High Courts23 Nov 2021Disposed Of
United India Insurance Company Ltd Vs Arati Boro & Ors
Gauhati High Court · (2021) 11 GAU CK 0046
Notaries Rules, 1956 — Rule 11(2)Oath Act, 1969 — Section 3(1), 3(2)Code Of Civil Procedure, 1908 — Section 139
COURT ARCHIVE
Gauhati High Court judgments, 2021
849 judgments · page 4 of 43
High Courts23 Nov 2021Allowed
Chandradhar Das Vs Registrar Of Coop. Society And Ors
Gauhati High Court · (2021) 11 GAU CK 0045
Assam Services (Pension) Rules, 1969 — Rule 21, 61, 197A, 197A(2)
High Courts23 Nov 2021Disposed Of
Rama Kanta Paul Vs State Of Assam And 6 Ors.
Gauhati High Court · (2021) 11 GAU CK 0044
Assam Treasury (Establishment) Service Rules, 1993 — Rule 5(3), 5(3)(a), 5(3)(b), 11, 12
High Courts23 Nov 2021Dismissed
Md Mobarak Hussain And Anr Vs Md Amir Hussain And 5 Ors
Gauhati High Court · (2021) 11 GAU CK 0043
Constitution Of India, 1950 — Article 133(1)(a)Code Of Civil Procedure, 1908 — Section 100, 109, 110, Order 41 Rule 11Transfer Of Property Act, 1882 — Section 54
High Courts22 Nov 2021Disposed Of
X X X Vs Phagulal Prasad
Gauhati High Court · (2021) 11 GAU CK 0051
Contempt Of Courts Act, 1971 — Section 2(c), 2(c)(ii), 2(c)(iii), 12, 15Indian Penal Code, 1860 — Section 468, 471Code Of Criminal Procedure, 1973 — Section 172, 195
High Courts22 Nov 2021Disposed Of
Ratan Kumar Ghosh And 3 Ors Vs State Of Assam And 11 Ors
Gauhati High Court · (2021) 11 GAU CK 0050
Assam Technical Education Service Rules, 1981 — Rule 8, 12(4)
High Courts22 Nov 2021Disposed Of
Sahid Ali Vs Union Of India
Gauhati High Court · (2021) 11 GAU CK 0049
High Courts22 Nov 2021Disposed Of
Anup Biswas Vs Union Of India
Gauhati High Court · (2021) 11 GAU CK 0048
High Courts18 Nov 2021Allowed
On The Death Of Hari Kanta Bhuyan Vs Pramod Kumar Sharma And 2 Ors
Gauhati High Court · (2021) 11 GAU CK 0057
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 22 Rule 3, Order 1 Rule 10, Order 1 Rule 10(2), Order 6 Rule 17
High Courts18 Nov 2021Dismissed
Nabab Ali Sk & Ors Vs State Of Assam
Gauhati High Court · (2021) 11 GAU CK 0056
Constitution Of India, 1950 — Article 20, 21Code Of Criminal Procedure, 1973 — Section 164, 207, 208, 319, 319(1), 319(4), 397, 401Indian Penal Code, 1860 — Section 34, 120B, 302, 304B, 307, 313, 325, 498A, 506
High Courts18 Nov 2021Allowed
Bharat Roy V State Of Assam And Anr
Gauhati High Court · (2021) 11 GAU CK 0055
Indian Penal Code, 1860 — Section 120B, 201, 302, 342, 364A, 365, 385Code Of Criminal Procedure, 1973 — Section 164
High Courts18 Nov 2021
Chayanika Deka Vs State Of Assam And 3 Ors
Gauhati High Court · (2021) 11 GAU CK 0054
Assam Secondary Education (Provincialised Schools) Service Rules, 2018 — Rule 10(4), 33
High Courts18 Nov 2021Dismissed
Ranjit Gogoi Vs State Of Assam And 3 Ors
Gauhati High Court · (2021) 11 GAU CK 0053
Constitution Of India, 1950 — Article 32, 226Assam Services (Discipline & Appeal) Rules, 1964 — Rule 6(2), 7(3), 9Prevention Of Corruption Act, 1988 — Section 13(2)
High Courts18 Nov 2021Dismissed
On The Death Of Bithika Baruah Her Legal Heir Shri Abhijit Baruah And Another Vs Ranjit Kumar Barooah
Gauhati High Court · (2021) 11 GAU CK 0052
Constitution Of India, 1950 — Article 133(1)(a)Code Of Civil Procedure, 1908 — Section 100, 109, 110, Order 41 Rule 11Hindu Adoption And Maintenance Act, 1956 — Section 5, 6, 7, 9, 10, 11, 12
High Courts18 Nov 2021Allowed
Muhibur Rahman And Anr. Vs Musstt. Junu Begum Choudhury And 2 Ors
Gauhati High Court · (2021) 11 GAU CK 0038
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2
High Courts17 Nov 2021
Harmohan Talukdar And Anr. Vs Himani Das
Gauhati High Court · (2021) 11 GAU CK 0063
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 7 Rule 7
High Courts17 Nov 2021Dismissed
Surat Jamal Vs State Of Assam And Anr
Gauhati High Court · (2021) 11 GAU CK 0062
Prevention Of Cruelty To Animals (Care And Maintenances Of Case Property Animals) Rules, 2017 — Rule 3Transport Of Animals Rules, 1978 — Rule 47(a), 47(b), 56(c)Indian Penal Code, 1860 — Section 279, 289, 307, 353, 379, 411
High Courts17 Nov 2021Dismissed
Meher Banu Begum & Ors Vs State Of Assam
Gauhati High Court · (2021) 11 GAU CK 0061
Transport Of Animals Rules, 1978 — Rule 47(a), 47(b), 56, 56(c)Prevention Of Cruelty To Animals (Care And Maintenance Of Case Property Animals) Rules, 2017 — Rule 3, 5Indian Penal Code, 1860 — Section 120B, 279, 289, 353, 379, 411, 428, 429
High Courts17 Nov 2021Dismissed
Dr. Rakesh Medhi Vs State Of Assam And Ors.
Gauhati High Court · (2021) 11 GAU CK 0060
Constitution Of India, 1950 — Article 226Sexual Harassment Of Women at Workplace (Prevention, Prohibition And Redressal) Act, 2013 — Section 2(f), 4
High Courts17 Nov 2021Allowed
Ramen Kr Sarma And 41 Ors Vs State Of Assam And 2 Ors
Gauhati High Court · (2021) 11 GAU CK 0059