High Courts23 Nov 2023Dismissed
Skt Kumar Shaw Vs Union Of India And 5 Ors.
Gauhati High Court · (2023) 11 GAU CK 0030
COURT ARCHIVE
Gauhati High Court judgments, 2023
728 judgments · page 4 of 37
High Courts23 Nov 2023Disposed Of
Nazrul Islam Vs State Of Assam And 2 Ors
Gauhati High Court · (2023) 11 GAU CK 0029
Assam Civil Services (Conduct) Rules, 1964 — Rule 13University Grants Commission Act, 1956 — Section 22
High Courts22 Nov 2023Disposed Of
Padma Kanta Borah Vs State Of Assam And Anr
Gauhati High Court · (2023) 11 GAU CK 0036
High Courts22 Nov 2023Disposed Of
Rintu Bastian Vs Commissioner Of Customs Prev. N.E. Region, Shillong And 5 Ors
Gauhati High Court · (2023) 11 GAU CK 0035
Customs Act, 1962 — Section 105, 110, 126Evidence Act, 1872 — Section 106
High Courts22 Nov 2023Dismissed
Ram Ratan Nayak Vs State Of Assam And Anr.
Gauhati High Court · (2023) 11 GAU CK 0028
Indian Penal Code, 1860 — Section 302, 304IICode Of Criminal Procedure, 1973 — Section 161, 164, 313
High Courts22 Nov 2023Dismissed
Pradip Jha Vs State Of Assam
Gauhati High Court · (2023) 11 GAU CK 0021
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 46, 162, 294, 294(2), 313, 313(1)(b), 313(2), 313(4), 374Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20B, 20(b)(ii)(C), 27(A), 35, 41, 41(2), 42, 50, 52A, 52A(1), 52A(2), 54, 67, 68
High Courts21 Nov 2023Allowed
Md. Islam Uddin Vs State Of Assam
Gauhati High Court · (2023) 11 GAU CK 0033
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22C, 29, 37
High Courts21 Nov 2023Allowed
Forhad Ali Vs Union Of India And 5 Ors.
Gauhati High Court · (2023) 11 GAU CK 0032
Foreigners Act, 1946 — Section 9Evidence Act, 1872 — Section 65B, 65B(1), 65B(2), 65B(4)
High Courts21 Nov 2023Allowed
Janardan Kalita Vs State Of Assam And 6 Ors
Gauhati High Court · (2023) 11 GAU CK 0031
High Courts21 Nov 2023Disposed Of
Shyamal Bezbaruah Vs Central Bureau Of Investigation
Gauhati High Court · (2023) 11 GAU CK 0027
Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 19, 27Code Of Criminal Procedure, 1973 — Section 164, 313, 374(2)Indian Penal Code, 1860 — Section 120B, 219, 299, 420, 468, 471, 471A
High Courts21 Nov 2023Dismissed
State Of Assam And Anr. Vs Faijuddin Ahmed @ Faizuddin Ahmed
Gauhati High Court · (2023) 11 GAU CK 0026
Code Of Criminal Procedure, 1973 — Section 482Assam Forest Regulation Act, 1891 — Section 40, 41, 49, 49(4), 49(5)(b), 49(6), 51
High Courts21 Nov 2023Allowed
Mohan Kumar Vs State Of Assam And Anr.
Gauhati High Court · (2023) 11 GAU CK 0025
Code Of Criminal Procedure, 1973 — Section 161, 164, 313Indian Penal Code, 1860 — Section 302, 304I, 304II, 326Evidence Act, 1872 — Section 106
High Courts21 Nov 2023Disposed Of
Gitali Bordoloi Das Vs State Of Assam And 4 Ors
Gauhati High Court · (2023) 11 GAU CK 0024
High Courts21 Nov 2023Dismissed
Bibhucharan Dutta And 15 Ors Vs Management Of Oil And Natural Gas Corporation Ltd. And 4 Ors
Gauhati High Court · (2023) 11 GAU CK 0023
Constitution Of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 12(5)
High Courts21 Nov 2023Dismissed
Nepur Das Vs State Of Assam And Ors
Gauhati High Court · (2023) 11 GAU CK 0022
Assam Civil Defence (NonGazetted) Service Rules, 1991 — Rule 3, 5, 5(2)
High Courts16 Nov 2023Dismissed
Nepali Boruah Vs State Of Assam
Gauhati High Court · (2023) 11 GAU CK 0017
Indian Penal Code, 1860 — Section 307, 320, 324, 326
High Courts16 Nov 2023Dismissed
Sanowar Hussain Mondal Vs State Of Assam And Anr
Gauhati High Court · (2023) 11 GAU CK 0016
Code Of Criminal Procedure, 1973 — Section 406, 407Indian Penal Code, 1860 — Section 34, 494, 498A, 506
High Courts16 Nov 2023Dismissed
Bablu Pandey Vs State Of Assam
Gauhati High Court · (2023) 11 GAU CK 0015
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(C), 37, 37(2)
High Courts16 Nov 2023Dismissed
Parameswar Rajowar @ Parameswar Rajuwar Vs State Of Assam And Anr.
Gauhati High Court · (2023) 11 GAU CK 0014
Code Of Criminal Procedure, 1973 — Section 161, 207, 313Indian Penal Code, 1860 — Section 302, 302, 304I, 304II, 307, 325Evidence Act, 1872 — Section 25, 101, 106, 154
High Courts15 Nov 2023Disposed Of
Jabed Ali Ahmed And 13 Ors. Vs Union Of India And 5 Ors
Gauhati High Court · (2023) 11 GAU CK 0018
Public Premises (Eviction of Un-authorized Occupants Act), 1971 — Section 4, 5