016) 5 NEJ 501
Industrial Disputes Act, 1947 - Section 33(2)(b)
High Courts09 Nov 2016Allowed
Shri Rojen Boro Vs National Investigation Agency
Gauhati High Court · (2016) 5 NEJ 482
Unlawful Activities (Prevention) Act, 1967 - Section 43D(5)
High Courts09 Nov 2016Dismissed
Manoj Kumar Das Vs State of Assam
Gauhati High Court · (2016) 5 GauLT 459
Assam Minor Mineral Concessions Rules, 2013 - Rule 34
High Courts09 Nov 2016Allowed
Mamata Ghosh Vs State of Assam
Gauhati High Court · (2017) 1 GauLT 105
Assam Services (Pension) Rules, 1969 - Rule 21
High Courts09 Nov 2016Allowed
Mrinal Pathak Vs State of Assam
Gauhati High Court · (2017) 1 GauLT 169
High Courts08 Nov 2016Allowed
Torsa Machines Ltd. Vs Commissioner of Income Tax
Gauhati High Court · (2016) 290 CurTR 408 : (2017) 1 GauLT 426 : (2016) 389 ITR 377
Income Tax Act, 1961 - Section 80IC
High Courts08 Nov 2016Allowed
Simanta Joyti Baruah Vs Chairman, Aseb
Gauhati High Court · (2017) 1 GauLT 294
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 9
High Courts08 Nov 2016Allowed
Mustt. Afia Begum Vs State of Assam
Gauhati High Court · (2017) CriLJ 287
Penal Code, 1860 (IPC) - Section 300
High Courts08 Nov 2016Dismissed
Debojyoti Das Vs Union of India
Gauhati High Court · (2016) 5 GauLT 431
Industrial Disputes Act, 1947 - Section 2(s), Section 2A
High Courts08 Nov 2016Dismissed
Sri Hiralal Guwala alias Tipu Vs State of Assam
Gauhati High Court · (2017) CriLJ 639
Criminal Procedure Code, 1973 (CrPC) - Section 374Penal Code, 1860 (IPC) - Section 302
High Courts08 Nov 2016Allowed
Hara Kanta Pegu Vs Union of India
Gauhati High Court · (2017) 1 GauLT 246 : (2017) 392 ITR 247
Income Tax Act, 1961 - Section 10(26)