High Courts01 Oct 2021Disposed Of
Babita Deka VsState Of Assam And 2 Ors
Gauhati High Court · (2021) 10 GAU CK 0025
Constitution Of India, 1950 — Article 14
COURT ARCHIVE
Gauhati High Court judgments, 2021
849 judgments · page 9 of 43
High Courts29 Sept 2021Disposed Of
Md Abed Ali VsState Of Assam And 3 Ors
Gauhati High Court · (2021) 09 GAU CK 0069
High Courts29 Sept 2021Disposed Of
Century Plyboards (I) Ltd And Anr VsUnion Of India And 3 Ors
Gauhati High Court · (2021) 09 GAU CK 0068
Customs Tariff (Identification, Assessment and Collection Of Antidumping Duty On Dumped Articles and For Determination Of Injury) Rules, 1995 — Rule 17(1)(b)
High Courts29 Sept 2021Disposed Of
Jholmal Dutta VsState Of Assam And 4 Ors
Gauhati High Court · (2021) 09 GAU CK 0067
Assam Services (Discipline and Appeal) Rules, 1964 — Rule 6(1), 6(2)Indian Penal Code, 1860 — Section 120B, 409, 420, 468, 471
High Courts28 Sept 2021
Mamoni Kakoty Vs State Of Assam And 6 Ors
Gauhati High Court · (2021) 09 GAU CK 0054
Constitution Of India, 1950 — Article 21, 32, 226Evidence Act, 1872 — Section 108
High Courts28 Sept 2021Disposed Of
Prem Raj Goala Vs State Of Assam And 5 Ors
Gauhati High Court · (2021) 09 GAU CK 0053
High Courts28 Sept 2021Dismissed
Usha Roy Vs Pinku Roy @ Jogal Roy @ Tinku Roy @ Katu Roy And 5 Ors.
Gauhati High Court · (2021) 09 GAU CK 0052
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 104(1))(i), 115, Order 22, Order 43 Rule 1(k), Order 43 Rule 1 (r), Order 22 Rule 3, Order 22 Rule 9, Order 22 Rule 9(2)Limitation Act, 1963 — Section 5
High Courts27 Sept 2021Dismissed
Ramu Tanti Vs State Of Assam And Anr.
Gauhati High Court · (2021) 09 GAU CK 0058
Protection of Children from Sexual Offences (PCOSO) Act, 2012 — Section 4, 6Code Of Criminal Procedure, 1973 — Section 164, 313Evidence Act, 1872 — Section 6
High Courts27 Sept 2021Dismissed
Union Of India Vs M/S. Motilal & Gouri Food Storage Pvt. Ltd.
Gauhati High Court · (2021) 09 GAU CK 0057
Railways Act, 1989 — Section 55, 65, 65(2), 93, 106Railway Claims Tribunal Act, 1987 — Section 23(2)
High Courts27 Sept 2021Dismissed
Union Of India Vs M/S Ramesh And Co.
Gauhati High Court · (2021) 09 GAU CK 0056
Railways Act, 1989 — Section 65, 65(2), 93, 106Railway Claims Tribunal Act, 1987 — Section 23(2)
High Courts27 Sept 2021Disposed Of
Chandan Boruah Vs State Of Assam And 3 Ors
Gauhati High Court · (2021) 09 GAU CK 0055
High Courts24 Sept 2021Dismissed
Union Of India And 5 Ors Vs C Chandra Kumar
Gauhati High Court · (2021) 09 GAU CK 0060
High Courts24 Sept 2021Partly Allowed
Md. Parvez Mushtaque Ahmed Vs State Of Assam And 2 Ors
Gauhati High Court · (2021) 09 GAU CK 0059
High Courts23 Sept 2021Dismissed
M/S Yashnand Engineers And Contractors Pvt. Ltd Vs State Of Assam
Gauhati High Court · (2021) 09 GAU CK 0061
Constitution Of India, 1950 — Article 12, 14, 226
High Courts22 Sept 2021Partly Allowed
Sujit Paul Choudhury Vs State Of Assam And 3 Ors
Gauhati High Court · (2021) 09 GAU CK 0063
Assam Education (provincialisation of Services Of Teachers And Re-Organization Of Educational Institution) Act, 2017 — Section 3(1)(x)
High Courts22 Sept 2021Allowed
Paritosh Chandra Ghosh Vs State Of Assam And 5 Ors.
Gauhati High Court · (2021) 09 GAU CK 0062
Assam Services (Revision Of Pay) Rules, 2010 — Rule 3, 10
High Courts21 Sept 2021Dismissed
Bhupendra Sinha And 7 Ors. Vs State Of Assam And 6 Ors
Gauhati High Court · (2021) 09 GAU CK 0064
Constitution Of India, 1950 — Article 226Minimum Wages Act, 1948 — Section 2(h)
High Courts20 Sept 2021Disposed Of
Rehena Begum Vs State Of Assam And 4 Ors
Gauhati High Court · (2021) 09 GAU CK 0066
High Courts20 Sept 2021Allowed
Ahinsha Chemicals Ltd(Instant Tea Division) Vs Union Of India And 4 Ors
Gauhati High Court · (2021) 09 GAU CK 0065
High Courts17 Sept 2021Disposed Of
Anindita Sarma And 2 Ors. Vs State Of Assam
Gauhati High Court · (2021) 09 GAU CK 0048
Indian Penal Code, 1860 — Section 406, 498AInformation Technology Act, 2008 &mdash Section 43, 66C, 66E, 72, 77B