High Courts14 Nov 2023Allowed
Partha Saha Vs State Of Assam And Anr.
Gauhati High Court · (2023) 11 GAU CK 0020
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 120B, 323, 375, 376, 420, 506
COURT ARCHIVE
Gauhati High Court judgments, 2023
728 judgments · page 5 of 37
High Courts14 Nov 2023Disposed Of
Jakirul Islam And 3 Ors Vs Karifuddin And 33 Ors.
Gauhati High Court · (2023) 11 GAU CK 0019
Code of Civil Procedure, 1908 — Section 47, 96, Order 41, Order 43 Rule 1, Order 21 Rule 97, Order 21 Rule 99, Order 21 Rule 101
High Courts14 Nov 2023Disposed Of
Ram Narayan Rajbhor Vs Geeta Ghosh @ Geeta Kalita And Ors
Gauhati High Court · (2023) 11 GAU CK 0013
Evidence Act, 1872 — Section 67
High Courts10 Nov 2023Dismissed
M/S Mediciti Healthcare Services Pvt. Ltd Vs State Of Assam
Gauhati High Court · (2023) 11 GAU CK 0012
Constitution Of India, 1950 — Article 226
High Courts10 Nov 2023Dismissed
Ranjan Bordoloi And 2 Ors. Vs State Of Assam And 7 Ors
Gauhati High Court · (2023) 11 GAU CK 0011
Constitution Of India, 1950 — Article 14, 16, 226, 309
High Courts09 Nov 2023Disposed Of
M/S Sri Balaji Cement Private Limited Vs Union Of India And 4 Ors
Gauhati High Court · (2023) 11 GAU CK 0009
High Courts09 Nov 2023Partly Allowed
Jogen Baruah Vs State Of Assam
Gauhati High Court · (2023) 11 GAU CK 0008
Constitution Of India, 1950 — Article 136Code Of Criminal Procedure, 1973 — Section 145, 374(2)Indian Penal Code, 1860 — Section 34, 147, 148, 149, 302, 323, 324, 452, 506
High Courts09 Nov 2023Disposed Of
Kangkan Kishore Borah Vs State Of Assam And 3 Ors
Gauhati High Court · (2023) 11 GAU CK 0007
Code of Civil Procedure, 1908 — Section 151, Order 18 Rule 17
High Courts08 Nov 2023Disposed Of
Hi Speed Logistics Pvt Ltd Vs Food Corporation Of India And 5 Ors
Gauhati High Court · (2023) 11 GAU CK 0006
Indian Contract Act, 1872 — Section 73, 74
High Courts07 Nov 2023Allowed
Amitabh Saikia Vs Debojit Gogoi @ Debajit Gogoi
Gauhati High Court · (2023) 11 GAU CK 0005
Code Of Criminal Procedure, 1973 — Section 378Negotiable Instruments Act, 1881 — Section 138, 139
High Courts07 Nov 2023Dismissed
Kishor Bhattacherjee Vs State Of Assam
Gauhati High Court · (2023) 11 GAU CK 0004
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 468(2), 437, 482Indian Penal Code, 1860 — Section 34, 109, 114, 120B, 341, 385, 420, 467, 468, 471
High Courts06 Nov 2023Dismissed
Debendra Nath Vs State Of Assam And 5 Ors
Gauhati High Court · (2023) 11 GAU CK 0003
Assam Public Services (Preferential Appointment) Rules, 1999 — Rule 4(1)
High Courts06 Nov 2023Allowed
Sunil Kumar Chakraborty Vs Ram Krishna Sen Burman
Gauhati High Court · (2023) 11 GAU CK 0002
Code of Civil Procedure, 1908 — Section 115Assam Urban Areas Rent Control Act, 1972 — Section 2(c), 2(f)Delhi Rent Control Act, 1958 — Section 25B, 25B(8)
High Courts06 Nov 2023Allowed
Vikramjeet Dutta Vs Union Of India And 5 Ors
Gauhati High Court · (2023) 11 GAU CK 0001
High Courts26 Oct 2023Allowed
Prof. Sashindra Kumar Kakoty Vs Union Of India And 5 Ors
Gauhati High Court · (2023) 10 GAU CK 0050
Code of Civil Procedure, 1908 — Order 3 Rule 4Institutes of Technology Act, 1961 — Section 10, 11, 13, 16, 27(2)
High Courts19 Oct 2023Dismissed
Dalmia Cement (Bharat) Ltd. Vs Union Of India And 3 Ors.
Gauhati High Court · (2023) 10 GAU CK 0036
Constitution Of India, 1950 — Article 226Competition Commission Act, 2002 — Section 3, 3(1), 3(2), 3(3)(a), 3(3)(b), 3(3)(c), 3(3)(d), 14, 19(1), 19(1)(a), 26, 26(1), 27, 36(2), 41, 48, 53A
High Courts19 Oct 2023Dismissed
Guwahati Co Operative Urban Bank Ltd. And 2 Ors Vs Anil Kumar Kalita And 6 Ors.
Gauhati High Court · (2023) 10 GAU CK 0035
Assam Co-operative Societies Act, 2007 — Section 9, 32, 33, 33(1), 33(2), 34, 34(1), 34(2), 34(3), 34(4), 41(6)
High Courts19 Oct 2023Dismissed
Union Of India 5 Ors Vs Mukul Das. F
Gauhati High Court · (2023) 10 GAU CK 0034
Central Reserve Police Force Rules, 1955 — Rule 27, 27(C)(1)Central Reserve Police Force Act, 1949 — Section 11(1)Evidence Act, 1872 — Section 73
High Courts19 Oct 2023Dismissed
Ranjan Singha Vs State Of Assam And 5 Ors
Gauhati High Court · (2023) 10 GAU CK 0033
Constitution Of India, 1950 — Article 14, 16, 16(4)
High Courts19 Oct 2023Allowed
Pub- Jaluguti Co-Operative Fishery Society Ltd Vs Kuji Satra Mashmora Samabai Samitee Ltd.
Gauhati High Court · (2023) 10 GAU CK 0032