High Courts17 Nov 2021Disposed Of
Urmila Devi Vs State Of Assam And 6 Ors
Gauhati High Court · (2021) 11 GAU CK 0058
COURT ARCHIVE
Gauhati High Court judgments, 2021
849 judgments · page 5 of 43
High Courts17 Nov 2021Allowed
Kamakhya Mishra @ Kamakhya Michir And 2 Ors. Vs Ram Avatar Bhar And 5 Ors
Gauhati High Court · (2021) 11 GAU CK 0031
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 21 Rule 32, Order 21 Rule 97, Order 21 Rule 97(2), Order 21 Rule 98, Order 21 Rule 99, Order 21 Rule 99(2), Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 102, Order 21 Rule 103, Order 21 Rule 104, Order 21 Rule 105, Order 21 Rule 106Transfer Property Act, 1882 — Section 52
High Courts16 Nov 2021Disposed Of
GO-002874M Sri Punil Kumar Vs Union Of India And 5 Ors.
Gauhati High Court · (2021) 11 GAU CK 0036
Constitution Of India, 1950 — Article 226
High Courts16 Nov 2021Dismissed
Abdul Noor Choudhury And Anr. Vs State Of Assam And 7 Ors.
Gauhati High Court · (2021) 11 GAU CK 0035
Constitution Of India, 1950 — Article 226Assam Cooperative Societies Act, 2007 — Section 40, 48, 49
High Courts16 Nov 2021
Sayyed Alam Vs State Of Assam
Gauhati High Court · (2021) 11 GAU CK 0034
Assam Services (Pension Rules), 1969 — Rule 21(b)
High Courts16 Nov 2021Allowed
On The Death Of Amar Chouhan Vs Managing Director Of A. S. T. C. And Anr
Gauhati High Court · (2021) 11 GAU CK 0030
Motor Vehicles Act, 1988 — Section 173
High Courts15 Nov 2021Disposed Of
Sharbesh Khan And 8 Ors Vs State Of Assam And 6 Ors
Gauhati High Court · (2021) 11 GAU CK 0037
Assam Cooperative Societies Act, 2007 — Section 32, 39, 41(6), 130A
High Courts15 Nov 2021Allowed
New India Assurance Co. Ltd. Vs Dipali Sarkar And 2 Ors.
Gauhati High Court · (2021) 11 GAU CK 0033
Motor Vehicles Act, 1988 — Section 173Indian Penal Code, 1860 — Section 279, 304A
High Courts15 Nov 2021Dismissed
Commissioner Of Central Goods & Service Tax Vs M/S Pan Parag India Limited
Gauhati High Court · (2021) 11 GAU CK 0032
CENVAT Credit Rules, 2004 — Rule 6Central Excise Act, 1944 — Section 35, 35G, 35RFinance Act, 1994 — Section 83
High Courts12 Nov 2021Dismissed
M/S Priyashi Aashi Developers Pvt. Ltd., Vs Mitrajyoti Deka And 4 Ors.
Gauhati High Court · (2021) 11 GAU CK 0029
Arbitration and Conciliation Act, 1996 — Section 2(3), 9(ii), 21, 37
High Courts12 Nov 2021Dismissed
Rameswar Kakoti Vs State Of Assam And Anr
Gauhati High Court · (2021) 11 GAU CK 0028
Indian Penal Code, 1860 — Section 34, 120B, 302, 324, 325, 380Arms Act, 1959 — Section 25(1A), 27Code Of Criminal Procedure, 1973 — Section 162, 164, 313
High Courts12 Nov 2021Allowed
On The Death Of Md. Harunor Roshid, His Legal Heir Jyotsna Roshid And Anr Vs M/S. Kaizen Constructions And Anr
Gauhati High Court · (2021) 11 GAU CK 0027
Constitution Of India, 1950 — Article 227Specific Relief Act, 1963 — Section 21(1), 21(5)Code Of Civil Procedure, 1908 — Section 151
High Courts12 Nov 2021Disposed Of
Manomanti Chouhan And Anr. Vs Oriental Insurance Company Ltd
Gauhati High Court · (2021) 11 GAU CK 0026
Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1
High Courts11 Nov 2021Allowed
Rejina Begum Vs Union Of India And 6 Ors
Gauhati High Court · (2021) 11 GAU CK 0003
Constitution Of India, 1950 — Article 14, 21, 22(5), 226Prevention Of Illicit Traffic In Narcotic Drugs And Psychotropic Substances Act, 1988 — Section 3(1) Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21(c), 28, 67(c)
High Courts11 Nov 2021Allowed
Rashmi Dutta Roy Dass Vs State Of Assam And 2 Ors
Gauhati High Court · (2021) 11 GAU CK 0002
Assam Secondary Education (Provincalised) Service Rules, 2003 — Rule 13, 13(1), 13(2), 13(3), 13(4)
High Courts11 Nov 2021Disposed Of
Bijoy Lal Suklabaidya And Anr Vs Sushanta Kar And 4 Ors
Gauhati High Court · (2021) 11 GAU CK 0001
Code Of Civil Procedure, 1908 — Section 115, 151
High Courts10 Nov 2021Dismissed
Pradip Kumar Tibrewala Vs Karuna Saikia
Gauhati High Court · (2021) 11 GAU CK 0007
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 10, Order 20 Rule 12
High Courts10 Nov 2021
Trishna Ngate Vs State Of Assam And 3 Ors
Gauhati High Court · (2021) 11 GAU CK 0006
High Courts10 Nov 2021Dismissed
Rohit Hazarika Vs Smriti Rekha Dutta And 2 Ors.
Gauhati High Court · (2021) 11 GAU CK 0005
Code Of Civil Procedure, 1908 — Section 115, 115(a), 115(b)Assam Urban Areas Rent Control Act, 1972 — Section 5(1), 5(4)
High Courts09 Nov 2021Allowed
Abdul Mannan Vs State Of Assam And 6 Ors.
Gauhati High Court · (2021) 11 GAU CK 0011
Code Of Criminal Procedure, 1973 — Section 258, 397, 401Indian Penal Code, 1860 — Section 143, 427, 447