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Gauhati High Court judgments, 2014

599 judgments · page 5 of 30

High Courts27 Oct 2014

Kameng Dolo Vs Atum Welly

Gauhati High Court · (2014) 5 GLT 3

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 6, Order 7 Rule 11, 151Representation of the People Act, 1951 — Section 100, 100(1)(b), 100(1)(d), 100(1)(d)(ii), 100(1)(d)(iv)
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High Courts20 Oct 2014

Kali Ram Deka Vs Uday Deka

Gauhati High Court · (2014) 10 GAU CK 0011

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18Criminal Procedure Code, 1973 (CrPC) — Section 145, 146Evidence Act, 1872 — Section 67
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High Courts17 Oct 2014

Shirish Mandal Vs State of Assam

Gauhati High Court · (2015) 1 GLD 665 : (2014) 4 GLT 727

Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 201, 302, 323, 326, 34
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High Courts17 Oct 2014

Moham Ali Vs State of Assam

Gauhati High Court · (2015) 2 GLD 1 : (2014) 4 GLT 976

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 342, 366A, 376, 376(2)(f)
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High Courts15 Oct 2014

Rajen Sarma Vs State of Assam and Others

Gauhati High Court · (2015) 2 GLD 359 : (2014) 5 GLT 127

Criminal Procedure Code, 1973 (CrPC) — Section 482Limitation Act, 1963 — Section 10, 11, 12, 13, 14Negotiable Instruments Act, 1881 (NI) — Section 138
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High Courts15 Oct 2014

Puran Nath Vs State of Assam

Gauhati High Court · (2015) 2 Crimes 608 : (2015) 1 DMC 382 : (2015) 1 GLD 669 : (2014) 4 GLT 733

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113B
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High Courts15 Oct 2014

Rhituraj Saikia Vs The State of Assam

Gauhati High Court · (2015) 1 GLT 624 : (2015) LabIC 790

Assam Venture Educational Institutions (Provincialisation of Services) Act, 2011 — Section 10, 10(4), 2(o), 4, 4(2)Constitution of India, 1950 — Article 226University Grants Commission Act, 1956 — Section 3
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