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Gauhati High Court judgments, 2021

849 judgments · page 8 of 43

High Courts07 Oct 2021Dismissed

Mukul Kalita VsState Of Assam

Gauhati High Court · (2021) 10 GAU CK 0013

Evidence Act, 1872 — Section 106Indian Penal Code, 1860 — Section 304B, 302Code Of Criminal Procedure, 1973 — Section 161, 164, 313, 385
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High Courts07 Oct 2021Dismissed

Assam Public Service Commission VsHrishikesh Das

Gauhati High Court · (2021) 10 GAU CK 0012

Constitution Of India, 1950 — Article 14, 226, 309, 315, 319, 320, 320(3), 320(5)Assam Public Service Commission (Procedure and Conduct of Business) Rules, 2010 — Rule 70, 70(ii), 70(iv)Assam Public Service Commission (Procedure and Conduct Of Business) Rules, 1986 — Section 37
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High Courts06 Oct 2021Disposed Of

Swarup Dutta VsUnion Of India

Gauhati High Court · (2021) 10 GAU CK 0016

Code Of Criminal Procedure, 1973 — Section 397, 401, 451, 457Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 36C
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High Courts05 Oct 2021Dismissed

Harendra Ch. Lahkar VsState Of Assam And 3 Ors

Gauhati High Court · (2021) 10 GAU CK 0020

Constitution Of India, 1950 — Article 14, 16, 136, 142, 226, 311Assam Services (Discipline and Appeal) Rules, 1964 — Rule 7Assam Directorate Establishment Ministerial Finance Rule, 1973 — Rule 10(3)
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High Courts05 Oct 2021Disposed Of

Md. Nuruddin VsUnion Of India

Gauhati High Court · (2021) 10 GAU CK 0017

Code Of Civil Procedure, 1908 — Order 18 Rule 2, Order 18 Rule 2(2), Order 18 Rule 2(3), Order 20 Rule 2, Order 18 Rule 3A, Order 18 Rule 3D
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High Courts01 Oct 2021Disposed Of

Nitul Bora VsState Of Assam Anr

Gauhati High Court · (2021) 10 GAU CK 0026

Code Of Criminal Procedure, 1973 — Section 164, 313, 374(2)Indian Penal Code, 1860 — Section 376, 376(1), 448, 450
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