High Courts01 Nov 2016Dismissed
Sri Jalatkar Modi Vs State of Assam
Gauhati High Court · (2017) 170 AIC 548 : (2017) CriLJ 447 : (2017) 1 NEJ 398
Penal Code, 1860 (IPC) - Section 302, Section 324, Section 34
COURT ARCHIVE
Gauhati High Court judgments, 2016
913 judgments · page 9 of 46
High Courts01 Nov 2016Partly Allowed
Raju Borah Vs State of Assam
Gauhati High Court · (2017) 169 AIC 862 : (2016) 5 GauLT 420
Evidence Act, 1872 - Section 3Penal Code, 1860 (IPC) - Section 302
High Courts31 Oct 2016Dismissed
Union of India Vs P.K. Choudhury
Gauhati High Court · (2016) 5 GauLT 502
Central Civil Services (Pension) Rules, 1972 - Rule 9(1)
High Courts31 Oct 2016Disposed Off
Trailokya Nath Vs State of Assam
Gauhati High Court · (2016) 6 GauLJ 317 : (2017) 2 GauLR 445 : (2016) 5 GauLT 310
Constitution of India, 1950 - Article 226
High Courts27 Oct 2016Dismissed
Sri Doma Hanch Vs State of Assam
Gauhati High Court · (2016) 6 GauLJ 509 : (2016) 5 GauLT 121 : (2016) 5 NEJ 240
Penal Code, 1860 (IPC) - Section 302
High Courts27 Oct 2016Allowed
Budheswar Borah Vs State of Assam
Gauhati High Court · (2017) 1 GauLT 182
High Courts27 Oct 2016Dismissed
Bharat Tasa Vs State of Assam
Gauhati High Court · (2017) 2 GauLR 72 : (2016) 5 GauLT 471
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, Section 302, Section 84
High Courts26 Oct 2016Dismissed
Hussain Ali (MD) Vs State of Assam
Gauhati High Court · (2016) 5 GauLT 631
Penal Code, 1860 (IPC) - Section 302, Section 34
High Courts26 Oct 2016Dismissed
Md. Enus Ali Vs State of Assam
Gauhati High Court · (2016) 6 GauLJ 132 : (2016) 5 GauLT 108
Penal Code, 1860 (IPC) - Section 302
High Courts26 Oct 2016Allowed
Safiqul Islam @ Sofikul Islam Vs State of Assam
Gauhati High Court · (2016) 6 GauLJ 522 : (2016) 5 GauLT 1 : (2016) 5 NEJ 611
Penal Code, 1860 (IPC) - Section 302, Section 304B
High Courts25 Oct 2016Allowed
Pranaballav Roy Vs Biswajit Dutta
Gauhati High Court · (2016) AIR(Gauhati) 177 : (2017) 1 CivCC 597 : (2016) 5 NEJ 359
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 14 (3), Section 30
High Courts25 Oct 2016Allowed
The State of Nagaland Vs Dr. Bendangyapangla
Gauhati High Court · (2017) 1 GauLT 662
High Courts25 Oct 2016Partly Allowed
Abdul Khaleque Sardar Vs State of Assam
Gauhati High Court · (2016) 6 GauLJ 581 : (2016) 5 GauLT 3
Penal Code, 1860 (IPC) - Section 302
High Courts24 Oct 2016Allowed
Sri M. Jongshi Vs The State of Nagaland
Gauhati High Court · (2017) 1 GauLT 668
Nagaland Eviction of Persons in Unauthorised Occupation of Public Act, 1971 - Section 5(1), Section 6(i)
High Courts24 Oct 2016Disposed Off
Baneswar Nath Vs State of Assam
Gauhati High Court · (2016) 5 NEJ 363
Constitution of India, 1950 - Article 226
High Courts24 Oct 2016Allowed
Probeswar Phukan Vs State of Assam
Gauhati High Court · (2016) 6 GauLJ 448 : (2016) 5 GauLT 323 : (2016) 5 NEJ 356
Penal Code, 1860 (IPC) - Section 302, Section 34
High Courts24 Oct 2016Dismissed
Prasanna Deka Vs Executive Engineer, PWD (Roads)
Gauhati High Court · (2017) 1 GauLR 580
Constitution of India, 1950 - Article 226
High Courts24 Oct 2016Disposed Off
Pappu Sharma Vs State of Nagaland
Gauhati High Court · (2017) 1 GauLT 443
Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts24 Oct 2016Dismissed
M/s National Carrying Corporation Vs Union of India
Gauhati High Court · (2017) 1 GauLR 583 : (2016) 5 NEJ 362
High Courts24 Oct 2016Dismissed
On The Death of Azizur Rahman Vs Samsul Rahman
Gauhati High Court · (2017) 1 GauLR 585