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Gauhati High Court judgments, 1950

100 judgments · page 3 of 5

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High Courts20 Jun 1950

Dimbeswar Hazarika Vs The State

Gauhati High Court · AIR 1951 Guw 29 : (1951) CriLJ 1186

Constitution of India, 1950 — Article 21, 22, 226
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High Courts20 Jun 1950Allowed

Labaram Deka Barua and Others Vs The State

Gauhati High Court · (1950) 06 GAU CK 0002

Criminal Procedure Code, 1898 (CrPC) — Section 491Preventive Detention Act, 1950 — Section 3
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High Courts19 Jun 1950

Radha Kishan Dindyal Vs Comr. of Taxes

Gauhati High Court · AIR 1951 Guw 92

Assam Sales Tax Act, 1947 — Section 30, 30(3), 30(4), 32, 32(2)Assam Sales Tax Rules, 1947 — Rule 29, 31, 32, 33, 41
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High Courts19 Jun 1950Dismissed

Charali Vs The State

Gauhati High Court · AIR 1952 Guw 18

Penal Code, 1860 (IPC) — Section 325, 354, 457
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High Courts06 Jun 1950

Md. Akram and Another Vs The State

Gauhati High Court · AIR 1951 Guw 17

Imports and Exports (Control) Act, 1947 — Section 5Penal Code, 1860 (IPC) — Section 109, 110, 112, 114, 115
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High Courts05 Jun 1950

Dhan Mia Vs Jamila Khatun and others

Gauhati High Court · AIR 1952 Guw 21

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
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High Courts29 May 1950

Mafizuddin Bhuyan and Another Vs Alimuddin Bhuyan and Others

Gauhati High Court · (1950) 05 GAU CK 0006

Arbitration Act, 1940 — Section 14(2), 39Civil Procedure Code, 1908 (CPC) — Section 115
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High Courts29 May 1950

Fakiragram Rice Mills Vs Ramu Indu

Gauhati High Court · AIR 1950 Guw 188

Workmens Compensation Act, 1923 — Section 10, 22, 22(3), 30
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High Courts29 May 1950

Kishori Ram Malla Vs Abdul Majid

Gauhati High Court · AIR 1950 Guw 190

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High Courts24 May 1950Allowed

Mt. Rupeswari Chutiani and others Vs Giridhari Chutia and others

Gauhati High Court · AIR 1952 Guw 19

Transfer of Property Act, 1882 — Section 41
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High Courts19 May 1950

Ka Shanamai Jaid Siem and Another Vs Ka Presimai Jaid Siem and Another

Gauhati High Court · AIR 1951 Guw 92

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High Courts19 May 1950Dismissed

Kashiram Saloi Vs Naubhunda Kalita and others

Gauhati High Court · AIR 1952 Guw 22

Assam Land and Revenue Regulation, 1886 — Section 147
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High Courts17 May 1950

The Gauhati Bank Ltd. Vs Baliram Dutta and Others

Gauhati High Court · (1950) 05 GAU CK 0014

Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1, Order 17 Rule 2, Order 17 Rule 3, 11, 115Limitation (Amendment) Act, 1872 — Article 180
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High Courts16 May 1950

Maskandar Ali and Others Vs Rashid Ali and Others

Gauhati High Court · AIR 1950 Guw 168

Sylhet Tenancy Act, 1936 — Section 132, 147, 147(1), 147(3), 30
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High Courts15 May 1950

The Governor-General of India in Council Vs Jesraj Tilokchand Labhchand and Others

Gauhati High Court · (1950) 05 GAU CK 0015

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6, 80Contract Act, 1872 — Section 151, 152, 161Evidence Act, 1872 — Section 106, 11, 114
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High Courts09 May 1950

Jyotirindra Narayan Sinha Choudhury and Others Vs The State of Assam

Gauhati High Court · AIR 1951 Guw 2

Assam Agricultural Income Tax Act, 1939 — Section 2(a)(1), 28(2)
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High Courts09 May 1950

JYOTIRINDRA NARAYAN SINHA CHOUDHURY AND OTHERS Vs THE STATE OF ASSAM.

Gauhati High Court · AIR 1951 Guw 2 : (1951) 19 ITR 379

Assam Agricultural Income Tax Act, 1939 — Section 28(2), 28(3)
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High Courts05 May 1950

Molan Saikia Vs The State of Assam

Gauhati High Court · AIR 1951 Guw 91

Assam Land and Revenue Regulation, 1886 — Rule 18
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High Courts05 May 1950

Prafulla Kumar Deb Vs Suresh Chandra De

Gauhati High Court · AIR 1952 Guw 24

Penal Code, 1860 (IPC) — Section 406, 420
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High Courts03 May 1950Allowed

Rupan Konwar Vs The State

Gauhati High Court · AIR 1952 Guw 23

Assam Opium Prohibition Act, 1947 — Section 9(a)
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