High Courts24 Aug 2021Partly Allowed
CT/GD Raju Gogoi , Force No. 065137204 Vs Union Of India And 5 Ors
Gauhati High Court · (2021) 08 GAU CK 0088
Constitution Of India, 1950 — Article 226, 323ACentral Reserve Police Force Rules, 1955 — Rule 4
COURT ARCHIVE
Gauhati High Court judgments, 2021
849 judgments · page 13 of 43
High Courts24 Aug 2021Disposed Of
Biju Changmai Vs State Of Assam And 5 Ors
Gauhati High Court · (2021) 08 GAU CK 0087
Assam Minor Mineral Concession Rules, 2013 — Rule 19(1)Mines and Minerals (Development and Regulation) Act, 1957 — Section 5, 8A, 13, 14, 15(1), 23C
High Courts24 Aug 2021Allowed
Md. Faijur Rahman Vs State Of Assam And 3 Ors
Gauhati High Court · (2021) 08 GAU CK 0086
Assam Education (Provincialisation of Services of Teachers and Re-organisation of Educational Institutions) Act, 2017 — Section 2(u)
High Courts23 Aug 2021Disposed Of
Prasanta Kr Roy Vs State Of Assam And 4 Ors
Gauhati High Court · (2021) 08 GAU CK 0085
High Courts23 Aug 2021Disposed Of
Tapan Kumar Talukdar Vs State Of Assam And 3 Ors
Gauhati High Court · (2021) 08 GAU CK 0084
Constitution Of India, 1950 — Article 226
High Courts23 Aug 2021Allowed
Engineering Project (India) Ltd And 3 Ors Vs M/S J A Brothers
Gauhati High Court · (2021) 08 GAU CK 0083
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2Limitation Act, 1963 — Section 5
High Courts23 Aug 2021Disposed Of
Nur Hussain Vs State Of Assam And 3 Ors
Gauhati High Court · (2021) 08 GAU CK 0082
Petroleum and Minerals Pipelines (Acquisition or Right of User Inland) Act, 1962 — Section 2, 3, 3(1), 6(1), 10
High Courts23 Aug 2021Disposed Of
Sourav Bajoria Vs Union Of India
Gauhati High Court · (2021) 08 GAU CK 0081
Code Of Criminal Procedure, 1973 — Section 439Central Goods and Service Act, 2017 — Section 132(5)
High Courts20 Aug 2021Dismissed
Bipul Kalita Vs State Of Assam And 2 Ors
Gauhati High Court · (2021) 08 GAU CK 0079
University Grants Commission Act, 1956 — Section 20
High Courts20 Aug 2021Dismissed
Shofiqul Islam Anchary Vs State Of Assam And 3 Ors.
Gauhati High Court · (2021) 08 GAU CK 0078
Constitution Of India, 1950 — Article 226(3)
High Courts20 Aug 2021Disposed Of
Soneka Khatun Vs Union Of India And 9 Ors
Gauhati High Court · (2021) 08 GAU CK 0077
High Courts20 Aug 2021Disposed Of
Hanufa Khatun Vs Union Of India And 3 Ors
Gauhati High Court · (2021) 08 GAU CK 0076
High Courts20 Aug 2021Disposed Of
Nazira Khatun Vs Union Of India And 6 Ors
Gauhati High Court · (2021) 08 GAU CK 0075
High Courts20 Aug 2021Disposed Of
Assam Building And Other Construction Workers Welfare Board Vs Union Of India And 8 Ors
Gauhati High Court · (2021) 08 GAU CK 0074
Income Tax Act 1961 — Section 10(46)
High Courts20 Aug 2021Disposed Of
Md. Afzal Hussain Vs State Of Assam And 5 Ors
Gauhati High Court · (2021) 08 GAU CK 0073
High Courts20 Aug 2021Allowed
Md. Sujab Ali Vs Union Of India
Gauhati High Court · (2021) 08 GAU CK 0072
Foreigners Act, 1946 — Section 9Evidence Act, 1872 — Section 50, 59, 67, 101, 106
High Courts19 Aug 2021Disposed Of
Lakshan Ganju Vs State Of Assam And 4 Ors
Gauhati High Court · (2021) 08 GAU CK 0071
Indian Penal Code, 1860 — Section 279, 304A, 427
High Courts19 Aug 2021
No.850820925 HAV/GD Anup Kumar Khirali Vs Union Of India And 4 Ors.
Gauhati High Court · (2021) 08 GAU CK 0070
Constitution Of India, 1950 — Article 226Central Reserve Police Force Rules, 1955 — Rule 4
High Courts19 Aug 2021
CMJ Breweries Private Limited Vs Union Of India And 3 Ors
Gauhati High Court · (2021) 08 GAU CK 0069
Income Tax Act 1961 — Section 263, 263(1)
High Courts19 Aug 2021Disposed Of
Narayani Minerals Vs State Of Assam And 6 Ors
Gauhati High Court · (2021) 08 GAU CK 0068