High Courts24 Oct 2016Dismissed
Sri Prem Chand Lama Vs State of Assam
Gauhati High Court · (2016) 6 GauLJ 638 : (2016) 5 GauLT 100
Penal Code, 1860 (IPC) - Section 302
COURT ARCHIVE
Gauhati High Court judgments, 2016
913 judgments · page 10 of 46
High Courts24 Oct 2016Dismissed
Smti. Tai Yaniang Vs State of Arunachal Pradesh
Gauhati High Court · (2016) 6 GauLJ 152 : (2016) 5 GauLT 104
Constitution of India, 1950 - Article 14, Article 16, Article 21, Article 226
High Courts24 Oct 2016Dismissed
Brinesh Daimary Vs State of Assam
Gauhati High Court · (2016) 6 GauLJ 561 : (2016) 5 GauLT 154
Penal Code, 1860 (IPC) - Section 302
High Courts24 Oct 2016Allowed
Ranjit Gogoi Vs State of Assam
Gauhati High Court · (2016) 6 GauLJ 385 : (2016) 5 GauLT 117 : (2016) 5 NEJ 177
Penal Code, 1860 (IPC) - Section 302
High Courts21 Oct 2016Dismissed
Shri Rinthanga Vs State of Mizoram
Gauhati High Court · (2017) 2 GauLR 797 : (2017) 1 GauLT 84
Land Acquisition Act, 1894 - Section 28A
High Courts17 Oct 2016Dismissed
Sh. A.H. Lalbiaktluanga Vs State of Mizoram
Gauhati High Court · (2017) 1 GauLT 99
Lushai Hills District (House Site) Act, 1953 - Section 3
High Courts06 Oct 2016Allowed
Smti. Purabi Borah Das Vs Smti. Kiran Saikia
Gauhati High Court · (2016) 5 NEJ 182
Constitution of India, 1950 - Article 226
High Courts05 Oct 2016Disposed Off
Swapna Das Vs Chief Executive Officer, Shillong Municipal Board, Shillong
Gauhati High Court · (2017) 2 GauLR 186
Easements Act, 1882 - Section 52Meghalaya Municipal Act, 1973 - Section 62, Section 63Transfer of Property Act, 1882 - Section 105, Section 107, Section 108
High Courts04 Oct 2016Dismissed
Radhanath Yadav and Another - Appellants @HASH State of Assam
Gauhati High Court · (2016) 4 GauLT 1072
Evidence Act, 1872 - Section 10, Section 30Penal Code, 1860 (IPC) - Section 120A, Section 302, Section 34, Section 34, Section 34, Section 380, Section 427
High Courts04 Oct 2016Dismissed
Ravinder Kumar Anand Vs State of Assam
Gauhati High Court · (2017) 1 GauLR 582
Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts04 Oct 2016Dismissed
Sahaali @ Sahali Vs Union of India
Gauhati High Court · (2017) 2 GauLR 348 : (2016) 5 GauLT 464
Foreigners Act, 1946 - Section 9
High Courts03 Oct 2016Dismissed
Sri Joy Gopal Debnath Vs Hindustan Paper Corporation Limited
Gauhati High Court · (2017) 1 CLR 271 : (2016) 5 NEJ 244
Certified Standing Orders - Clause 30(g)Industrial Disputes Act, 1947 - Section 33(2)(b), Section 9A
High Courts03 Oct 2016Dismissed
Hari Prasad Nunia Vs State of Assam
Gauhati High Court · (2016) 5 GauLT 418
Evidence Act, 1872 - Section 3Penal Code, 1860 (IPC) - Section 302
High Courts03 Oct 2016Dismissed
Anil Rabidas - Appellant @HASH State of Assam
Gauhati High Court · (2016) 6 GauLJ 572 : (2017) 1 GauLR 126 : (2016) 4 GauLT 1147 : (2016) 5 NEJ 173
Penal Code, 1860 (IPC) - Section 302
High Courts03 Oct 2016Dismissed
Md. Ramij Uddin - Applicant @HASH State of Assam
Gauhati High Court · (2017) CriLJ 273 : (2016) 6 GauLJ 512 : (2016) 4 GauLT 1150 : (2016) 5 NEJ 185
Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 20, Section 7A(2)
High Courts03 Oct 2016Dismissed
Ratneswar Hira - Appellant/Accused @HASH The State of Assam
Gauhati High Court · (2016) 6 GauLJ 183 : (2016) 4 GauLT 1151
Evidence Act, 1872 - Section 3Penal Code, 1860 (IPC) - Section 302
High Courts30 Sept 2016Dismissed
Bipul Chetia Vs State of Assam
Gauhati High Court · (2016) 6 GauLJ 739 : (2017) 1 GauLR 141 : (2017) 1 NEJ 274
Penal Code, 1860 (IPC) - Section 302
High Courts30 Sept 2016Allowed
Governing Body Vs State of Assam
Gauhati High Court · (2017) 1 GauLR 37 : (2017) 1 NEJ 125
High Courts29 Sept 2016Allowed
Oil & Natural Gas Corporation Ltd. (ONGC) Vs Union of India
Gauhati High Court · (2016) 3 CLR 1111 : (2017) 152 FLR 484 : (2016) 6 GauLJ 717 : (2017) 1 GauLR 175 : (2017) 2 GauLT 91
Industrial Disputes Act, 1947 - Section 10, Section 25F
High Courts29 Sept 2016Allowed
Shri Gopal Das Vs India Oil Corporation Limited
Gauhati High Court · (2017) AIR(Gauhati) 7