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Gauhati High Court judgments, 2021

849 judgments · page 3 of 43

High Courts06 Dec 2021Disposed Of

Arjun Agrawal @ Arjun Agarwal Vs Union Of India

Gauhati High Court · (2021) 12 GAU CK 0007

Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 482Customs Act, 1962 — Section 2(33), 11A(d), 11B, 11C, 11D, 11E, 11F, 111, 111(d), 113, 123, 123(2), 135(a), 135(b)
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High Courts01 Dec 2021Disposed Of

Md Sahid Khan Vs State Of Assam And Anr

Gauhati High Court · (2021) 12 GAU CK 0001

Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 164, 313, 313(1)(a), 313(1)(b)Arms Act, 1959 — Section 25(1B)
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High Courts30 Nov 2021Allowed

Hasiba Begum Vs State Of Assam And 4 Ors

Gauhati High Court · (2021) 11 GAU CK 0065

Constitution Of India, 1950 — Article 14, 226Assam Services (Pension) Rules, 1969 — Rule 143, 143(1)(d)Uttar Pradesh Recruitment of Dependents of Government Servants Dying-in-Harness Rules, 1974 — Rule 2(c)
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High Courts30 Nov 2021Dismissed

Golap Sarma Vs Union Of India And 3 Ors

Gauhati High Court · (2021) 11 GAU CK 0064

Constitution Of India, 1950 — Article 226Railway Protection Force Rules, 1987 — Rule 133, 153Railway Property (Unlawful Possession) Act, 1966 — Section 3(a)
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High Courts29 Nov 2021Allowed

Pankaj Das Vs State Of Assam And 2 Ors.

Gauhati High Court · (2021) 11 GAU CK 0067

Code Of Criminal Procedure, 1973 — Section 107, 145, 155(2), 156(3), 197, 197(2), 197(3), 202, 319, 319(1), 482Indian Penal Code, 1860 — Section 34, 120B, 294, 325, 343, 384, 447, 506
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High Courts25 Nov 2021Allowed

Safiqur Rahman Vs State Of Assam And 4 Ors

Gauhati High Court · (2021) 11 GAU CK 0040

Constitution Of India, 1950 — Article 226, 311, 311(2)Assam Services (Pension) Rules, 1969 — Rule 21(b), 21(b)(ii)Assam Services (Discipline And Appeal) Rules, 1964 — Rule 9, 9(9)
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