COURT ARCHIVE

Gauhati High Court judgments, 2023

728 judgments · page 6 of 37

High Courts18 Oct 2023Partly Allowed

Sanjay Bhumij Vs State Of Assam

Gauhati High Court · (2023) 10 GAU CK 0041

Code Of Criminal Procedure, 1973 — Section 162, 313, 313(1)(b)Indian Penal Code, 1860 — Section 300, 302, 304I, 304IIEvidence Act, 1872 — Section 106

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High Courts18 Oct 2023Allowed

Nayan Moni Deka Vs State Of Assam

Gauhati High Court · (2023) 10 GAU CK 0040

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High Courts18 Oct 2023Dismissed

Purshottam Gaggar, Vs Dyna Roof Private Ltd

Gauhati High Court · (2023) 10 GAU CK 0039

Constitution Of India, 1950 — Article 14, 19(1)(g)National Company Law Tribunal Rules, 2016 — Rule 11Insolvency and Bankruptcy Code, 2016 — Section 10, 12, 12(1), 12(2), 12(3), 33, 60(5)

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High Courts18 Oct 2023Disposed Of

Go-2148x Sri Vinay Kumar Singh Vs Union Of India And 5 Ors

Gauhati High Court · (2023) 10 GAU CK 0038

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High Courts18 Oct 2023Disposed Of

Dr. Y. Monojit Singha Vs State Of Assam And 5 Ors

Gauhati High Court · (2023) 10 GAU CK 0037

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High Courts17 Oct 2023Allowed

Deba Kalita Vs E State Of Assam And 10 Ors.

Gauhati High Court · (2023) 10 GAU CK 0044

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High Courts17 Oct 2023Allowed

Sanjoy Kumar Jalan Vs M Of S M.P. Jalan

Gauhati High Court · (2023) 10 GAU CK 0043

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High Courts17 Oct 2023Dismissed

Amarjit Barman And 4 Ors Vs State Of Assam And 4 Ors

Gauhati High Court · (2023) 10 GAU CK 0042

Constitution Of India, 1950 — Article 12, 14, 15, 23, 38, 39, 43, 43A, 226Assam Cooperative Societies Act, 2007 — Section 25

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High Courts16 Oct 2023Dismissed

F. Lalremsangi Vs State Of Mizoram

Gauhati High Court · (2023) 10 GAU CK 0049

Drugs and Cosmetics Rules, 1945 — Rule 61, 61(1), 62

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High Courts16 Oct 2023Dismissed

Mukul Chandra Baishya Vs National Insurance Company Limited

Gauhati High Court · (2023) 10 GAU CK 0048

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High Courts16 Oct 2023Dismissed

N.C. Das Vs Union Of India

Gauhati High Court · (2023) 10 GAU CK 0047

Assam Minor Mineral Concession Rules, 1994 — Rule 31, 46, 48

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High Courts16 Oct 2023Allowed

Khargeswar Narzary Vs State Of Assam

Gauhati High Court · (2023) 10 GAU CK 0046

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High Courts16 Oct 2023

Harendra Basumatary Vs Principal Secretary Bodoland Territorial Council And 2 Ors

Gauhati High Court · (2023) 10 GAU CK 0045

Constitution Of India, 1950 — Article 226

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High Courts13 Oct 2023

Md. Abdul Matleb Vs State Of Assam

Gauhati High Court · (2023) 10 GAU CK 0029

Code Of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 300, 302, 304I, 304II, 324, 326

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High Courts13 Oct 2023Disposed Of

Nipen Baruah @ Nripen Baruah Vs State Of Assam

Gauhati High Court · (2023) 10 GAU CK 0028

Code Of Criminal Procedure, 1973 — Section 131, 161, 164, 164(4), 313Indian Penal Code, 1860 — Section 201, 302, 304A, 323Evidence Act, 1872 — Section 24, 25

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High Courts13 Oct 2023Dismissed

Mahesh Kharia Vs State Of Assam

Gauhati High Court · (2023) 10 GAU CK 0027

Code Of Criminal Procedure, 1973 — Section 161, 164, 313, 374(2)Indian Penal Code, 1860 — Section 90, 376, 415, 417, 420

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High Courts12 Oct 2023Dismissed

Dipi Goswami Vs State Of Assam And 3 Ors

Gauhati High Court · (2023) 10 GAU CK 0031

Central Civil Services (Conduct) Rules, 1964 — Rule 2, 4(1), 4(3)Hindu Succession Act, 1956 — Section 3(f), 4, 6, 7, 8, 9

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High Courts12 Oct 2023Disposed Of

Jaisodi Thaosen @ Jaisodi Kemprai Vs State Of Assam And 2 Ors

Gauhati High Court · (2023) 10 GAU CK 0030

Constitution Of India, 1950 — Article 21, 226Indian Penal Code, 1860 — Section 34, 365, 504

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High Courts11 Oct 2023Disposed Of

Anamika Kurmi And 73 Ors Vs State Of Assam And 6 Ors

Gauhati High Court · (2023) 10 GAU CK 0014

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High Courts11 Oct 2023Dismissed

Dibya Jyoti Hazarika @ Jyoti Advocate And Anr Vs State Of Assam And Anr

Gauhati High Court · (2023) 10 GAU CK 0013

Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 34, 306, 403, 420Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 161, 164, 401, 482

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