High Courts09 Nov 2021Allowed
Md Kismat Ali And Anr Vs State Of Assam And Anr
Gauhati High Court · (2021) 11 GAU CK 0010
Indian Penal Code, 1860 — Section 34, 302, 307, 326, 341, 342Code Of Criminal Procedure, 1973 — Section 313
COURT ARCHIVE
Gauhati High Court judgments, 2021
849 judgments · page 6 of 43
High Courts09 Nov 2021Disposed Of
Anowara Begum Vs State Of Assam And 3 Ors.
Gauhati High Court · (2021) 11 GAU CK 0009
High Courts09 Nov 2021Allowed
Ajanta Ray & Ors Vs State Of Assam
Gauhati High Court · (2021) 11 GAU CK 0008
Constitution Of India, 1950 — Article 226
High Courts09 Nov 2021Allowed
E C I Engineering And Construction Co. Ltd. Vs North East Frontier Railwayand Ors
Gauhati High Court · (2021) 11 GAU CK 0004
Code Of Civil Procedure, 1908 — Section 79, Order 1 Rule 10, Order 7 Rule 11, Order 6 Rule 15(4), Order 6 Rule 17
High Courts08 Nov 2021
Khandan Kumar Das Vs Sanjib Gohain Baruah And 2 Ors.
Gauhati High Court · (2021) 11 GAU CK 0014
High Courts08 Nov 2021Allowed
Mridula Choudhury Vs State Of Assam And 5 Ors
Gauhati High Court · (2021) 11 GAU CK 0013
High Courts08 Nov 2021Allowed
Mangalu Nath Vs Union Of India And 6 Ors
Gauhati High Court · (2021) 11 GAU CK 0012
High Courts03 Nov 2021Disposed Of
Farhanaz Hussain Vs Jaytun Nessa
Gauhati High Court · (2021) 11 GAU CK 0015
Code Of Civil Procedure, 1908 — Section 151, Order 20 Rule 1(2)Motor Vehicles Act, 1988 — Section 163, 165(1), 166, 166(1)
High Courts02 Nov 2021Allowed
Malegarh Gobindapur Fishery Cooperative Society Ltd. Vs State Of Assam And 7 Ors
Gauhati High Court · (2021) 11 GAU CK 0025
Constitution Of India, 1950 — Article 14, 226Assam Fishery Rules, 1953 — Rule 12
High Courts02 Nov 2021Dismissed
Dilip Kalita Vs State Of Assam And 6 Ors.
Gauhati High Court · (2021) 11 GAU CK 0024
Constitution Of India, 1950 — Article 14, 226Assam Secretariat Subordinate Rules, 1963 — Rule 16Assam Public Services (Preferential Appointment) Rules, 1986 — Rule 2(a), 4
High Courts02 Nov 2021Allowed
Minati Hazarika Vs Bidyadhar Hazarika
Gauhati High Court · (2021) 11 GAU CK 0023
Hindu Marriage Act, 1955 — Section 13, 13(1)(ib)
High Courts02 Nov 2021Disposed Of
National Insurance Co. Ltd. Vs Amina Akhtara And 3 Ors.
Gauhati High Court · (2021) 11 GAU CK 0022
Motor Vehicles Act, 1988 — Section 149(1)
High Courts02 Nov 2021Allowed
Md.Khairul Islam Vs State Of Assam
Gauhati High Court · (2021) 11 GAU CK 0021
Code Of Criminal Procedure, 1973 — Section 173, 207, 313, 374(2)Indian Penal Code, 1860 — Section 375, 376, 415, 417, 493
High Courts02 Nov 2021Disposed Of
M/S. Barua And Company Pvt. Ltd. And Anr. Vs State Of Assam And 2 Ors
Gauhati High Court · (2021) 11 GAU CK 0018
Constitution Of India, 1950 — Article 226, 299Assam Rules Of Executive Business, 1968 — Rule 17National Sports Club Of Assam (Taking over Of Management And Control) Act, 1977 — Section 4
High Courts02 Nov 2021Dismissed
AAR PEE Industries Pvt. Ltd. And Anr. Vs State Of Assam And 5 Ors.
Gauhati High Court · (2021) 11 GAU CK 0017
Constitution Of India, 1950 — Article 226Right to Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 1(3), 24, 24(1), 24(1)(a), 114Land Acquisition Act, 1894 &mdash Section 4, 4(1), 4(2), 5A, 5A(1), 5A(2), 6, 6(1), 6(3), 9, 11, 11A, 12(2), 17, 18
High Courts02 Nov 2021Disposed Of
Gakul Bharali Vs On The Death Of Rathin Choudhury His Legal Heirs
Gauhati High Court · (2021) 11 GAU CK 0016
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 115Assam Urban Area Rent Control Act, 1949 — Section 5(1)
High Courts01 Nov 2021Disposed Of
Md. Abdul Jalil Barbhuiya And 3 Ors. Vs Md. Jalal Uddin Barbhuiya And 52 Ors.
Gauhati High Court · (2021) 11 GAU CK 0020
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 47, 115, 151, Order 1 Rule 10(2), Order 21 Rule 97, Order 21 Rule 98, Order 21 Rule 99, Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 102, Order 21 Rule 103, Order 21 Rule 104, Order 21 Rule 105, Order 21 Rule 106
High Courts01 Nov 2021Dismissed
Trans Virtual Pvt Ltd And Anr Vs State Of Assam And 2 Ors
Gauhati High Court · (2021) 11 GAU CK 0019
Constitution Of India, 1950 — Article 226
High Courts29 Oct 2021Dismissed
Pradip Baskey Vs State Of Assam
Gauhati High Court · (2021) 10 GAU CK 0038
Indian Penal Code, 1860 — Section 302, 304Code Of Criminal Procedure, 1973 — Section 161, 313Evidence Act, 1872 — Section 106
High Courts29 Oct 2021Dismissed
Varun Raj Pillai Vs Principal Commissioner Of Income Tax
Gauhati High Court · (2021) 10 GAU CK 0037
Income Tax Rules, 1962 — Rule 127Income Tax Act, 1961 — Section 127, 132, 132(4), 282