COURT ARCHIVE

Gauhati High Court judgments, 1993

328 judgments · page 17 of 17

High Courts18 Jan 1993

Assam Ispat Limited. Vs State of Assam and Ors.

Gauhati High Court · (1993) 1 GLJ 135 : (1993) 1 GLR 188

Constitution of India, 1950 — Article 226, 226

High Courts18 Jan 1993

Gauhati High Court · (1995) 216 ITR 440

Income Tax Act, 1961 — Section 263

High Courts12 Jan 1993

Gauhati High Court · (1993) 1 GLJ 258 : (1993) 2 GLR 435 : (1995) 1 GLT 88

Assam Panchayati Raj (Constitution) Rules, 1990 — Rule 12, 12, 13, 13, 5(2), 5(2)Constitution of India, 1950 — Article 226, 226

High Courts12 Jan 1993

Gauhati High Court · (1993) 2 GLR 292

Central Excises and Salt Act, 1944 — Section 11B, 11B(2), 11B(3), 11C, 11DContempt of Courts Act, 1971 — Section 2

High Courts08 Jan 1993

Gauhati High Court · (1993) 201 ITR 383

High Courts08 Jan 1993

Gauhati High Court · (1993) 1 GLJ 169 : (1993) 1 GLR 101

Armed Forces (Special Powers) Act, 1958 — Section 4(c), 4(c)Constitution of India, 1950 — Article 226, 226

High Courts06 Jan 1993

Gauhati High Court · (1993) 1 GLJ 221

Constitution of India, 1950 — Article 226, 226

High Courts04 Jan 1993

Gauhati High Court · (1993) 1 GLJ 165 : (1993) 1 GLR 267

Land Acquisition Act, 1894 — Section 54, 54