High Courts27 Jul 1954
Dambarudhar Barua Vs Chairman, Local Board and Others
Gauhati High Court · AIR 1954 Guw 97(1)
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Gauhati High Court judgments, 1954
75 judgments · page 2 of 4
High Courts21 Jul 1954Dismissed
Dharmeswar Kalita Vs Union of India (UOI) and Another
Gauhati High Court · AIR 1954 Guw 86
Constitution of India, 1950 — Article 166, 299Contract Act, 1872 — Section 11, 2, 230, 65, 70Government of India Act, 1935 — Section 175, 40
High Courts21 Jul 1954
State Vs Mohanlal Sutadiya and Another
Gauhati High Court · AIR 1955 Guw 30 : (1955) CriLJ 282
Criminal Procedure Code, 1898 (CrPC) — Section 435, 438
High Courts20 Jul 1954
Narendra Goswami and Another Vs The State
Gauhati High Court · AIR 1955 Guw 123 : (1955) CriLJ 930
Arms Act, 1959 — Section 14, 19
High Courts20 Jul 1954
N. Purkayastha and Another Vs Union of India (UOI)
Gauhati High Court · AIR 1954 Guw 33
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 299Government of India Act, 1935 — Section 175
High Courts16 Jul 1954
Barmura Lalung and Another Vs Jara Singh Hazarika
Gauhati High Court · AIR 1955 Guw 218 : (1955) CriLJ 1466
Penal Code, 1860 (IPC) — Section 427, 447
High Courts15 Jul 1954
Wahengbam Kokngang Singh Vs Wahengbam Ongbi Pishak Devi
Gauhati High Court · AIR 1954 Manipur 9
High Courts14 Jul 1954Allowed
Azizul Haque and Others Vs Ramdhari Ram Kunia and Others
Gauhati High Court · AIR 1955 Guw 110
Transfer of Property Act, 1882 — Section 53
High Courts14 Jul 1954
Holiram Gaonbura and Others Vs Remeswar Das
Gauhati High Court · AIR 1955 Guw 1 : (1955) CriLJ 54
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
High Courts13 Jul 1954
S.K. Das Vs District Magistrate
Gauhati High Court · AIR 1955 Guw 84
Constitution of India, 1950 — Article 226Public Gambling Act, 1867 — Section 5
High Courts07 Jul 1954Dismissed
Debendra Chandra Palit Vs Girindra Kumar Pal
Gauhati High Court · AIR 1954 Guw 111
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts06 Jul 1954
Hanuman Prasad Agarwalla Vs Rabindralal Barua and Another
Gauhati High Court · (1954) 07 GAU CK 0007
Assam Sales Tax Act, 1947 — Section 30, 31, 32Constitution of India, 1950 — Article 226, 227
High Courts17 Jun 1954
Julia alias Abdur Rahman Vs State
Gauhati High Court · AIR 1954 Guw 258 : (1954) CriLJ 1834
Penal Code, 1860 (IPC) — Section 302, 34
High Courts15 Jun 1954
Kanta Prosad Singh and Others Vs State Transport Authority and Others
Gauhati High Court · (1954) 06 GAU CK 0005
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 48, 58, 59, 59(3), 60(1)
High Courts15 Jun 1954
River Steam Navigation Co., Ltd. Vs Syam Sunder Tea Co., Ltd.
Gauhati High Court · AIR 1955 Guw 65 : (1954) 6 ILR 433
Carriers Act, 1865 — Section 2, 2, 6, 6, 8, 8
High Courts15 Jun 1954
Gopal Das Vs State of Assam and Another
Gauhati High Court · AIR 1954 Guw 193 : (1954) CriLJ 1570
High Courts15 Jun 1954
Khundrakpam Yaima Singh Vs Ahongsangbam Tomba Singh
Gauhati High Court · AIR 1954 Manipur 20
Civil Procedure Code, 1908 — Order 20 Rule 3, 9Civil Procedure Code, 1908 (CPC) — Order 20 Rule 3, 9Limitation Act, 1908 — Section 14, 14, 5, 5
High Courts14 Jun 1954
Jagadish Prasad Khakalia Vs Firm Jesraj Talakchand Lalchand
Gauhati High Court · AIR 1954 Guw 223
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 12, Order 9 Rule 13
High Courts31 May 1954
Hiranmoy Bhattacherjee and Another Vs State of Assam and Another
Gauhati High Court · (1954) 05 GAU CK 0009
Assam Pension Manual Rules — Article 112, 71, 72, 80, 112Australian Commonwealth Judiciary Act, 1903 — Section 39(2)Civil Services (Classification, Control and Appeal) Rules — Rule 49, 57, 57(5)
High Courts28 May 1954
Mohammad Sabed Ali Vs Thulesvar Borah
Gauhati High Court · AIR 1955 Guw 211 : (1955) CriLJ 1318
Penal Code, 1860 (IPC) — Section 438, 500, 504, 95