High Courts21 Nov 2016Disposed Off
Comptroller & Auditor General Of India Vs Sri. Hlawndo Vanlalhuta
Gauhati High Court · (2017) 2 GauLT 324 : (2016) 5 NEJ 278
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Gauhati High Court judgments, 2016
913 judgments · page 6 of 46
High Courts21 Nov 2016Allowed
Md. Amir Uddin Vs State of Assam
Gauhati High Court · (2016) 6 GauLJ 683 : (2016) 5 GauLT 358
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 193, Section 196, Section 199, Section 34, Section 419, Section 420, Section 468
High Courts21 Nov 2016Dismissed
Sukurmoni Goala Vs Union Of India
Gauhati High Court · (2016) 5 NEJ 262
Constitution of India, 1950 - Article 226
High Courts18 Nov 2016Dismissed
Sh. Lalhmangaihkhumtira Vs State of Mizoram
Gauhati High Court · (2017) 1 GauLT 29
Penal Code, 1860 (IPC) - Section 376(2)(i)
High Courts18 Nov 2016Dismissed
Pfulhoutsu Angami Vs State of Nagaland
Gauhati High Court · (2016) 5 GauLT 411
Assam Land and Revenue Regulation, 1886 - Section 147, Section 41, Section 50
High Courts18 Nov 2016Allowed
State of Mizoram Vs Lalfakawma
Gauhati High Court · (2017) CriLJ 648
Criminal Procedure Code, 1973 (CrPC) - Section 227Penal Code, 1860 (IPC) - Section 302
High Courts18 Nov 2016Dismissed
P.C. Lalchhanhima Vs State of Mizoram
Gauhati High Court · (2016) 5 GauLT 688
Penal Code, 1860 (IPC) - Section 302
High Courts18 Nov 2016Disposed Off
Vanlalchhuangi Vs State of Mizoram
Gauhati High Court · (2017) 1 GauLT 731
Civil Procedure Code, 1908 (CPC) - Section 9
High Courts18 Nov 2016Allowed
C. Pangthuama Vs State of Mizoram
Gauhati High Court · (2017) 1 ACC 797 : (2017) 1 GauLT 291 : (2017) 1 TAC 392
Motor Vehicles Act, 1988 - Section 166
High Courts18 Nov 2016Dismissed
Bilasipara Mahakuma Fishery Co-Operative Society Ltd. (M/s) Vs State of Assam
Gauhati High Court · (2016) 5 GauLT 261
Constitution of India, 1950 - Article 226
High Courts18 Nov 2016Allowed
Union of India Vs T. Zirkunga
Gauhati High Court · (2017) 1 GauLT 725
Evidence Act, 1872 - Section 63, Section 64, Section 65
High Courts18 Nov 2016Dismissed
State of Assam Vs Jayanta Kumar Sarma
Gauhati High Court · (2016) 5 GauLT 347
Constitution of India, 1950 - Article 226
High Courts17 Nov 2016Dismissed
Debari Orang Vs Sri Jaigu Orang
Gauhati High Court · (2017) 2 GauLR 226
Penal Code, 1860 (IPC) - Section 302
High Courts17 Nov 2016Dismissed
Asan Ali SK Vs Union of India
Gauhati High Court · (2017) 2 GauLR 166
Foreigners Act, 1946 - Section 9
High Courts17 Nov 2016Dismissed
Paritosh Chanda Vs Union of India
Gauhati High Court · (2017) 2 GauLR 168
Constitution of India, 1950 - Article 226Foreigners Act, 1946 - Section 9
High Courts17 Nov 2016Disposed Off
Asmul Khatun @ Asmul Begum Vs Union of India
Gauhati High Court · (2017) 2 GauLR 162
Constitution of India, 1950 - Article 226
High Courts17 Nov 2016Allowed
Abdul Noor @ Abdur Noor Vs State of Assam
Gauhati High Court · (2016) 6 GauLJ 660 : (2016) 5 GauLT 255
Penal Code, 1860 (IPC) - Section 304B
High Courts17 Nov 2016Dismissed
Md. Fazrat Ali Vs State of Assam
Gauhati High Court · (2016) 6 GauLJ 714 : (2016) 5 GauLT 249
Criminal Procedure Code, 1973 (CrPC) - Section 378Penal Code, 1860 (IPC) - Section 302
High Courts17 Nov 2016Allowed
Jiban Chandra Sonowal Vs State Of Assam
Gauhati High Court · (2016) 5 NEJ 281
Constitution of India, 1950 - Article 226
High Courts17 Nov 2016Dismissed
Subhash Chandra Roy Vs State of Assam
Gauhati High Court · (2017) 1 GauLT 273
Civil Procedure Code, 1908 (CPC) - Section 114