High Courts10 Sept 2021Disposed Of
Varshaty Das Vs Union Of India And 7 Ors.
Gauhati High Court · (2021) 09 GAU CK 0030
COURT ARCHIVE
Gauhati High Court judgments, 2021
849 judgments · page 11 of 43
High Courts10 Sept 2021Dismissed
Dr. Subhash Chandra Singh Vs Assam University, Silchar And Anr.
Gauhati High Court · (2021) 09 GAU CK 0029
High Courts10 Sept 2021Allowed
Parinita Bora Vs State Of Assam And 5 Ors
Gauhati High Court · (2021) 09 GAU CK 0028
High Courts10 Sept 2021Disposed Of
Biswajit Chakraborty Vs Preetam Saikia And Anr.
Gauhati High Court · (2021) 09 GAU CK 0027
National Council For Teacher Education Act, 1993 — Section 14
High Courts10 Sept 2021Dismissed
Purna Nahar Deka Vs State Of Assam
Gauhati High Court · (2021) 09 GAU CK 0026
Protection Of Children From Sexual Offences Act, 2012 — Section 6, 29, 30, 30(2)Code Of Criminal Procedure, 1973 — Section 164, 313Indian Penal Code, 1860 — Section 307, 376, 376(2)(i)
High Courts09 Sept 2021Dismissed
Arun Ch. Baruah And Anr. Vs E State Of Assam And 6 Ors
Gauhati High Court · (2021) 09 GAU CK 0025
Code Of Civil Procedure, 1908 — Section 115
High Courts09 Sept 2021Disposed Of
Punya Probha Deuri Vs State Of Assam And 5 Ors
Gauhati High Court · (2021) 09 GAU CK 0024
Assam Services (Pension) Rules, 1969 — Rule 143C, 143C(1), 143C(2), 143C(2)(iv)
High Courts09 Sept 2021Disposed Of
Phuleswari Gogoi Vs State Of Assam And 8 Ors
Gauhati High Court · (2021) 09 GAU CK 0023
High Courts09 Sept 2021Allowed
Robin Karmakar And 5 Ors. Vs State Of Assam
Gauhati High Court · (2021) 09 GAU CK 0022
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 161, 164, 313
High Courts09 Sept 2021Dismissed
Kusumpur Pakaria Matchyajibi S.S. Ltd. Vs State Of Assam
Gauhati High Court · (2021) 09 GAU CK 0021
Constitution Of India, 1950 — Article 226Assam Fishery Rules, 1953 — Rule 12
High Courts07 Sept 2021Disposed Of
Md. Mofidul Haque Vs State Of Assam
Gauhati High Court · (2021) 09 GAU CK 0020
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 439Narcotics Drugs And Psychotropic Substances Act, 1985 — Section 17(b), 18(c), 20(b)(ii)(C), 21(C), 25, 27A , 29, 29(1), 37, 37(2), 42
High Courts07 Sept 2021Disposed Of
Hiranya Kumar Bora Vs State Of Assam And 6 Ors
Gauhati High Court · (2021) 09 GAU CK 0019
High Courts06 Sept 2021Allowed
Bikash Routia Vs State Of Assam And Anr
Gauhati High Court · (2021) 09 GAU CK 0018
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 313, 374(2)
High Courts06 Sept 2021Dismissed
Phalit Paik Vs State Of Assam
Gauhati High Court · (2021) 09 GAU CK 0017
Indian Penal Code, 1860 — Section 300, 302, 304Code Of Criminal Procedure, 1973 — Section 164, 313
High Courts06 Sept 2021Allowed
Rekhamoni Deka Das Vs State Of Assam And 6 Ors
Gauhati High Court · (2021) 09 GAU CK 0016
Assam Services (Pension) Rules, 1969 — Rule 143AIndian Penal Code, 1860 — Section 342Evidence Act, 1872 — Section 108
High Courts06 Sept 2021Disposed Of
Lalon Prosad Das Vs State Of Assam And 2 Ors
Gauhati High Court · (2021) 09 GAU CK 0015
High Courts03 Sept 2021
Zakir Hussain Vs State Of Assam And Anr
Gauhati High Court · (2021) 09 GAU CK 0014
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 232, 233, 311, 313, 391
High Courts03 Sept 2021Disposed Of
Debia Tara Vs State Of Arunachal Pradesh And 8 Ors
Gauhati High Court · (2021) 09 GAU CK 0013
High Courts03 Sept 2021Allowed
On The Death Of Jamal Uddin Ahmed His Legal Heir Vs State Of Assam And 2 Ors
Gauhati High Court · (2021) 09 GAU CK 0012
Constitution Of India, 1950 — Article 226Assam Services (Discipline And Appeal) Rules, 1964 — Rule 7(ii), 9, 9(12), 9(12)(b)Prevention Of Corruption Act, 1988 — Section 7
High Courts03 Sept 2021Dismissed
Diposh Ree Vs State Of Assam And 4 Ors
Gauhati High Court · (2021) 09 GAU CK 0011
Constitution Of India, 1950 — Article 226