High Courts10 Nov 2014Dismissed
Abdul Noor and Others Vs Katan Bibi and Others
Gauhati High Court · (2015) 1 GLT 568
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 41 Rule 27(a)
COURT ARCHIVE
Gauhati High Court judgments, 2014
599 judgments · page 4 of 30
High Courts07 Nov 2014
Paresh Ch. Nath Vs Khargeswar Baishnab
Gauhati High Court · AIR 2015 Guw 39 : (2014) 5 GLT 256
High Courts05 Nov 2014
Tekatemjen AO Vs State of Nagaland and Others
Gauhati High Court · (2015) 145 FLR 647 : (2014) 5 GLT 729 : (2015) 1 LLJ 637
High Courts05 Nov 2014
Ranjit Kakati Vs Krishna Prasad Kakati
Gauhati High Court · (2014) 5 GLT 248
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31
High Courts03 Nov 2014
Sojo Sopung and Others Vs State of Arunachal Pradesh
Gauhati High Court · (2015) 2 GLT 302
Criminal Procedure Code, 1973 (CrPC) - Section 320, 320(1), 320(2), 397, 401 — Penal Code, 1860 (IPC) - Section 325, 448
High Courts03 Nov 2014
Rajiv Kumar Vs Ashok Kumar Aggarwal
Gauhati High Court · (2015) 1 GLT 531
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4(2), Order 9 Rule 4, Order 9 Rule 9, 115, 151
High Courts03 Nov 2014
Hasna Ara Begum Vs Kaushik Ranjan Das
Gauhati High Court · AIR 2015 Guw 1 : (2015) 2 GLT 803 : (2015) 2 GLT 118
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 14 Rule 1, Order 17 Rule 1, Order 17 Rule 2, Order 43 Rule 1(d)Limitation Act, 1963 — Section 5
High Courts31 Oct 2014Dismissed
Babu Urang and Others Vs State of Assam
Gauhati High Court · (2015) 1 GLT 481
Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 229, 313 — Penal Code, 1860 (IPC) - Section 302, 34, 448, 449
High Courts31 Oct 2014Allowed
Sunuwa Murmu Vs State of Assam
Gauhati High Court · (2015) 1 GLT 727
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313 — Evidence Act, 1872 - Section 25, 26, 27 — Penal Code, 1860 (IPC) - Section 302
High Courts31 Oct 2014
Abul Kalam Talukdar Vs State of Assam and Others
Gauhati High Court · (2014) 5 GLT 61
High Courts31 Oct 2014
Ranjit Ghatwal Vs State of Assam
Gauhati High Court · (2014) 5 GLT 24
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 482Penal Code, 1860 (IPC) — Section 300, 302, 304, 324, 379
High Courts31 Oct 2014
Moinul Hoque Mondal Vs State of Assam
Gauhati High Court · (2014) 5 GLT 18
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 307, 326, 34, 341
High Courts31 Oct 2014
Children Welfare Association Vs The State of Assam
Gauhati High Court · (2014) 10 GAU CK 0010
Constitution of India, 1950 — Article 21, 21A, 226, 37, 45Right of Children to Free and Compulsory Education Act, 2009 — Section 12, 12(1), 13, 2(c), 38
High Courts30 Oct 2014
Sahar Ali Sheikh Vs Korap Ali Sheikh
Gauhati High Court · (2014) 10 GAU CK 0008
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 33
High Courts30 Oct 2014
Achyut Barthakur Vs The State Bank of India
Gauhati High Court · (2014) 10 GAU CK 0003
Evidence Act, 1872 — Section 114
High Courts29 Oct 2014Disposed off
Pronabjyoti Boruah Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2015) 2 GLT 257
Constitution of India, 1950 - Article 14, 226
High Courts28 Oct 2014
Giasuddin Ahmed Vs Sirajul Islam
Gauhati High Court · (2014) 10 GAU CK 0007
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Transfer of Property Act, 1882 — Section 43
High Courts28 Oct 2014
Jagannath Mahanta Vs Sadek Ali
Gauhati High Court · (2014) 10 GAU CK 0006
Civil Procedure Code, 1908 (CPC) — Section 30Criminal Procedure Code, 1973 (CrPC) — Section 145, 146